Supreme Court15 Mar 1967dismissed
Prem Nath & Ors Vs State of Rajasthan & Ors
Supreme Court Of India · AIR 1967 SC 1599 : (1967) 3 SCR 186
Constitution of India, 1950 — Article 233Rajasthan Higher Judicial Service Rules, 1969 — Rule 13, 22
COURT ARCHIVE
Supreme Court Of India judgments
59,780 judgments · page 2,794 of 2,989
Supreme Court14 Mar 1967Allowed
Cochin Company Vs Commissioner of Income Tax, Kerala
Supreme Court Of India · (1968) 67 ITR 199
Income Tax Act, 1922 — Section 41(1)
Supreme Court13 Mar 1967Dismissed
Thakur Jugal Kishore Sinha Vs Sitamarhi Central Co-operative Bank Ltd.& Anr
Supreme Court Of India · AIR 1967 SC 1494 : (1968) 16 BLJR 1 : (1967) CriLJ 1380(1) : (1967) 3 SCR 163
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151Constitution of India, 1950 — Article 227, 228Contempt of Courts Act, 1971 — Section 3
Supreme Court10 Mar 1967Dismissed
Phoolchand and Anr Vs Gopal Lal
Supreme Court Of India · AIR 1967 SC 1470 : (1967) 3 SCR 153
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1
Supreme Court09 Mar 1967Dismissed
Madan Lal Vs Sunderlal & Another
Supreme Court Of India · AIR 1967 SC 1233 : (1967) 15 BLJR 669 : (1967) 3 SCR 147
Arbitration Act, 1940 — Section 30Limitation Act, 1908 — Article 158
Supreme Court09 Mar 1967Allowed
Commissioner of Income Tax, West Bengal Vs Premji Bhimji
Supreme Court Of India · (1967) 66 ITR 441
Income Tax Act, 1922 — Section 66(4)
Supreme Court08 Mar 1967Disposed Of
M/s Haji Esmail Noor Mohammad & Co. and Ors Vs The Competent Officer, Lucknow & Ors
Supreme Court Of India · AIR 1967 SC 1244 : (1967) 3 SCR 134
Uttar Pradesh Administration of Evacuee Property Ordinance, 1949 — Section 2, 7, 7(1)
Supreme Court08 Mar 1967Dismissed
Mangru Mahto & Ors Vs Shri Thakur Taraknathji Tarakeshwar Math & Ors
Supreme Court Of India · AIR 1967 SC 1390 : (1968) 16 BLJR 322 : (1967) 3 SCR 125
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 60, Order 21 Rule 61, Order 21 Rule 62Transfer of Property Act, 1882 — Section 30, 52, 63, 65A, 65A
Supreme Court07 Mar 1967Dismissed
Smt. Bina Das Gupta and Others Vs Sachindre Mohan Das Gupta and Others
Supreme Court Of India · (1967) 03 SC CK 0023
Land Acquisition Act, 1894 — Section 30Law of landlord and Tenant Act — Section 5, 6, 68, 69, 7West Bengal Security Act, 1950 — Section 29
Supreme Court07 Mar 1967Allowed
P.L. Lakhanpal Vs The Union of India and Another
Supreme Court Of India · AIR 1967 SC 1507 : (1967) 3 SCR 114
Constitution of India, 1950 — Article 22(5), 32Defence of India Rules, 1962 — Rule 30(1), 30A(9)
Supreme Court06 Mar 1967Dismissed
Sital Parshad Vs Kishorilal
Supreme Court Of India · AIR 1967 SC 1236 : (1967) 3 SCR 101
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, Order 34 Rule 4, Order 34 Rule 5, Order 34 Rule 5(1), Order 34 Rule 5(3)
Supreme Court02 Mar 1967Dismissed
Maneklal Chhotalal & Ors Vs M.G. Makwana & Ors
Supreme Court Of India · AIR 1967 SC 1373 : (1968) 9 GLR 436 : (1967) 3 SCR 65
Bombay Town Planning Act, 1954 — Section 22(1)Constitution of India, 1950 — Article 32
Supreme Court02 Mar 1967Dismissed
Nagpur Electric Lights & Power Co. Ltd. Vs Regional Director Employees State Insurance Corporation, etc.
Supreme Court Of India · AIR 1967 SC 1364 : (1967) 14 FLR 370 : (1967) 2 LLJ 40 : (1967) 3 SCR 92
Employees State Insurance Act, 1948 — Section 2(12), 2(9)
Supreme Court02 Mar 1967Allowed
Mohammad Khalid Vs The Chief Commissioner, Delhi
Supreme Court Of India · (1967) 03 SC CK 0018
Criminal Procedure Code, 1898 (CrPC) — Section 99A
Supreme Court02 Mar 1967Dismissed
Mulraj Vs Murti Raghonathji Maharaj
Supreme Court Of India · AIR 1967 SC 1386 : (1967) 15 BLJR 665 : (1967) 3 SCR 84
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
Supreme Court01 Mar 1967Dismissed
Krishna Kumar Narula etc. Vs The State of Jammu and Kashmir & Ors
Supreme Court Of India · AIR 1967 SC 1368 : (1967) 3 SCR 50
Constitution of India, 1950 — Article 19(1)Jammu and Kashmir Excise Act, 1958 — Section 20
Supreme Court01 Mar 1967Dismissed
Bant Singh Gill Vs Shanti Devi & Ors
Supreme Court Of India · AIR 1967 SC 1360 : (1967) 3 SCR 59
Delhi and Ajmer Rent Control Act, 1952 — Section 34Delhi Rent Control Act, 1958 — Section 50(2), 57(2)
Supreme Court28 Feb 1967Dismissed
State of Andhra Pradesh & Anr Vs Nalla Raja Reddy & Ors
Supreme Court Of India · AIR 1967 SC 1458 : (1967) 3 SCR 28
Andhra Pradesh Land Revenue (Additional Assessment) and Cess Revision Act, 1962 — Section 3, 4, 6, 8Constitution of India, 1950 — Article 14
Supreme Court28 Feb 1967dismissed
Rajendra Prasad Jain Vs Sheel Bhadra Yajee & Ors
Supreme Court Of India · AIR 1967 SC 1445 : (1967) 15 BLJR 718 : (1967) CriLJ 1218 : (1967) 3 SCR 19
Representation of the People Act, 1951 — Section 123
Supreme Court28 Feb 1967Disposed Of
Union of India and Others Vs Rai Bahadur Seth Shree Ram Durga Pershad
Supreme Court Of India · (1967) 02 SC CK 0005
Constitution of India, 1950 — Article 132, 226Limitation Act, 1908 — Section 12(2)(3)