COURT ARCHIVE

Supreme Court Of India judgments

60,233 judgments · page 2,994 of 3,012

Supreme Court04 Feb 1954Allowed

Raj Krushna Bose Vs Binod Kanungo and Others

Supreme Court Of India · AIR 1954 SC 202 : (1954) 1 MLJ 489 : (1954) 1 SCR 913

Constitution of India, 1950 — Article 136, 226Representation of the People Act, 1951 — Section 105, 123(8), 33(2), 99

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Supreme Court02 Feb 1954Dismissed

Raj Rajendra Malojirao Shitole Vs The State of Madhya Bharat Raja Balbhadra Singh Vs The State of Madhya Bharat

Supreme Court Of India · AIR 1954 SC 259 : (1954) 1 SCR 748

Constitution of India, 1950 — Article 385

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Supreme Court29 Jan 1954dismissed

Karnail Singh and Another Vs The State of Punjab

Supreme Court Of India · (1954) 2 BLJR 179 : (1954) 1 SCR 904

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 148, 149, 302, 34

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Supreme Court25 Jan 1954Dismissed

Gopal Krishna Potnay Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1954 SC 632

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 18Constitution of India, 1950 — Article 311Government of India Act, 1935 — Section 240

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Supreme Court25 Jan 1954Dismissed

Madhya Bharat Cotton Association Ltd. Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1954 SC 634

Constitution of India, 1950 — Article 14, 19(1), 19(5)Essential Supplies (Temporary Powers) Act, 1946 — Section 2

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Supreme Court25 Jan 1954dismissed

Tahir Hussain Vs District Board, Muzaffarnagar

Supreme Court Of India · AIR 1954 SC 630

Constitution of India, 1950 — Article 19(1)Uttar Pradesh District Boards Act, 1922 — Section 174, 174(1), 174(2)(1)

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Supreme Court22 Jan 1954Dismissed

Mangleshwari Prasad Vs State of Bihar

Supreme Court Of India · AIR 1954 SC 715

Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 409, 467

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Supreme Court22 Jan 1954Dismissed

Jai Ram Vs Union of India (UOI)

Supreme Court Of India · AIR 1954 SC 584

Constitution of India, 1950 — Article 311Government of India Act, 1935 — Section 240(3)

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Supreme Court22 Jan 1954Dismissed

K.S. Rashid and Son Vs The Income Tax Investigation Commission etc.

Supreme Court Of India · AIR 1954 SC 207 : (1954) 25 ITR 167 : (1954) 1 SCR 738

Constitution of India, 1950 — Article 225, 226Taxation on Income (Investigation Commission) Act, 1947 — Section 5, 8(5)

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Supreme Court20 Jan 1954dismissed

Jagan Nath Vs Jaswant Singh and Others

Supreme Court Of India · AIR 1954 SC 210 : (1954) 1 MLJ 480 : (1954) 1 SCR 892

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Representation of the People Act, 1951 — Section 82

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Supreme Court19 Jan 1954Dismissed

Waryam Singh and Another Vs Amarnath and Another

Supreme Court Of India · AIR 1954 SC 215 : (1954) 1 SCR 565

Constitution of India, 1950 — Article 227, 227(1), 241East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)

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Supreme Court15 Jan 1954Allowed

The Vice-chancellor, Utkal University and Others Vs S.K. Ghosh and Others

Supreme Court Of India · AIR 1954 SC 217 : (1954) 20 CLT 206 : (1954) 1 SCR 883

Constitution of India, 1950 — Article 226

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Supreme Court13 Jan 1954Dismissed

Kutuhal Yadav Vs State of Bihar

Supreme Court Of India · AIR 1954 SC 720

Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 300

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Supreme Court13 Jan 1954Dismissed

Mahadeo Prasad Vs State of West Bengal

Supreme Court Of India · AIR 1954 SC 724

Penal Code, 1860 (IPC) — Section 420

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Supreme Court13 Jan 1954Dismissed

Cooverjee B. Bharucha Vs The Excise Commissioner and the Chief Commissioner, Ajmer and Others

Supreme Court Of India · AIR 1954 SC 220 : (1954) 1 SCR 873

Constitution of India, 1950 — Article 19(1)Excise Regulations, 1915 — Section 24

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Supreme Court13 Jan 1954Dismissed

Narayan Tewary Vs State of West Bengal

Supreme Court Of India · AIR 1954 SC 726

Constitution of India, 1950 — Article 136(1)Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 406

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Supreme Court11 Jan 1954Dismissed

Dwarka Prasad Laxmi Narain Vs The State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1954 SC 224 : (1954) 1 SCR 803

Constitution of India, 1950 — Article 1, 19, 19(1), 19(6)

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Supreme Court22 Dec 1953dismissed

Commissioner of Income Tax, Madras Vs Mtt. Ar. S. Ar. Arunachalam Chettiar

Supreme Court Of India · AIR 1953 SC 118 : (1953) 23 ITR 180 : (1953) 4 SCR 46

Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 23, 29, 33, 33(4), 35

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Supreme Court18 Dec 1953Allowed

Biswambhar Singh and Others Vs The State of Orissa and Another

Supreme Court Of India · AIR 1954 SC 139 : (1954) 1 SCR 842

Evidence Act, 1872 — Section 65Orissa Estates Abolition Act, 1951 — Section 2, 3

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Supreme Court18 Dec 1953Dismissed

Baburao Shantaram More Vs The Bombay Housing Board and Another

Supreme Court Of India · AIR 1954 SC 153 : (1954) 56 BOMLR 286 : (1954) 1 SCR 572

Bombay Housing Board Act, 1948 — Section 3Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 4Constitution of India, 1950 — Article 14

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