Supreme Court12 Dec 1962Dismissed

P.V. Godbole Vs Jagannath Fakirchand

Supreme Court Of India · AIR 1963 SC 1399 : (1963) 49 ITR 88 : (1962) 1 SCR 130

Constitution of India, 1950 — Article 132(1), 133(1), 14Income Tax Act, 1961 — Section 34, 34(1), 34(3)
Supreme Court11 Dec 1962Dismissed

Pooran Chand Vs Motilal and Others

Supreme Court Of India · AIR 1964 SC 461 : (1963) 2 SCR 906 Supp

Civil Procedure Code, 1908 (CPC) — Section 115Transfer of Property Act, 1882 — Section 106, 13(1)