Supreme Court07 Dec 1967Allowed
Konchada Ramamurthy Subudhi & Anr Vs Gopinath Naik
Supreme Court Of India · AIR 1968 SC 919 : (1968) 34 CLT 733 : (1967) 2 SCR 559
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47
COURT ARCHIVE
Supreme Court Of India judgments
59,780 judgments · page 2,779 of 2,989
Supreme Court07 Dec 1967Dismissed
Associated Hotels of India Ltd., Delhi Vs S.B. Sardar Ranjit Singh
Supreme Court Of India · AIR 1968 SC 933 : (1968) 2 SCR 548
Delhi and Ajmer Rent Control Act, 1952 — Section 13(1), 2
Supreme Court06 Dec 1967Dismissed
Union of India (UOI) Vs J.A. Munaff
Supreme Court Of India · (1968) JLJ 921
Police Act, 1861 — Section 7Police Regulations — Regulation 228
Supreme Court05 Dec 1967Dismissed
State of Punjab & Anr Vs Bajaj Electricals Ltd.
Supreme Court Of India · AIR 1968 SC 739 : (1968) 38 CompCas 932 : (1968) 70 ITR 730 : (1968) LabIC 814 : (1968) 2 SCR 536 : (1970) 25 STC 82
Punjab Professions, Trades, Callings and Employments Taxation Act, 1956 — Section 7
Supreme Court05 Dec 1967Dismissed
Bhanwar Singh & Anr Vs State of Rajasthan
Supreme Court Of India · AIR 1968 SC 709 : (1968) CriLJ 867 : (1968) 2 SCR 528
Criminal Procedure Code, 1898 (CrPC) — Section 196, 196Penal Code, 1860 (IPC) — Section 120
Supreme Court05 Dec 1967Dismissed
Commissioner of Income Tax, Bombay City I, Bombay Vs Jubilee Mills Ltd., Bombay
Supreme Court Of India · AIR 1968 SC 883 : (1968) 38 CompCas 348 : (1968) 68 ITR 630 : (1968) 2 SCR 539
Income Tax Act, 1922 — Section 23A, 23A(1), 3(1), 33, 66(1)
Supreme Court04 Dec 1967Allowed
State of Madhya Pradesh Vs Ram Prasad
Supreme Court Of India · AIR 1968 SC 881 : (1968) 16 BLJR 606 : (1968) CriLJ 1025 : (1968) JLJ 774 : (1969) MPLJ 386 : (1968) 2 SCR 522
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 300, 302, 304, 324, 326
Supreme Court01 Dec 1967Allowed
Narayanrao and Others Vs State of Maharashtra
Supreme Court Of India · (1968) MhLj 367
Constitution of India, 1950 — Article 134, 134(1)(c)Criminal Procedure Code, 1898 (CrPC) — Section 234, 235, 236, 237, 238Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
Supreme Court01 Dec 1967Allowed
H.H. Setu Parvati Bayi Vs Commissioner of Wealth Tax, Kerala
Supreme Court Of India · (1968) 69 ITR 864
Income Tax Act, 1961 — Section 2Wealth Tax Act, 1957 — Section 27(1)
Supreme Court01 Dec 1967Allowed
Rameshwar Lal Patwari Vs State of Bihar
Supreme Court Of India · AIR 1968 SC 1303 : (1968) 16 BLJR 943 : (1968) 2 SCR 505
Preventive Detention Act, 1950 — Section 3(1)
Supreme Court01 Dec 1967Allowed
Suleman Rehiman Mulani & Anr Vs State of Maharashtra
Supreme Court Of India · AIR 1968 SC 829 : (1968) CriLJ 1013 : (1968) MhLj 413 : (1968) MPLJ 361 : (1968) 2 SCR 515
Motor Vehicles Act, 1939 — Section 5, 89Penal Code, 1860 (IPC) — Section 201, 285, 304
Supreme Court30 Nov 1967Dismissed
Harbans Vs State of Uttar Pradesh
Supreme Court Of India · (1968) 38 AWR 588
Penal Code, 1860 (IPC) — Section 363, 366, 368
Supreme Court30 Nov 1967Dismissed
State of Uttar Pradesh Vs Naidar Singh
Supreme Court Of India · (1968) 38 AWR 468
Uttar Pradesh Road Side Land Control Act, 1945 — Section 13(1), 3, 3(1), 3(2)
Supreme Court29 Nov 1967Dismissed
Swastik Oil Mills Ltd. Vs H.B. Munshi, Deputy Commissioner of Sales Tax, Bombay
Supreme Court Of India · AIR 1968 SC 843 : (1968) 2 SCR 492 : (1968) 21 STC 383
Bombay General Clauses Act, 1904 — Section 7Bombay Sales Tax Act, 1946 — Section 6(3)Bombay Sales Tax Act, 1953 — Section 31
Supreme Court29 Nov 1967Allowed
Lallu Yeshwant Singh Vs Rao Jagdish Singh & Ors
Supreme Court Of India · (1968) MhLj 496 : (1968) 2 SCR 203
Specific Relief Act, 1877 — Section 9
Supreme Court28 Nov 1967Allowed
Commissioner of Income Tax, West Bengal, Calcutta Vs Smt. Anusuya Devi
Supreme Court Of India · AIR 1968 SC 779 : (1968) 68 ITR 750 : (1968) 2 SCR 466
Supreme Court28 Nov 1967Dismissed
New Era Agencies (Pvt.) Ltd., Bombay Vs Commissioner of Income Tax, Bombay City I, Bombay
Supreme Court Of India · AIR 1968 SC 811 : (1968) 68 ITR 585 : (1968) 2 SCR 483
Income Tax Act, 1922 — Section 66(1), 66(A)
Supreme Court28 Nov 1967dismissed
Tirumala Venkateswara Timber and Bamboo Firm Vs Commercial Tax Officer, Rajahmundry
Supreme Court Of India · AIR 1968 SC 784 : (1968) 2 AnWR 64 : (1968) 2 SCR 476 : (1968) 21 STC 312
Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)Constitution of India, 1950 — Article 14, 226
Supreme Court27 Nov 1967Allowed
Munshi Ram and Others Vs Delhi Administration
Supreme Court Of India · (1968) CriLJ 806 : (1968) 2 SCR 455
Criminal Procedure Code, 1898 (CrPC) — Section 342Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 19(2), 19(3)Penal Code, 1860 (IPC) — Section 105, 148, 149, 324, 447
Supreme Court27 Nov 1967Dismissed
Balwant Singh and Another Vs L.C. Bharupal, Income Tax Officer, New Delhi and Another
Supreme Court Of India · (1968) 70 ITR 89
Criminal Procedure Code, 1898 (CrPC) — Section 195, 195(1), 476, 479AIncome Tax Act, 1922 — Section 26APenal Code, 1860 (IPC) — Section 193, 196