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Supreme Court Of India judgments

60,233 judgments · page 2,980 of 3,012

Supreme Court15 Dec 1955Allowed

K.C. Mathew and Others Vs The State of Travancore-cochin

Supreme Court Of India · AIR 1956 SC 241 : (1956) ALT 506 : (1956) CriLJ 444 : (1956) 1 MLJ 130 : (1955) 2 SCR 1057

Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 225, 342, 537Penal Code, 1860 (IPC) — Section 149, 302
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Supreme Court13 Dec 1955dismissed

Jayaram Vithoba and Another Vs The State of Bombay

Supreme Court Of India · AIR 1956 SC 146 : (1956) 58 BOMLR 513 : (1956) CriLJ 318 : (1956) 1 MLJ 92 : (1955) 2 SCR 1049

Bombay Prevention of Gambling Act, 1887 — Section 4, 5Criminal Procedure Code, 1898 (CrPC) — Section 106(3), 233, 367, 423, 423(1)Penal Code, 1860 (IPC) — Section 148, 324, 363, 498
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Supreme Court08 Dec 1955Dismissed

Tilkeshwar Singh and Others Vs The State of Bihar

Supreme Court Of India · AIR 1956 SC 238 : (1956) CriLJ 441 : (1956) 1 MLJ 126 : (1955) 2 SCR 1043

Criminal Procedure Code, 1898 (CrPC) — Section 161(3), 162, 162(1), 342Evidence Act, 1872 — Section 138, 32(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 326
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Supreme Court24 Nov 1955Dismissed

Shri Virindar Kumar Satyawadi Vs The State of Punjab

Supreme Court Of India · AIR 1956 SC 153 : (1956) CriLJ 326 : (1955) 2 SCR 1013

Criminal Procedure Code, 1898 (CrPC) — Section 193, 195, 195(1), 476, 476Penal Code, 1860 (IPC) — Section 172, 181, 182, 188, 193Representation of the People Act, 1951 — Section 33, 36
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Supreme Court23 Nov 1955Disposed Of

In Re: D an Advocate of The Supreme Court

Supreme Court Of India · AIR 1956 SC 102 : (1956) 58 BOMLR 510 : (1956) CriLJ 280 : (1956) 69 LW 915 : (1956) 1 MLJ 85 : (1955) 2 SCR 1006

Bar Councils Act, 1926 — Section 10Supreme Court Rules, 1966 — Order 4 Rule 30
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Supreme Court08 Nov 1955Allowed

Brajnandan Sinha Vs Jyoti Narain

Supreme Court Of India · AIR 1956 SC 66 : (1956) CriLJ 156 : (1955) 2 SCR 955

Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 161, 165, 19, 20
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Supreme Court04 Nov 1955Dismissed

Merla Ramanna Vs Nallaparaju and Others

Supreme Court Of India · AIR 1956 SC 87 : (1956) 69 LW 875 : (1956) 1 MLJ 71 : (1955) 2 SCR 938

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, 37, 38, 47, 47(2)Transfer of Property Act, 1882 — Section 70
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