Supreme Court20 Dec 1951dismissed

Rameshwar Vs The State of Rajasthan

Supreme Court Of India · AIR 1952 SC 54 : (1952) CriLJ 547 : (1952) 65 LW 351 : (1952) 1 MLJ 440 : (1952) 1 SCR 377

Evidence Act, 1872 — Section 114, 118, 133, 157, 8
Supreme Court20 Dec 1951Allowed

Surajpal Singh and Others Vs The State

Supreme Court Of India · AIR 1952 SC 52 : (1952) CriLJ 331 : (1952) 65 LW 1190 : (1952) 1 MLJ 426 : (1952) 1 SCR 193

Criminal Procedure Code, 1898 (CrPC) — Section 417Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
Supreme Court20 Dec 1951Allowed

Jangal Prasad Vs The State

Supreme Court Of India · AIR 1953 SC 467

Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 377Whipping Act, 1909 — Section 4
Supreme Court18 Dec 1951Disposed Of

Kidar Lall Seal and Another Vs Hari Lall Seal

Supreme Court Of India · AIR 1952 SC 47 : (1952) 65 LW 179 : (1952) 1 MLJ 431 : (1952) 1 SCR 179

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2(1)Contract Act, 1872 — Section 43, 82, 92Transfer of Property Act, 1882 — Section 101, 105, 60, 82, 91
Supreme Court14 Dec 1951dismissed

Bijjoy Chand Potra Vs The State

Supreme Court Of India · AIR 1952 SC 105 : (1952) CriLJ 644 : (1952) 1 MLJ 411 : (1952) 1 SCR 202

Criminal Procedure Code, 1898 (CrPC) — Section 236, 237, 342Penal Code, 1860 (IPC) — Section 201, 302, 307, 326