COURT ARCHIVE

Supreme Court Of India judgments

59,789 judgments · page 2,682 of 2,990

Supreme Court20 Sept 1971dismissed

The Commissioner of Sales Tax, Madhya Pradesh Vs Amarnath Ajit Kumar of Bhind, Madhya Pradesh

Supreme Court Of India · AIR 1972 SC 38 : (1972) JLJ 989 : (1973) 18 MPLJ 169 : (1972) 4 SCC 347 : (1972) 1 SCR 828 : (1971) 28 STC 702

Madhya Bharat Sales Tax Act, 2007 — Section 12(1)Madhya Pradesh General Sales Tax Act, 1958 — Section 39(2), 39(2), 52, 52(1)

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Supreme Court20 Sept 1971Dismissed

Rameshwar Prasad Upadhyaya Vs The State of Bihar

Supreme Court Of India · AIR 1971 SC 2474 : (1971) CriLJ 1708 : (1972) 4 SCC 150 : (1972) 4 UJ 57

Criminal Procedure Code, 1898 (CrPC) — Section 342

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Supreme Court20 Sept 1971Dismissed

M.N. Aryamurthy and Another Vs M.D. Subbaraya Setty (Dead) through L. R. and Others

Supreme Court Of India · AIR 1972 SC 1279 : (1972) 4 SCC 1 : (1972) 4 UJ 84

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Supreme Court17 Sept 1971Allowed

State Bank of India Vs R.K. Jain and Others

Supreme Court Of India · AIR 1972 SC 136 : (1972) LabIC 13 : (1971) 2 LLJ 599 : (1972) 4 SCC 304 : (1972) 1 SCR 755

Industrial Disputes Act, 1947 — Section 10, 33

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Supreme Court17 Sept 1971Allowed

Indian Link Chain Manufacturers Ltd. Vs Their Workmen The Workmen of Indian Link ChainManufacturers Ltd. Vs The Management

Supreme Court Of India · AIR 1972 SC 343 : (1972) LabIC 200 : (1971) 2 LLJ 581 : (1971) 2 SCC 759 : (1972) 1 SCR 790

Civil Procedure Code, 1908 (CPC) — Section 80Income Tax Act, 1961 — Section 32(1)Industrial Disputes Act, 1947 — Section 19(2), 2

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Supreme Court17 Sept 1971Allowed

The Inspecting Assistant Commissioner of Agricultural Income Tax and Sales Tax and Another etc. Vs V.M. Ravi Namboodiripad, etc.

Supreme Court Of India · AIR 1974 SC 1369 : (1974) 96 ITR 73 : (1972) 4 SCC 389

Constitution of India, 1950 — Article 226

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Supreme Court17 Sept 1971Dismissed

Commissioner of Income Tax, Madhya Pradesh Nagpur Vs Hukumchand Mohanlal

Supreme Court Of India · AIR 1971 SC 2591 : (1973) 21 BLJR 204 : (1971) 82 ITR 624 : (1972) MHLJ 211 : (1972) MPLJ 248 : (1972) 4 SCC 368 : (1972) 1 SCR 786

Income Tax Act, 1922 — Section 2(7), 41(1)

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Supreme Court17 Sept 1971Allowed

Commissioner of Income Tax, Bombay Vs West Coast Paper Mills Ltd.

Supreme Court Of India · AIR 1971 SC 2406 : (1971) 82 ITR 607 : (1972) 4 SCC 382 : (1972) 1 SCR 780

Finance Act, 1959 — Section 19(2), 19(3), 19(4), 9

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Supreme Court17 Sept 1971dismissed

Francis Klein and Co. (P) Ltd. Vs Their Workmen and Another

Supreme Court Of India · AIR 1971 SC 2414 : (1971) LabIC 1393 : (1971) 2 LLJ 615 : (1972) 4 SCC 569

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Supreme Court16 Sept 1971Allowed

The Commissioner of Gift Tax, Kerala Vs Smt. R. Valsala Amma

Supreme Court Of India · (1972) 4 SCC 399 : (1972) 4 UJ 156

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Supreme Court16 Sept 1971Allowed

Lal Umesh Bahadur Pal and Others Vs Commissioner of Income Tax, U.P., Lucknow

Supreme Court Of India · AIR 1972 SC 2090(2) : (1972) 86 ITR 751 : (1972) 4 SCC 397

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Supreme Court16 Sept 1971dismissed

Commissioner of Income Tax, Gujarat Vs Distributors (Baroda) (P) Ltd.

Supreme Court Of India · AIR 1972 SC 288 : (1972) 4 SCC 353 : (1972) 1 SCR 726

Constitution of India, 1950 — Article 136Income Tax Act, 1922 — Section 23A, 66(1)Income Tax Act, 1961 — Section 10, 109

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Supreme Court16 Sept 1971Disposed Of

Commissioner of Gift Tax, Kerala Vs R. Valsala Amma

Supreme Court Of India · (1971) 82 ITR 828 : (1972) 4 SCC 399

Gift Tax Act, 1958 — Section 2, 3

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Supreme Court16 Sept 1971Allowed

Ahmedabad Rana Caste Association Vs The Commissioner of Income Tax, Gujarat

Supreme Court Of India · AIR 1972 SC 273 : (1971) 82 ITR 704 : (1971) 3 SCC 475 : (1972) 1 SCR 744

Income Tax Act, 1922 — Section 16(1), 4(3)Income Tax Act, 1961 — Section 11, 11(1), 2(15)

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Supreme Court16 Sept 1971Allowed

State of Madras Vs S.G. Jayaraj Nadar and Sons

Supreme Court Of India · AIR 1971 SC 2405 : (1972) 2 AnWR 14 : (1972) 1 CTR 308 : (1972) 3 SCC 300 : (1972) 1 SCR 751 : (1971) 28 STC 700

Tamil Nadu General Sales Tax Act, 1959 — Section 12(1), 12(2), 12(3), 34

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Supreme Court16 Sept 1971dismissed

Purshottam N. Amarsay and Another Vs The Commissioner of Wealth Tax, Bombay

Supreme Court Of India · AIR 1973 SC 2335 : (1973) 88 ITR 417 : (1972) 4 SCC 376 : (1972) 4 UJ 432

Wealth Tax Act, 1957 — Section 2, 27, 3, 7(1)

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Supreme Court16 Sept 1971Disposed Of

Commissioner of Gift Tax, Madras Vs N.S. Getty Chettiar

Supreme Court Of India · AIR 1971 SC 2410 : (1972) 1 AnWR 78 : (1971) 82 ITR 599 : (1971) 2 SCC 741 : (1972) 1 SCR 736

Gift Tax Act, 1958 — Section 2

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Supreme Court16 Sept 1971Partly Allowed

The Malwa Sugar Mills Ltd. Vs The Workmen

Supreme Court Of India · (1972) 4 SCC 410 : (1972) 4 UJ 447

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Supreme Court15 Sept 1971Dismissed

STATE OF MADHYA PRADESH and Others Vs M/S. NATHABHAI DESAIBHAI PATEL.

Supreme Court Of India · (1974) 3 CTR 134

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Supreme Court15 Sept 1971dismissed

The State of Madhya Pradesh and Others Vs Nathabhai Desaibhai Patel

Supreme Court Of India · AIR 1972 SC 1545 : (1972) 4 SCC 396 : (1972) 29 STC 104 : (1972) 4 UJ 155

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