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Supreme Court Of India judgments

60,233 judgments · page 2,958 of 3,012

Supreme Court15 Jan 1959Dismissed

Deep Chand Vs The State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1959 SC 648

Uttar Pradesh Transport Service (Development) Act, 1955 — Section 3, 4, 5, 8, 11(5)Bombay Prohibition Act, 1949 — Section 13, 13(b)Constitution Of India, 1950 — Article 13, 13(1), 13(2), 132, 133, 19(1), 19(1)(g), 31, 31(1), 31(2), 32, 37, 245, 246, 254, 254(1), 254(2)
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Supreme Court17 Dec 1958Dismissed

Attar Singh and Others Vs The State of U.P.

Supreme Court Of India · AIR 1959 SC 564 : (1959) 1 SCC 928 Supp : (1959) 1 SCR 928 Supp

Constitution of India, 1950 — Article 14, 31(2), 32Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 11, 12, 14, 15Uttar Pradesh Land Revenue Act, 1901 — Section 40, 41, 49, 51, 54
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Supreme Court12 Dec 1958Dismissed

M.S.M. Sharma Vs Sri Krishna Sinha and Others

Supreme Court Of India · AIR 1959 SC 395 : (1959) 1 SCR 806 Supp

Constitution Of India, 1950 — Article 13, 19, 19(1), 19(1)(a), 19(2), 19(3), 19(4), 19(5), 19(6), 21, 22(2), 31, 31(1), 32, 71(3), 73(1), 81, 105, 105(1), 105(3), 107(1), 107(2), 114(3), 118, 120(1), 121, 131, 135, 136(1), 137, 142(2), 143(2), 145, 146(2), 169(1), 187(3), 194, 194(1), 194(1)(a), 194(2), 194(3), 208, 210(2), 212(1), 226, 245, 246, 246(3)Indian Penal Code, 1860 — Section 499
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