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Supreme Court Of India judgments

59,780 judgments · page 2,809 of 2,989

Supreme Court30 Mar 1966Allowed

Gyasi Ram Vs Brij Bhushan Das and Ors

Supreme Court Of India · AIR 1966 SC 1950 : (1967) 15 BLJR 218 : (1966) JLJ 1078 : (1966) MhLj 735 : (1966) MPLJ 783 : (1966) SCR 109 Supp

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 7, Order 34 Rule 7(1), Order 34 Rule 8, Order 34 Rule 8(1)
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Supreme Court29 Mar 1966dismissed

Firm Bansidhar Premsukhdas Vs State of Rajasthan

Supreme Court Of India · (1966) SCR 81 Supp

Constitution of India, 1950 — Article 246, 295, 306Matsya Customs Ordinance, 1948 — Section 10, 33, 34, 40Rajasthan Regulation of Customs Duties Ordinance, 1949 — Section 2, 3, 4(1), 4(2), 6
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Supreme Court28 Mar 1966Dismissed

Ram Kishore Vs State of U.P.

Supreme Court Of India · AIR 1966 SC 1820 : (1966) CriLJ 1500 : (1966) SCR 68 Supp

Trade and Merchandise Marks Act, 1958 — Section 77, 92
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Supreme Court25 Mar 1966dismissed

Charan Singh and Ors Vs Babulal and Ors

Supreme Court Of India · AIR 1967 SC 57 : (1966) RD 240 : (1966) SCR 63 Supp

Arbitration Act, 1940 — Section 39Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12, 37
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Supreme Court21 Mar 1966dismissed

Harinagar Sugar Mills Ltd. Vs M.W. Pradhan

Supreme Court Of India · AIR 1966 SC 1707 : (1966) 36 CompCas 426 : (1966) 60 ITR 508 : (1966) MhLj 1089 : (1966) MPLJ 1084 : (1966) 3 SCR 948

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
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Supreme Court21 Mar 1966Dismissed

State of M.P. Vs Ranoji Rao Shinde

Supreme Court Of India · (1968) JLJ 1087

Bombay Labour Welfare Fund Act, 1953 — Section 3(1)Constitution of India, 1950 — Article 19(1), 19(5), 31, 31(2), 372Madhya Pradesh Abolition of Cash Grants Act, 1963 — Section 1, 10, 11, 12, 2
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