Supreme Court21 Aug 1962Allowed
National Iron and Steel Co. Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1963 SC 325 : (1962) 5 FLR 285 : (1962) 2 LLJ 752 : (1963) 3 SCR 660
Industrial Disputes Act, 1947 — Section 10
COURT ARCHIVE
Supreme Court Of India judgments
59,775 judgments · page 2,874 of 2,989
Supreme Court20 Aug 1962dismissed
British India Corporation Ltd. Vs Collector of Central Excise
Supreme Court Of India · AIR 1963 SC 104 : (1978) 2 ELT 307 : (1963) 3 SCR 642
Constitution of India, 1950 — Article 14, 19, 19(1), 31, 32
Supreme Court17 Aug 1962Allowed
Sheikh Abdul Kayum Vs Mulla Alibhai
Supreme Court Of India · AIR 1963 SC 309 : (1963) JLJ 511 : (1963) MhLj 49 : (1963) 3 SCR 623
Trusts Act, 1882 — Section 1
Supreme Court10 Aug 1962Dismissed
Gurcharan Singh Vs State of Punjab
Supreme Court Of India · AIR 1963 SC 340 : (1963) 3 SCR 585
Penal Code, 1860 (IPC) — Section 148, 149, 302, 34
Supreme Court10 Aug 1962Allowed
R. Ramachandran Ayyar Vs Ramalingam Chettiar
Supreme Court Of India · AIR 1963 SC 302 : (1963) 3 SCR 604
Civil Procedure Code, 1908 (CPC) — Section 100, 100(1)Limitation Act, 1963 — Section 7
Supreme Court08 Aug 1962Allowed
India Marine Service Private Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1963 SC 528 : (1962) 5 FLR 223 : (1963) 1 LLJ 122 : (1963) 3 SCR 575
Supreme Court03 Aug 1962Dismissed
L.H. Sugar Factories and Oil Mills (P) Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1967 SC 161 : (1962) 5 FLR 292 : (1963) 1 LLJ 677 : (1963) 3 SCR 571
Supreme Court03 Aug 1962Allowed
Abinash Chandra Bose Vs Bimal Chandra Bose
Supreme Court Of India · AIR 1963 SC 316 : (1963) 3 SCR 564
Constitution of India, 1950 — Article 143(1)
Supreme Court02 Aug 1962Dismissed
The Management of Express Newspapers Ltd. Vs Workers and Staff Employed under it and Others
Supreme Court Of India · AIR 1963 SC 569 : (1962) 5 FLR 205 : (1962) 2 LLJ 227 : (1963) 3 SCR 540
Industrial Disputes Act, 1947 — Section 10(1), 10(3)
Supreme Court02 Aug 1962Dismissed
Amritsar Rayon and Silk Mills Vs Their Workmen
Supreme Court Of India · AIR 1966 SC 1253 : (1962) 5 FLR 202 : (1962) 2 LLJ 224 : (1963) 3 SCR 558
Industrial Disputes Act, 1947 — Section 10(1)
Supreme Court31 Jul 1962Allowed
Kirloskar Oil Engines Vs Hanmant Laxman Bibawe
Supreme Court Of India · (1962) 5 FLR 226 : (1963) 1 LLJ 126 : (1963) MhLj 129 : (1963) 3 SCR 514
Industrial Disputes Act, 1947 — Section 33
Supreme Court31 Jul 1962Dismissed
Abdul Mateen Vs Ram Kailash Pandey and Others
Supreme Court Of India · AIR 1965 SC 64 : (1963) 3 SCR 523
Bihar Motor Vehicles (Amendment) Act, 1950 — Section 64Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 42, 43, 44, 45, 46
Supreme Court30 Jul 1962Disposed Of
Jai Dev Vs The State of Punjab
Supreme Court Of India · AIR 1963 SC 612 : (1963) 3 SCR 489
Penal Code, 1860 (IPC) — Section 109, 148, 149, 302, 326
Supreme Court30 Jul 1962Allowed
B.M. Ramaswamy Vs B.M. Krishnamurthy and Others
Supreme Court Of India · AIR 1963 SC 458 : (1963) 3 SCR 479
Mysore Panchayats and Tuluk Boards Election Rules, 1959 — Rule 3Mysore Village Panchayats and Local Boards Act, 1959 — Section 13Representation of the People (Conduct of Elections and Election Petitions) Rules, 1956 &mdas
Supreme Court27 Jul 1962Allowed
Jabalpur Electric Supply Co. Vs Sambhu Prasad Srivastava and Others
Supreme Court Of India · AIR 1966 SC 1288 : (1962) 5 FLR 190 : (1962) 2 LLJ 216 : (1963) 3 SCR 453
Constitution of India, 1950 — Article 226
Supreme Court27 Jul 1962Allowed
Management of Ritz Theatre (P) Ltd. Vs Its Workmen
Supreme Court Of India · AIR 1963 SC 295 : (1962) 5 FLR 216 : (1962) 2 LLJ 498(2) : (1963) 3 SCR 461
Supreme Court27 Jul 1962Allowed
Shivdev Singh Vs The State of Punjab
Supreme Court Of India · AIR 1963 SC 365 : (1963) 3 SCR 426
Constitution of India, 1950 — Article 32
Supreme Court25 Jul 1962Allowed
K. Chinnaswamy Reddy Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1962 SC 1788 : (1963) 3 SCR 412
Criminal Procedure Code, 1898 (CrPC) — Section 417, 423, 423(4), 439(1), 439(4)Penal Code, 1860 (IPC) — Section 380, 411, 457
Supreme Court25 Jul 1962Dismissed
Express Newspapers (P) Ltd. Vs Michael Mark and Another
Supreme Court Of India · AIR 1963 SC 1141 : (1963) 65 BOMLR 285 : (1962) 5 FLR 193 : (1962) 2 LLJ 220 : (1963) MhLj 465 : (1963) 3 SCR 405
Payment of Wages Act, 1936 — Section 15
Supreme Court24 Jul 1962Dismissed
Bhagwanbhai Dulabhai Jadhav Vs State of Maharashtra
Supreme Court Of India · (1963) MhLj 134 : (1963) 3 SCR 386
Bombay Prohibition Act, 1949 — Section 65, 66, 81, 83