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Supreme Court Of India judgments

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Supreme Court28 Aug 1969Allowed

Baijnath Kadio Vs State of Bihar & Ors

Supreme Court Of India · AIR 1970 SC 1436 : (1971) 19 BLJR 798 : (1969) 3 SCC 838 : (1970) 2 SCR 100

Bihar Land Reforms Act, 1950 — Section 10, 10(2)Bihar Minor Mineral Concession Rules, 1964 — Rule 20, 20(2)Land Reforms Act — Section 10(1)
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Supreme Court28 Aug 1969Allowed

M.K. Rappai & Ors Vs John and Ors

Supreme Court Of India · (1969) 2 SCC 590 : (1970) 2 SCR 124

Civil Procedure Code, 1908 (CPC) — Section 92Specific Relief Act, 1877 — Section 42Specific Relief Act, 1963 — Section 34
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Supreme Court28 Aug 1969Dismissed

Mula and Others Vs Godhu and Others

Supreme Court Of India · AIR 1971 SC 89 : (1969) 2 SCC 653 : (1970) 2 SCR 129

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14Punjab Pre-emption Act, 1913 — Section 31
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Supreme Court26 Aug 1969Dismissed

Badri Prasad Vs Smt. Kanso Devi

Supreme Court Of India · AIR 1970 SC 1963 : (1969) 2 SCC 586 : (1970) 2 SCR 95

Hindu Succession Act, 1956 — Section 14(1), 14(2)Hindu Womens Right to Property Act, 1937 — Section 3
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Supreme Court22 Aug 1969Dismissed

Surat Singh Vs Kishori Lal & Ors

Supreme Court Of India · (1969) 2 SCC 487 : (1970) 2 SCR 59

Delhi Development Authority (Election of Representative of Delhi Municipal Corporation) Regulations, 1958 — Rule 2, 2(5), 3, 33
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