Supreme Court26 Feb 1953dismissed
Buddu Satyanarayana and Others Vs Konduru Venkatapayya and Others
Supreme Court Of India · AIR 1953 SC 195 : (1953) 66 LW 536 : (1953) 1 MLJ 693 : (1953) 4 SCR 1001
COURT ARCHIVE
Supreme Court Of India judgments
60,233 judgments · page 3,000 of 3,012
Supreme Court25 Feb 1953Allowed
Ishwardeo Narain Singh Vs Sm. Kamta Devi and Others
Supreme Court Of India · AIR 1954 SC 280 : (1953) 1 BLJR 690
Succession Act, 1925 — Section 222, 63
Supreme Court23 Feb 1953Allowed
Hoosein Kasam Dada (India) Ltd. Vs The State of Madhya Pradesh and Others
Supreme Court Of India · AIR 1953 SC 221 : (1983) 13 ELT 1277 : (1953) 4 SCR 987
Central Provinces and Berar Sales Tax Act, 1947 — Section 22(1)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
Supreme Court20 Feb 1953Allowed
Ram Prasad Narayan Sahi and Another Vs The State of Bihar and Others
Supreme Court Of India · AIR 1953 SC 215 : (1953) 1 BLJR 318 : (1953) 4 SCR 1129
Constitution of India, 1950 — Article 13, 14, 19(1), 31
Supreme Court16 Feb 1953Allowed
Magga and Another Vs The State of Rajasthan
Supreme Court Of India · AIR 1953 SC 174 : (1953) CriLJ 892 : (1953) 1 MLJ 686 : (1953) 4 SCR 973
Criminal Procedure Code, 1898 (CrPC) — Section 162, 284, 285, 285(1), 285(2)Penal Code, 1860 (IPC) — Section 302
Supreme Court05 Feb 1953Allowed
Sri Rizwan-Ul-Hasan and Another Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1953 SC 185 : (1953) CriLJ 911 : (1953) 66 LW 429 : (1953) 4 SCR 581
Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 145, 528
Supreme Court04 Feb 1953Dismissed
Mahadev Dhanappa Gunaki and Another Vs The State of Bombay
Supreme Court Of India · AIR 1953 SC 179 : (1953) 55 BOMLR 513 : (1953) 1 MLJ 615
Penal Code, 1860 (IPC) — Section 161
Supreme Court03 Feb 1953Allowed
Gaya Electric Supply Co. Ltd. Vs The State of Bihar
Supreme Court Of India · AIR 1953 SC 182 : (1953) 1 BLJR 308 : (1953) 66 LW 532 : (1953) 1 MLJ 605 : (1953) 4 SCR 572
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 80
Supreme Court30 Jan 1953dismissed
Keshav Mills Ltd. Vs Commissioner of Income Tax, Bombay
Supreme Court Of India · AIR 1953 SC 187 : (1953) 55 BOMLR 503 : (1953) 23 ITR 230 : (1953) 4 SCR 950
Income Tax Act, 1922 — Section 10, 13, 4(1), 66(1)
Supreme Court30 Jan 1953Allowed
Ram Nath Madhoprasad and Others Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1953 SC 420
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 120B, 34
Supreme Court29 Jan 1953Allowed
Nalinakhya Bysack Vs Shyam Sunder Haldar and Others
Supreme Court Of India · AIR 1953 SC 148 : (1953) 4 SCR 533
Civil Procedure Code, 1908 (CPC) — Order 4 Rule 1, 115West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 18(1)
Supreme Court28 Jan 1953dismissed
Bejoy Gopal Mukherji Vs Pratul Chandra Ghose
Supreme Court Of India · AIR 1953 SC 153 : (1953) 4 SCR 930
Rent Control and Eviction Regulations, 1812 — Section 10, 9
Supreme Court27 Jan 1953Dismissed
Thakur Prasad Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1954 SC 30
Constitution of India, 1950 — Article 134Criminal Procedure Code, 1898 (CrPC) — Section 411AEvidence Act, 1872 — Section 1, 11
Supreme Court23 Jan 1953dismissed
Thakurain Raj Rani and Others Vs Thakurain Dwarka Nath Singh and Others
Supreme Court Of India · AIR 1953 SC 205 : (1953) 4 SCR 913
Trusts Act, 1882 — Section 81Uttar Pradesh Court of Wards Act, 1899 — Section 34, 8(D)(1)
Supreme Court23 Jan 1953Dismissed
K.M.S. Lakshmanier and Sons Vs Commissioner of Income Tax and Excess Profits Tax, Madras
Supreme Court Of India · AIR 1953 SC 145 : (1953) 23 ITR 202 : (1953) 1 MLJ 609 : (1953) 4 SCR 1057
Excess Profits Tax Act, 1940 — Rule 2A
Supreme Court21 Jan 1953Dismissed
Lal Bhagwant Singh Vs Rai Sahib Lala Sri Kishen Das
Supreme Court Of India · AIR 1953 SC 136 : (1953) 4 SCR 559
Civil Procedure Code, 1908 (CPC) — Section 144Uttar Pradesh Encumbered Estates Act, 1934 — Section 4, 6
Supreme Court19 Jan 1953Dismissed
Syed Qasim Razvi Vs The State of Hyderabad and Others
Supreme Court Of India · AIR 1953 SC 156 : (1953) CriLJ 862 : (1953) 4 SCR 589
Constitution of India, 1950 — Article 13, 14, 21Criminal Procedure Code, 1898 (CrPC) — Section 257(1), 267Penal Code, 1860 (IPC) — Section 109, 124, 148, 177, 201
Supreme Court19 Jan 1953dismissed
Kalawati and Another Vs The State of Himachal Pradesh
Supreme Court Of India · AIR 1953 SC 131 : (1953) CriLJ 668 : (1953) 4 SCR 546
Criminal Procedure Code, 1898 (CrPC) — Section 164, 237, 342Penal Code, 1860 (IPC) — Section 114, 201, 302
Supreme Court16 Jan 1953dismissed
Shree Ram Mills Ltd., Bombay Vs Commr. of Excess Profits Tax, Central Bombay
Supreme Court Of India · AIR 1953 SC 485 : (1953) 23 ITR 120
Excess Profits Tax Rules — Rule 2, 2A, 5
Supreme Court16 Jan 1953dismissed
Turner Morrison and Co. Ltd. Vs Commissioner of Income Tax, West Bengal
Supreme Court Of India · AIR 1953 SC 140 : (1953) 23 ITR 152 : (1953) 4 SCR 520
Contract Act, 1872 — Section 217, 221