Supreme Court26 Oct 1967Allowed

Ram Adhar Singh Vs Ramroop Singh & Ors

Supreme Court Of India · AIR 1968 SC 714 : (1968) 2 SCR 95

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3(11), 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
Supreme Court26 Oct 1967Allowed

Narayan Swami Vs State of Maharashtra

Supreme Court Of India · AIR 1968 SC 609 : (1968) CriLJ 657 : (1968) MPLJ 90 : (1968) 2 SCR 88

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1898 (CrPC) — Section 342, 410, 418, 421, 479Penal Code, 1860 (IPC) — Section 195, 196, 205, 34