Supreme Court22 Mar 1972Allowed
Ram Prakash Arora Vs State of Punjab
Supreme Court Of India · AIR 1973 SC 498 : (1972) CriLJ 1293 : (1972) 3 SCC 652 : (1972) SCC(Cri) 696 : (1972) 4 UJ 857
Penal Code, 1860 (IPC) — Section 161, 165
COURT ARCHIVE
Supreme Court Of India judgments
59,791 judgments · page 2,664 of 2,990
Supreme Court22 Mar 1972Dismissed
Sockieting Tea Company (Pvt.) Ltd. Vs Under Secretary to the Govt. of Assam and Others
Supreme Court Of India · AIR 1973 SC 851 : (1973) 3 SCC 729
Constitution of India, 1950 — Article 136
Supreme Court22 Mar 1972Disposed Of
The Works Manager, Bihar State Superphosphate Factory, Sindri Vs Sri C.P. Singh and Others, etc.
Supreme Court Of India · AIR 1973 SC 273 : (1972) 2 LLJ 64 : (1973) 3 SCC 858 : (1972) 4 UJ 851
Industrial Disputes Act, 1947 — Section 33
Supreme Court22 Mar 1972Allowed
Bombay Gas Co. Ltd. Vs Jagan Nath Pandurang and Others
Supreme Court Of India · AIR 1972 SC 2356 : (1975) 31 FLR 166 : (1973) LabIC 486 : (1972) 2 LLJ 52 : (1972) 2 SCC 119 : (1972) 3 SCR 929
Constitution of India, 1950 — Article 133(1)
Supreme Court21 Mar 1972Allowed
Nasu Sheikh and Others Vs The State of Bihar
Supreme Court Of India · AIR 1972 SC 1610 : (1972) CriLJ 1039 : (1972) 3 SCC 428 : (1972) SCC(Cri) 578 : (1972) 4 UJ 841
Essential Commodities Act, 1955 — Section 3, 7
Supreme Court21 Mar 1972Dismissed
Firm Amar Nath Basheshar Dass Vs Tek Chand
Supreme Court Of India · AIR 1972 SC 1548 : (1972) 1 SCC 893 : (1972) 3 SCR 922
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 3
Supreme Court20 Mar 1972Allowed
Shiva Bangles Stores and Another Vs Industrial Tribunal (II) U.P. and Others
Supreme Court Of India · AIR 1972 SC 1902 : (1972) 2 LLJ 50 : (1973) 3 SCC 899 : (1972) 4 UJ 861
Supreme Court20 Mar 1972Allowed
Bijili Cotton Mills (P) Ltd. Vs The Presiding Officer, Industrial Tribunal II and Others
Supreme Court Of India · AIR 1972 SC 1903 : (1972) LabIC 1122 : (1972) 2 LLJ 320 : (1972) 1 SCC 840 : (1972) 3 SCR 910
Constitution of India, 1950 — Article 133, 136, 226Industrial Disputes (Central) Rules, 1957 — Rule 12
Supreme Court17 Mar 1972Allowed
Sadhu Muktajivendasji Guru Ishwar Dasji Vs Acharya Sri Devendra Prasadji B. Prasadji Pande (Died) by Lrs.
Supreme Court Of India · AIR 1973 SC 582 : (1973) 3 SCC 726 : (1972) 4 UJ 862
Supreme Court17 Mar 1972Dismissed
Man Singh Vs The State of Haryana
Supreme Court Of India · AIR 1973 SC 910 : (1973) CriLJ 383 : (1972) 3 SCC 359 : (1972) SCC(Cri) 529 : (1972) 4 UJ 800
Constitution of India, 1950 — Article 136
Supreme Court17 Mar 1972Allowed
Chhajulal Vs The State of Rajasthan
Supreme Court Of India · AIR 1972 SC 1809 : (1972) CriLJ 1184 : (1972) 3 SCC 411 : (1972) SCC(Cri) 561 : (1972) 1 SCR 906
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 406, 65
Supreme Court17 Mar 1972Allowed
L.M. Thapar and Others Vs Commissioner of Expenditure Tax, Calcutta
Supreme Court Of India · AIR 1973 SC 907(1) : AIR 1973 SC 907 : (1974) 93 ITR 242 : (1973) 3 SCC 728
Expenditure tax Act, 1957 — Section 25(3)Income Tax Act, 1922 — Section 66(2)
Supreme Court17 Mar 1972Dismissed
The Associated Cement Companies Ltd. Vs Cement Workers Kamdar Union and Others
Supreme Court Of India · AIR 1972 SC 1552 : (1972) 24 FLR 306 : (1972) LabIC 822 : (1972) 2 LLJ 40 : (1972) 4 SCC 23
Constitution of India, 1950 — Article 136
Supreme Court17 Mar 1972Dismissed
State of Jammu and Kashmir Vs M.S. Farooqi and Others
Supreme Court Of India · AIR 1972 SC 1738 : (1972) LabIC 900 : (1972) 1 SCC 872 : (1972) 3 SCR 881
Constitution of India, 1950 — Article 254, 270(1), 370
Supreme Court17 Mar 1972Dismissed
Bachan Singh and Another Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1973 SC 441 : (1973) LabIC 315 : (1972) 2 LLJ 44 : (1972) 3 SCC 489 : (1972) 3 SCR 898
Constitution of India, 1950 — Article 309Military Engineer Service Class I (Recruitment, Promotion and Seniority) Rules, 1951 — Rule 24, 3
Supreme Court16 Mar 1972Dismissed
Raza Buland Sugar Co. Ltd. Vs Their Workmen
Supreme Court Of India · AIR 1972 SC 2292 : (1972) LabIC 1408 : (1972) 2 LLJ 35 : (1973) 4 SCC 158
Supreme Court16 Mar 1972dismissed
Railway Board, Government of India Vs Observer Publication (P) Ltd.
Supreme Court Of India · AIR 1972 SC 1792 : (1973) CriLJ 458 : (1972) 2 SCC 266 : (1972) SCC(Cri) 669 : (1972) 3 SCR 865
Constitution of India, 1950 — Article 12, 14
Supreme Court16 Mar 1972Allowed
Gangadhar Narsingdas Agarwal Vs P.S. Thrivikraman and Another
Supreme Court Of India · AIR 1973 SC 350 : (1972) 1 CTR 371 : (1983) 13 ELT 1491 : (1972) 3 SCC 475 : (1972) 3 SCR 874
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 16, 16(1), 2(16), 2(34), 28Sea Customs Act, 1878 — Section 137, 38, 61
Supreme Court16 Mar 1972dismissed
Bhopat Singh Kishan Singh Vs State of Maharashtra
Supreme Court Of India · AIR 1973 SC 446 : (1973) CriLJ 343 : (1972) 3 SCC 367 : (1972) SCC(Cri) 537 : (1972) 4 UJ 806
Penal Code, 1860 (IPC) — Section 379
Supreme Court15 Mar 1972dismissed
Sathi Prasad Vs State of Uttar Pradesh
Supreme Court Of India · AIR 1973 SC 448 : (1973) CriLJ 344 : (1972) 3 SCC 613 : (1972) SCC(Cri) 659 : (1972) 4 UJ 797
Criminal Procedure Code, 1898 (CrPC) — Section 164