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Supreme Court Of India judgments

59,789 judgments · page 2,675 of 2,990

Supreme Court02 Dec 1971Dismissed

Hazari Lal Gupta Vs Rameshwar Prasad and Another, etc.

Supreme Court Of India · AIR 1972 SC 484 : (1972) CriLJ 298 : (1972) 1 SCC 452 : (1972) SCC(Cri) 208 : (1972) 2 SCR 666 : (1972) 4 UJ 385

Criminal Procedure Code, 1898 (CrPC) — Section 169, 188, 496, 497, 498Penal Code, 1860 (IPC) — Section 406, 420
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Supreme Court02 Dec 1971Dismissed

Rohini Kumari Vs Narendra Singh

Supreme Court Of India · AIR 1972 SC 459 : (1972) 1 SCC 1 : (1972) SCC(Cri) 1 : (1972) 2 SCR 657

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2)Hindu Marriage Act, 1955 — Section 10, 10(1)
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Supreme Court02 Dec 1971Allowed

P.C. Purushothama Reddiar Vs S. Perumal

Supreme Court Of India · AIR 1972 SC 608 : (1972) 1 AnWR 83 : (1972) 1 SCC 9 : (1972) 2 SCR 646 : (1972) 4 UJ 332

Representation Of The People Act, 1951 — Section 77, 100(1)(b), 123(6)Evidence Act, 1872 — Section 35
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Supreme Court29 Nov 1971Dismissed

B. Sundar Rao and Others Vs State of Orissa

Supreme Court Of India · AIR 1972 SC 739 : (1972) 38 CLT 116 : (1972) 3 SCC 11 : (1972) SCC(Cri) 138 : (1972) 4 UJ 377

Criminal Procedure Code, 1898 (CrPC) — Section 107, 151Orissa Preventive Detention Act, 1970 — Section 11, 3, 7Penal Code, 1860 (IPC) — Section 120B, 399
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Supreme Court26 Nov 1971Dismissed

M.N. Sankarayarayanan Nair Vs P.V. Balakrishnan and Others

Supreme Court Of India · AIR 1972 SC 496 : (1972) CriLJ 301 : (1972) 1 SCC 318 : (1972) SCC(Cri) 55 : (1972) 2 SCR 599 : (1972) 4 UJ 284

Criminal Procedure Code, 1898 (CrPC) — Section 173, 207A, 240, 333, 494Penal Code, 1860 (IPC) — Section 109, 120A, 193, 420, 467
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