COURT ARCHIVE

Supreme Court Of India judgments

59,789 judgments · page 2,687 of 2,990

Supreme Court17 Aug 1971Allowed

The Kedarnath Jute Mfg. Co. Ltd. Vs The Commissioner of Income Tax, (Central), Calcutta

Supreme Court Of India · AIR 1971 SC 2145 : (1971) 82 ITR 363 : (1972) 3 SCC 252 : (1972) 1 SCR 277 : (1971) 28 STC 672

Income Tax Act, 1922 — Section 10(1), 10(2), 10(5)

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Supreme Court17 Aug 1971Disposed Of

Hindusthan General Electrical Corporation Ltd. Vs Bishwanath Prasad and Another

Supreme Court Of India · AIR 1971 SC 2417 : (1973) 21 BLJR 685 : (1972) 24 FLR 162 : (1971) 2 LLJ 340 : (1972) 5 PLJR 584 : (1971) 2 SCC 605 : (1972) 1 SCR 266

Industrial Disputes Act, 1947 — Section 10, 33, 33A

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Supreme Court16 Aug 1971Dismissed

Commissioner of Income Tax, West Bengal-II Vs Shri Kamal Behari Lal Singha, etc. etc.

Supreme Court Of India · AIR 1971 SC 2375 : (1971) 82 ITR 460(1) : (1971) 3 SCC 540 : (1972) 1 SCR 225 : (1971) 3 UJ 812

Income Tax Act, 1922 — Section 2(6A), 2A

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Supreme Court16 Aug 1971dismissed

Bombay Panjrapole, Bhuleshwar Vs The Workmen and Another

Supreme Court Of India · AIR 1971 SC 2422 : (1972) 24 FLR 87 : (1971) LabIC 1401 : (1971) 2 LLJ 393 : (1973) MhLj 753 : (1973) 18 MPLJ 879 : (1971) 3 SCC 349 : (1972) 1 SCR 202

Industrial Disputes Act, 1947 — Section 2

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Supreme Court16 Aug 1971dismissed

Bareilly Electricity Supply Co. Ltd. Vs The Workmen and Others

Supreme Court Of India · AIR 1972 SC 330 : (1972) LabIC 188 : (1971) 2 LLJ 407 : (1971) 2 SCC 617 : (1972) 1 SCR 241

Industrial Disputes Act, 1947 — Section 11

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Supreme Court16 Aug 1971dismissed

Commissioner of Income Tax, Bombay Vs Maharashtra Sugar Mills Ltd., Bombay

Supreme Court Of India · AIR 1971 SC 2434(1) : (1971) 82 ITR 452 : (1971) 3 SCC 543 : (1972) 1 SCR 230 : (1971) 3 UJ 806

Income Tax Act, 1922 — Section 10, 10(1), 10(2), 2(1), 66(1)Income Tax Rules, 1962 — Rule 23, 23(1)

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Supreme Court12 Aug 1971Dismissed

The Commissioner of Income Tax, U.P., Lucknow Vs Gangadhar Baijnath, General Gang, Kanpur Gangadhar Baijnath Vs The Commissioner of Income Tax

Supreme Court Of India · (1972) 4 SCC 444

Income Tax Act, 1961 — Section 10, 122

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Supreme Court12 Aug 1971Allowed

Amrit Banaspati Co. Ltd. Vs S. Taki Bilgrami and Others

Supreme Court Of India · AIR 1972 SC 306 : (1972) LabIC 171 : (1971) 2 LLJ 317 : (1971) 2 SCC 633 : (1972) 1 SCR 145

Bombay Industrial Relations Act, 1946 — Section 42(1), 46, 46(2)Industrial Disputes Act, 1947 — Section 25G

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Supreme Court12 Aug 1971Allowed

Sheo Nath Singh Vs Appellate Assistant Commissioner of Income Tax, Calcutta

Supreme Court Of India · AIR 1971 SC 2451 : (1971) 82 ITR 147 : (1972) 3 SCC 234 : (1972) 1 SCR 175 : (1971) 3 UJ 802

Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 34, 34(1A)Income Tax Act, 1961 — Section 148

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Supreme Court12 Aug 1971Dismissed

H.H. Shri Vishwesha Thirtha Swamiar and Others Vs The State of Mysore and Another

Supreme Court Of India · AIR 1971 SC 2377 : (1972) 3 SCC 246 : (1972) 1 SCR 137 : (1971) 3 UJ 776

Constitution of India, 1950 — Article 14, 269, 270, 271

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Supreme Court12 Aug 1971Dismissed

Commissioner of Income Tax, Andhra Pradesh Vs Taj Mahal Hotel, Secunderabad

Supreme Court Of India · AIR 1972 SC 168 : (1971) 82 ITR 44 : (1971) 3 SCC 550 : (1972) 1 SCR 168 : (1971) 3 UJ 798

Income Tax Act, 1922 — Section 10, 10(1), 10(2), 10(5), 66(1)

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Supreme Court12 Aug 1971Allowed

Municipal Board, Kannauj Vs The State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1971 SC 2147 : (1972) 3 SCC 345 : (1972) 1 SCR 193 : (1971) 3 UJ 784

Uttar Pradesh Municipalities Act, 1916 — Section 34(1B), 34(4)

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Supreme Court12 Aug 1971Dismissed

Calcutta Electric Supply Corporation Vs Commissioner of Wealth Tax, West Bengal

Supreme Court Of India · AIR 1971 SC 2447 : (1971) 82 ITR 154 : (1972) 3 SCC 222 : (1972) 1 SCR 159 : (1971) 3 UJ 794

Electricity Act, 1910 — Section 4Wealth Tax Act, 1957 — Section 7, 7(2)

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Supreme Court12 Aug 1971Dismissed

Jadunath Singh and Others etc. Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1972 SC 116 : (1972) CriLJ 29 : (1971) 3 SCC 577 : (1971) SCC(Cri) 124 : (1971) 3 UJ 789

Penal Code, 1860 (IPC) — Section 302, 307, 34, 494, 497

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Supreme Court12 Aug 1971Dismissed

State of U.P. Vs Sri Shyam Lal Sharma

Supreme Court Of India · AIR 1971 SC 2151 : (1971) LabIC 1369 : (1971) 2 LLJ 325 : (1971) 2 SCC 514 : (1972) 1 SCR 184

Constitution of India, 1950 — Article 311

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Supreme Court12 Aug 1971Dismissed

Hardeo Narain Singh Vs Surajdeo Singh and Others

Supreme Court Of India · (1972) 4 SCC 278 : (1971) 3 UJ 780

Representation of the People Act, 1951 — Section 116A

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Supreme Court11 Aug 1971Dismissed

Commissioner of Income Tax, U.P. and Others Vs Mohanlal Kedarnath (Deceased, by Legal Representatives)

Supreme Court Of India · (1973) 88 ITR 420 : (1972) 4 SCC 157

Income Tax Act, 1922 — Section 33A

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Supreme Court11 Aug 1971Allowed

Delhi Cloth and General Mills Ltd. Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1972 SC 1470(2) : AIR 1972 SC 1470 : (1972) 85 ITR 173 : (1972) 4 SCC 14 : (1971) 3 UJ 816

Constitution of India, 1950 — Article 133(1), 226

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Supreme Court11 Aug 1971Dismissed

The Atlas Cycle Industries Ltd. Vs State of Haryana and Another The Milton Cycle Industries Ltd. Vs State of Haryana and Another

Supreme Court Of India · AIR 1972 SC 121 : (1972) 85 ITR 121 : (1971) 2 SCC 564 : (1972) 1 SCR 127

Punjab Municipal Act, 1911 — Section 5(1), 5(2), 5(4)

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Supreme Court11 Aug 1971Allowed

Raghubir Singh Vs State of U.P.

Supreme Court Of India · AIR 1971 SC 2156 : (1971) CriLJ 1468 : (1972) 3 SCC 79 : (1972) SCC(Cri) 399 : (1971) 3 UJ 762

Criminal Procedure Code, 1898 (CrPC) — Section 367(5)Penal Code, 1860 (IPC) — Section 302, 34

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