Supreme Court23 Jan 1967Dismissed
Valliammai Achi Vs Nagappa Chettiar & Ors
Supreme Court Of India · AIR 1967 SC 1153 : (1968) 1 ALT 180 : (1967) 2 SCR 448
Succession Act, 1925 — Section 180
COURT ARCHIVE
Supreme Court Of India judgments
59,780 judgments · page 2,797 of 2,989
Supreme Court23 Jan 1967dismissed
State of Madhya Pradesh & Anr Vs Thakur Bharat Singh
Supreme Court Of India · (1967) MhLj 541 : (1967) 2 SCR 454
Constitution of India, 1950 — Article 19, 19(1), 226, 227Madhya Pradesh Public Security Act, 1959 — Section 3, 3(1), 6
Supreme Court23 Jan 1967Dismissed
State of M.P. and Another Vs Bharat Singh
Supreme Court Of India · (1967) JLJ 493
Constitution of India, 1950 — Article 13(1), 13(2), 162, 19, 19(1)Madhya Pradesh Public Security Act, 1959 — Section 10, 3, 3(1), 4, 5
Supreme Court20 Jan 1967Dismissed
Ahmedabad Millowners'' Association & Anr Vs I.G. Thakore, President Ors
Supreme Court Of India · AIR 1967 SC 1091 : (1967) 14 FLR 325 : (1967) 1 LLJ 733 : (1967) 2 SCR 437
Bombay Industrial Relations Act, 1946 — Section 12, 2(3), 2(4), 23(1), 42(2)Constitution of India, 1950 — Article 14, 226, 227
Supreme Court19 Jan 1967dismissed
R.B. Seth Jessaram Fatehchand Vs Om Narain Tankha & Anr
Supreme Court Of India · AIR 1967 SC 1162 : (1967) 15 BLJR 752 : (1967) 37 CompCas 204 : (1967) 2 SCR 429
Companies Act, 1956 — Section 230(1), 282Trusts Act, 1882 — Section 51
Supreme Court19 Jan 1967Dismissed
Raghubans Dubey Vs State of Bihar
Supreme Court Of India · (1968) 38 AWR 81
Criminal Procedure Code, 1898 (CrPC) — Section 161, 173, 190, 190(1), 207Penal Code, 1860 (IPC) — Section 149, 201, 302
Supreme Court18 Jan 1967dismissed
Syed Khawaja Moinuddin Vs Government of India & 3 Others
Supreme Court Of India · AIR 1967 SC 1143 : (1967) CriLJ 1074 : (1967) 2 SCR 401
Citizenship Act, 1955 — Section 9, 9(2)Constitution of India, 1950 — Article 226
Supreme Court18 Jan 1967dismissed
Bejoy Lakshmi Cotton Mills Ltd. Vs State of West Bengal and Ors
Supreme Court Of India · AIR 1967 SC 1145 : (1967) 2 SCR 406
Constitution of India, 1950 — Article 166, 166(2), 226West Bengal Land Development and Planning Act, 1948 — Section 10, 11(1), 14, 14(2), 2West Bengal Land Development and Planning Rules, 1948 — Rule 3(1), 5, 5(2),
Supreme Court18 Jan 1967dismissed
N.C. Mukherjee and Co. Vs Union of India and Another Advocate-General for the State of West Bengal (Intervener)
Supreme Court Of India · (1968) 68 ITR 500
Income Tax Act, 1961 — Section 222
Supreme Court17 Jan 1967Dismissed
Niranjan Shankar Golikari Vs The Century Spinning and Mfg. Co. Ltd.
Supreme Court Of India · AIR 1967 SC 1098 : (1967) 69 BOMLR 535 : (1967) 14 FLR 337 : (1967) 1 LLJ 740 : (1967) MhLj 606 : (1967) 2 SCR 378
Contract Act, 1872 — Section 27
Supreme Court17 Jan 1967Allowed
Ramekbal Tiwary Vs Madan Mohan Tiwary & Anr
Supreme Court Of India · AIR 1967 SC 1156 : (1967) 15 BLJR 646 : (1967) CriLJ 1076 : (1967) 2 SCR 368
Criminal Procedure Code, 1898 (CrPC) — Section 173, 207, 207Penal Code, 1860 (IPC) — Section 148, 149, 302, 304
Supreme Court17 Jan 1967Dismissed
National Iron and Steel Co. Ltd. & Ors Vs The State of West Bengal & Anr
Supreme Court Of India · (1967) 14 FLR 356 : (1967) 2 LLJ 23 : (1967) 2 SCR 391
Industrial Disputes Act, 1947 — Section 10, 18(1), 18(3), 25F, 33
Supreme Court16 Jan 1967dismissed
State of Mysore Vs H. Sanjeeviah
Supreme Court Of India · AIR 1967 SC 1189 : (1967) 2 SCR 673
Bihar and Orissa Forest Act, 1915 — Section 27Constitution of India, 1950 — Article 226, 301, 303, 304, 305Karnataka Forest Rules, 1969 — Rule 2
Supreme Court08 Jan 1967Dismissed
Mohindroo Vs The Bar Council of Delhi and others
Supreme Court Of India · (1968) KLJ 373
Advocates Act, 1961 — Section 16(1), 2(a), 29, 30, 35Civil Procedure Code, 1908 (CPC) — Order 5 Rule 7Constitution of India, 1950 — Article 132, 133, 134, 134, 135
Supreme Court06 Jan 1967Dismissed
State of Punjab Vs Surjit Singh & Another
Supreme Court Of India · AIR 1967 SC 1214 : (1967) CriLJ 1084 : (1967) 2 SCR 347
Criminal Procedure Code, 1898 (CrPC) — Section 203Penal Code, 1860 (IPC) — Section 307, 323, 34, 504
Supreme Court05 Jan 1967Dismissed
The State of Uttar Pradesh Vs Madan Mohan Nagar
Supreme Court Of India · AIR 1967 SC 1260 : (1967) 14 FLR 262 : (1967) 2 LLJ 63 : (1967) 2 SCR 333
Bombay Civil Services Rules, 1959 — Rule 165Constitution of India, 1950 — Article 16(1), 311, 311(2)Karnataka Civil Services Rules, 1958 — Rule 285
Supreme Court05 Jan 1967Dismissed
R.S. Seth Gopikrishan Agarwal Vs R.N. Sen, Assistant Collector
Supreme Court Of India · AIR 1967 SC 1298 : (1967) 69 BOMLR 459 : (1967) CriLJ 1194 : (1985) 5 ECR 2210 : (1983) 13 ELT 1434 : (1967) 2 SCR 340
Criminal Procedure Code, 1898 (CrPC) — Section 102, 103, 165, 165(1), 165(5)
Supreme Court05 Jan 1967Allowed
D.R. Nim, I.P.S. Vs Union of India
Supreme Court Of India · AIR 1967 SC 1301 : (1968) 1 LLJ 264 : (1967) 2 SCR 325
All India Services Act, 1951 — Section 3(1)Constitution of India, 1950 — Article 14, 226Police Service (Regulation of Seniority) Rules, 1954 — Rule 3, 7, 9
Supreme Court04 Jan 1967Allowed
Syed Yousuf Yarkhan & Ors Vs Syed Mohammed Yarkhan & Ors
Supreme Court Of India · AIR 1967 SC 1318 : (1967) 2 SCR 318
Limitation Act, 1908 — Article 142
Supreme Court03 Jan 1967Dismissed
Lala Shanti Swarup Vs Munshi Singh & Ors
Supreme Court Of India · AIR 1967 SC 1315 : (1967) 15 BLJR 483 : (1967) 2 SCR 312
Contract Act, 1872 — Section 124