Supreme Court15 Feb 1972dismissed

Som Nath Puri Vs The State of Rajasthan

Supreme Court Of India · AIR 1972 SC 1490 : (1972) CriLJ 897 : (1972) 1 SCC 630 : (1972) SCC(Cri) 359 : (1972) 3 SCR 497 : (1972) WLN 125

Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
Supreme Court15 Feb 1972Partly Allowed

Binny Limited Vs Their Workmen

Supreme Court Of India · AIR 1973 SC 353 : (1972) LabIC 1037 : (1972) 1 LLJ 449 : (1974) 3 SCC 27 : (1972) 3 SCR 462

Payment of Bonus Act, 1965 — Section 17, 19, 2, 5
Supreme Court11 Feb 1972Dismissed

P.B. Roy Vs Union of India (UOI)

Supreme Court Of India · AIR 1972 SC 908 : (1972) LabIC 437 : (1972) 3 SCC 432 : (1972) 3 SCR 449

Central Information Services Rules, 1959 — Rule 2, 5, 5(2)Constitution of India, 1950 — Article 14, 16, 226, 311
Supreme Court08 Feb 1972Dismissed

R.L. Kapur Vs State of Madras

Supreme Court Of India · AIR 1972 SC 858 : (1974) 1 AnWR 55 : (1972) CriLJ 643 : (1972) 1 SCC 651 : (1972) 3 SCR 417

Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 3, 4, 5General Clauses Act, 1897 — Section 25
Supreme Court08 Feb 1972Allowed

Gopal and Others Vs The State of Rajasthan

Supreme Court Of India · AIR 1972 SC 1838 : (1972) CriLJ 1191 : (1972) 3 SCC 486 : (1972) SCC(Cri) 593 : (1972) 4 UJ 721 : (1972) WLN 131

Penal Code, 1860 (IPC) — Section 147, 149, 302, 307, 323
Supreme Court07 Feb 1972Dismissed

Balwant Singh Vs State of Haryana

Supreme Court Of India · AIR 1972 SC 860 : (1972) CriLJ 645 : (1972) 3 SCC 769 : (1972) SCC(Cri) 837 : (1972) 4 UJ 708

Penal Code, 1860 (IPC) — Section 148, 149, 307, 326