COURT ARCHIVE

Supreme Court Of India judgments

59,791 judgments · page 2,640 of 2,990

Supreme Court02 Mar 1973Allowed

Brij Kishore Prasad Singh and Others Vs Jaleshwar Prasad Singh and Others

Supreme Court Of India · AIR 1973 SC 1130 : (1975) 23 BLJR 146 : (1973) 6 PLJR 370 : (1973) 1 SCC 672 : (1973) 3 SCR 562

Bihar Land Reforms (Amendment) Act, 1959 — Section 5, 6Civil Procedure Code, 1908 (CPC) — Section 47

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Supreme Court01 Mar 1973Disposed Of

National Iron and Steel Co. Ltd. Vs The Workmen

Supreme Court Of India · AIR 1973 SC 2354 : (1973) 27 FLR 361 : (1973) LabIC 1472 : (1973) 2 LLJ 239 : (1974) 4 SCC 844

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Supreme Court28 Feb 1973dismissed

M.K. Krishnaswamy, etc. Vs The Union of India (UOI) and Another

Supreme Court Of India · AIR 1973 SC 1168 : (1973) 1 LLJ 422 : (1973) 4 SCC 163 : (1973) 5 UJ 558

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Supreme Court27 Feb 1973dismissed

Mir Ghulam Hussan and Others Vs The Union of India (UOI) and Others

Supreme Court Of India · AIR 1973 SC 1138 : (1973) LabIC 795 : (1973) 1 LLJ 417 : (1973) 4 SCC 135

Constitution of India, 1950 — Article 32

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Supreme Court27 Feb 1973dismissed

Controller of Estate Duty, Madras Vs C.R. Ramachandra Gounder

Supreme Court Of India · AIR 1973 SC 1170 : (1973) 88 ITR 448 : (1973) 4 SCC 102 : (1973) 3 SCR 554 : (1973) 5 UJ 608

Estate Duty Act, 1953 — Section 10

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Supreme Court23 Feb 1973Allowed

Pannalal Vs Dy. Commissioner, Bhandara and Another etc.

Supreme Court Of India · AIR 1973 SC 1174 : (1973) MhLj 528 : (1973) 18 MPLJ 632 : (1973) 1 SCC 639 : (1973) 5 UJ 546

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Contract Act, 1872 — Section 70

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Supreme Court23 Feb 1973Allowed

Ghanshyam Das Shrivastava Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1973 SC 1183 : (1973) 27 FLR 466 : (1974) JLJ 116 : (1973) LabIC 918 : (1973) 2 LLJ 414 : (1973) 1 LLJ 411 : (1974) MhLj 244 : (1974) MPLJ 194 : (1973) 1 SCC 656 : (1973) 5 UJ 642

Constitution of India, 1950 — Article 311, 311(2)

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Supreme Court23 Feb 1973Allowed

Madan Mohan Prasad Vs State of Bihar and Others

Supreme Court Of India · AIR 1973 SC 1133 : (1973) 1 LLJ 411(2) : (1973) 4 SCC 166 : (1973) 5 UJ 595

Bihar Pension Rules, 1950 — Rule 59Constitution of India, 1950 — Article 19(1), 31(2), 311(2)

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Supreme Court23 Feb 1973Disposed Of

Rajendrapaul Ramasaran Dass Sharma Vs The State of Maharashtra

Supreme Court Of India · AIR 1973 SC 1180 : (1973) CriLJ 1171 : (1973) 4 SCC 31 : (1973) SCC(Cri) 672 : (1973) 3 SCR 548

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 420, 467, 471

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Supreme Court22 Feb 1973Allowed

UNION OF INDIA OWNER OF THE EASTERN RAILWAY Vs THE COMMISSIONER OF SAHIBGANJ MUNICIPALITY.

Supreme Court Of India · (1973) 2 CTR 188

Constitution of India, 1950 — Article 285Government of India Act, 1935 — Section 154Railways (Local Authorities Taxation) Act, 1941 — Section 3, 4

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Supreme Court22 Feb 1973dismissed

THE BARSI MUNICIPAL COUNCIL, BARSI, DISTRICT SHOLAPUR Vs THE LOKAMANYA MILLS, BARSI, LIMITED, BARSI AND ANOTHER. (CIVIL APPEAL NO. 1194 (N) OF 1967). THE BARSI MUNICIPAL COUNCIL, BARSI, DISTRICT SHOLAPUR v. RAJAN (TEXTILE) MILLS PRIVATE LTD.

Supreme Court Of India · (1973) 2 CTR 207

Constitution of India, 1950 — Article 14

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Supreme Court22 Feb 1973Allowed

Union of India (UOI) Owner of the Eastern Railway Vs The Commissioner of Sahibganj Municipality

Supreme Court Of India · AIR 1973 SC 1185 : (1974) 7 PLJR 546 : (1973) 1 SCC 676 : (1973) 3 SCR 541 : (1973) 5 UJ 621

Constitution of India, 1950 — Article 285Railways (Local Authorities Taxation) Act, 1941 — Section 3, 4Railways Act, 1890 — Section 135

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Supreme Court22 Feb 1973Dismissed

Sales Tax Officer and Another Vs Timber and Fuel Corporation

Supreme Court Of India · (1973) JLJ 1053

Constitution of India, 1950 — Article 226

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Supreme Court22 Feb 1973Dismissed

Avadh Sugar Mills Ltd. Vs The Sales Tax Officer, Sitapur and Another

Supreme Court Of India · AIR 1973 SC 2440 : (1973) 2 CTR 300 : (1974) 3 SCC 271 : (1973) 3 SCR 546 : (1973) 31 STC 469

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Supreme Court22 Feb 1973dismissed

The Sales Tax Officer, Navgaon, and Another Vs Timber and Fuel Corporation

Supreme Court Of India · AIR 1973 SC 2350 : (1974) MPLJ 13 : (1973) 2 SCC 292 : (1973) 31 STC 585

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Supreme Court22 Feb 1973Allowed

The State of Tamil Nadu Vs K.A. Ramudu Chettiar and Co.

Supreme Court Of India · AIR 1973 SC 2230 : (1974) 3 SCC 273 : (1973) 31 STC 470

Central Sales Tax Act, 1956 — Section 9(2)Madras General Sales Tax Act, 1939 — Section 31(3)

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Supreme Court21 Feb 1973Allowed

Purshottam Lal and Others Vs Union of India (UOI) and Another

Supreme Court Of India · AIR 1973 SC 1088 : (1973) LabIC 604 : (1973) 1 LLJ 407 : (1973) 1 SCC 651

Constitution of India, 1950 — Article 14, 16

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Supreme Court20 Feb 1973dismissed

Union of India (UOI) Vs Rampur Distillery and Chemical Co., Ltd.

Supreme Court Of India · AIR 1973 SC 1098 : (1973) 1 SCC 649 : (1973) 5 UJ 560

Contract Act, 1872 — Section 70, 74

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Supreme Court20 Feb 1973dismissed

Santokh Singh Vs Delhi Administration

Supreme Court Of India · AIR 1973 SC 1091 : (1973) CriLJ 846 : (1973) 1 SCC 659 : (1973) SCC(Cri) 577 : (1973) 3 SCR 533

Constitution of India, 1950 — Article 136, 19(1), 19(2)Penal Code, 1860 (IPC) — Section 124Punjab Security of Land Tenures Act, 1953 — Section 9

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Supreme Court20 Feb 1973dismissed

Brij Gopal Mathur and Another Vs Kishan Gopal Mathur and Others

Supreme Court Of India · AIR 1973 SC 1096 : (1973) 1 SCC 635 : (1973) 5 UJ 566

Civil Procedure Code, 1908 (CPC) — Section 115

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