Supreme Court29 Sept 1964dismissed
Kasturilal Ralia Ram Jain Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1965 SC 1039 : (1965) 2 AnWR 15 : (1966) 2 LLJ 583 : (1965) 1 SCR 375
Constitution of India, 1950 — Article 300(1)
COURT ARCHIVE
Supreme Court Of India judgments
59,777 judgments · page 2,839 of 2,989
Supreme Court29 Sept 1964Allowed
Pandhyan Insurance Co. Ltd. Vs Commissioner of Income Tax, Madras
Supreme Court Of India · AIR 1965 SC 1004 : (1965) 35 CompCas 268 : (1965) 55 ITR 716 : (1965) 1 SCR 367
Companies Act, 1956 — Section 15Income Tax Act, 1922 — Section 10, 10(7), 12, 18, 4(3)Income Tax Rules, 1962 — Rule 3, 6
Supreme Court29 Sept 1964Dismissed
Amin Lal Vs Hunna Mal
Supreme Court Of India · AIR 1965 SC 1243 : (1965) 1 SCR 393
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Representation of the People Act, 1951 — Section 81, 82, 90(3)
Supreme Court29 Sept 1964Dismissed
Life Insurance Corporation of India Vs S.V. Oak and Another
Supreme Court Of India · AIR 1965 SC 975 : (1965) 35 CompCas 388 : (1965) 1 SCR 403
Life Insurance Corporation Act, 1956 — Section 28, 9
Supreme Court28 Sept 1964Partly Allowed
C. Channabasavaiah Vs State of Mysore and Others
Supreme Court Of India · AIR 1965 SC 1293 : (1965) 1 SCR 360
Constitution of India, 1950 — Article 16Mysore Public Service Commission (Function) Rules, 1957 — Rule 4(3)
Supreme Court25 Sept 1964Allowed
Thurukanni Pompiah and Another Vs State of Mysore
Supreme Court Of India · AIR 1965 SC 939 : (1965) CriLJ 31
Evidence Act, 1872 — Section 32(1)
Supreme Court25 Sept 1964Dismissed
Kunwar Trivikram Narain Singh Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1965 SC 1267 : (1965) 57 ITR 17 : (1967) RD 138 : (1965) 1 SCR 336
Uttar Pradesh Agricultural Income Tax (Amendment) Act, 1956 — Section 2Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 2Uttar Pradesh Land Revenue Act, 1901 — Section 11
Supreme Court25 Sept 1964Dismissed
Subhas Chandra and Others Vs Municipal Corporation of Delhi and Another
Supreme Court Of India · AIR 1965 SC 1275 : (1965) 1 SCR 350
Punjab Municipal Act, 1911 — Section 232, 235, 236
Supreme Court25 Sept 1964dismissed
Commissioner of Income Tax U.P. Vs Nainital Bank Ltd.
Supreme Court Of India · AIR 1965 SC 1227 : (1965) 35 CompCas 259 : (1965) 55 ITR 707 : (1965) 1 SCR 340
Banking Companies Act, 1949 — Section 35, 5(1), 6(1)Income Tax Act, 1922 — Section 10(1), 10(2)Income Tax and Social Services Contribution Assessment Act, 1936 — Section 51(1)
Supreme Court24 Sept 1964dismissed
Harishchandra Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1965 SC 932 : (1965) 1 SCR 323
Essential Supplies (Temporary Powers) Amendment Act, 1950 — Section 17(4), 8
Supreme Court23 Sept 1964dismissed
B. Basavalingappa Vs D. Munichinnappa
Supreme Court Of India · AIR 1965 SC 1269 : (1965) 1 SCR 316
Supreme Court23 Sept 1964Allowed
Kamalammal and Others Vs Venkatalakshmi Ammal and Another
Supreme Court Of India · AIR 1965 SC 1349
Supreme Court22 Sept 1964Allowed
Ram Ratan alias Ratan Ahir and Others Vs The State of Bihar and Another
Supreme Court Of India · AIR 1965 SC 926 : (1965) BLJR 399 : (1965) 1 SCR 293
Cattle Trespass Act, 1871 — Section 10, 20
Supreme Court22 Sept 1964Dismissed
PADMAVATI R. SARAIYA AND OTHERS@APPELLANT @ha COMMISSIONER OF INCOME-TAX BOMBAY CITY-
Supreme Court Of India · AIR 1965 SC 1263 : (1965) 35 CompCas 251 : (1965) 55 ITR 699 : (1965) 1 SCR 307
Income Tax Act, 1922 — Section 16(2)
Supreme Court21 Sept 1964dismissed
Chhabildas Tribhuvandas Shah and Others Vs Commissioner of Income Tax, West Bengal
Supreme Court Of India · (1966) 59 ITR 733
Income Tax Act, 1922 — Section 66(2)
Supreme Court21 Sept 1964dismissed
Commissioner of Agricultural Income Tax, Hyderabad Vs Raja Ratan Gopal
Supreme Court Of India · (1966) 59 ITR 728
Hyderabad Agricultural Income Tax Act, 1950 — Section 2, 3, 51, 6Hyderabad Income Tax Act, 1357 — Section 14(5)
Supreme Court21 Sept 1964Dismissed
Shankarlal Kachrabhai and Others Vs State of Gujarat
Supreme Court Of India · AIR 1965 SC 1260 : (1965) CriLJ 266 : (1965) GLR 758 : (1965) 1 SCR 287
Penal Code, 1860 (IPC) — Section 301, 302, 34
Supreme Court18 Sept 1964Dismissed
R.K. Agarwalla and Others Vs State of West Bengal and Others
Supreme Court Of India · AIR 1965 SC 995
Land Acquisition (Amendment) Act, 1962 — Section 7Land Acquisition Act, 1894 — Section 3, 4, 40, 40(1), 41
Supreme Court16 Sept 1964Allowed
State of Rajasthan Vs Leela Jain
Supreme Court Of India · AIR 1965 SC 1296 : (1965) 1 SCR 276
Rajasthan City Municipal Appeals (Regulation) Act, 1950 — Section 3, 4(1)
Supreme Court15 Sept 1964Dismissed
Pravin Chandra Mody Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1965 SC 1185 : (1965) CriLJ 250 : (1965) 1 SCR 269
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190(1), 251Essential Commodities Act, 1955 — Section 7