COURT ARCHIVE

Supreme Court Of India judgments

59,798 judgments · page 2,588 of 2,990

Supreme Court29 Jul 1975dismissed

Sales Tax Officer, Special Circle, Ernakulam and Another Vs The Tata Oil Mills Co. Ltd.

Supreme Court Of India · AIR 1975 SC 1991 : (1975) 2 SCC 394 : (1976) 1 SCR 152 : (1975) 36 STC 232

Bihar Sales Tax Act, 1944 — Section 20Constitution of India, 1950 — Article 226Hyderabad General Sales Tax Act, 1950 — Section 11(2)

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Supreme Court29 Jul 1975dismissed

Badri and Others Vs The State of Uttar Pradesh

Supreme Court Of India · AIR 1975 SC 1985 : (1975) CriLJ 1739 : (1975) 4 SCC 609

Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302

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Supreme Court28 Jul 1975Dismissed

Dr. Ram Singh Saini Vs Dr. H.N. Bhargava

Supreme Court Of India · AIR 1975 SC 1852 : (1976) JLJ 134 : (1975) 2 LLJ 359 : (1975) MPLJ 798 : (1975) 4 SCC 676 : (1976) 1 SCR 148 : (1976) 1 SLJ 10 : (1975) 7 UJ 660

University of Saugar Act, 1946 — Section 47A, 47A(2)

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Supreme Court28 Jul 1975Disposed Of

Madurai District Central Co-operative Bank Ltd. Vs Third Income Tax Officer, Madurai

Supreme Court Of India · AIR 1975 SC 2016 : (1975) 101 ITR 24 : (1976) 89 LW 107 : (1975) 2 SCC 454

Finance Act, 1963 — Section 2(1), 2(3), 2(5), 2(8)Income Tax Act, 1961 — Section 110, 81

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Supreme Court25 Jul 1975Allowed

Commissioner of Income Tax, Nagpur Vs Sutlej Cotton Mills Supply Agency Ltd.

Supreme Court Of India · AIR 1975 SC 2106 : (1975) 100 ITR 706 : (1975) 2 SCC 538 : (1976) 1 SCR 126

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Supreme Court25 Jul 1975Allowed

Pakalapati Narayana Gajapathi Raju and Others Vs Bonapalli Peda Appadu and Another

Supreme Court Of India · AIR 1975 SC 1854 : (1975) 4 SCC 477 : (1975) 7 UJ 580

Criminal Procedure Code, 1973 (CrPC) — Section 439, 439(1), 439(4)

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Supreme Court24 Jul 1975Allowed

Ruston and Hornsby (I) Ltd. Vs T.B. Kadam

Supreme Court Of India · AIR 1975 SC 2025 : (1975) 31 FLR 173 : (1975) 2 LLJ 352 : (1976) 3 SCC 71 : (1976) 1 SCR 119 : (1975) 7 UJ 590

Industrial Disputes Act, 1947 — Section 10, 2, 2A

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Supreme Court24 Jul 1975dismissed

The Management of Indian Oil Corporation Ltd. Vs Its Workmen

Supreme Court Of India · AIR 1975 SC 1856 : (1975) 31 FLR 178 : (1975) LabIC 1429 : (1975) 2 LLJ 319 : (1976) 1 SCC 63 : (1976) 1 SCR 110

Industrial Disputes Act, 1947 — Section 9A

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Supreme Court24 Jul 1975Dismissed

Jnan Ranjan Sen Gupta and Others Vs Arun Kumar Bose

Supreme Court Of India · AIR 1975 SC 1994 : (1975) 2 SCC 526 : (1976) 1 SCR 105 : (1975) 7 UJ 582

Transfer of Property Act, 1882 — Section 108

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Supreme Court23 Jul 1975Dismissed

Titagarh Paper Mills Ltd. Vs Orissa State Electricity Board and Another Orissa Textiles Mills Ltd. Vs Orissa State Electricity Board and Another

Supreme Court Of India · (1975) 2 SCC 436

Electricity (Supply) Act, 1948 — Section 59

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Supreme Court23 Jul 1975Dismissed

Orissa State Electricity Board and Another Vs Indian Aluminium Co. Ltd.

Supreme Court Of India · (1975) 2 SCC 431

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Supreme Court23 Jul 1975Allowed

Ceminco Binani Zinc Ltd. Vs Kerala State Electricity Board

Supreme Court Of India · (1975) 2 SCC 430

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Supreme Court23 Jul 1975Allowed

Indian Aluminium Company Vs Kerala State Electricity Board

Supreme Court Of India · AIR 1975 SC 1967 : (1975) 2 SCC 414 : (1976) 1 SCR 70

Electricity (Supply) Act, 1948 — Section 1(4), 18, 49, 49(1), 49(2)Kerala State Electricity Board (General Tariffs) Regulations, 1966 — Regulation 11, 4, 6

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Supreme Court23 Jul 1975Disposed Of

M. Naina Mohammed Vs K.A. Natarajan and Others

Supreme Court Of India · AIR 1975 SC 1867 : (1975) 2 SCC 352 : (1976) 1 SCR 102 : (1975) 7 UJ 595

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 47

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Supreme Court22 Jul 1975Dismissed

Hemendra Prasad Baruah Vs The Collector of Sibsagar, Assam

Supreme Court Of India · AIR 1976 SC 908 : (1975) 2 SCC 322 : (1976) 1 SCR 68 : (1975) 7 UJ 594

Assam Land (Requisition and Acquisition) Act, 1948 — Section 7(1), 7(1A)

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Supreme Court22 Jul 1975Disposed Of

Chembur Cooperative Industrial Estate Ltd. Vs M.K. Chhatre and Another

Supreme Court Of India · AIR 1975 SC 1725 : (1975) 31 FLR 186 : (1975) LabIC 1214 : (1975) 2 LLJ 357 : (1975) MhLj 680 : (1975) MPLJ 732 : (1976) 2 SCC 778 : (1975) 7 UJ 578

Constitution of India, 1950 — Article 227

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Supreme Court22 Jul 1975Dismissed

Harbajan Singh Vs State of Jammu and Kashmir

Supreme Court Of India · AIR 1975 SC 1814 : (1975) CriLJ 1553 : (1975) 4 SCC 480 : (1975) 7 UJ 585

Ranbir Penal Code, 1989 — Section 302

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Supreme Court21 Jul 1975Allowed

Chuhar Singh Vs State of Haryana

Supreme Court Of India · AIR 1977 SC 386 : (1976) CriLJ 243 : (1976) 1 SCC 879 : (1976) SCC(Cri) 215 : (1975) 7 UJ 576

Penal Code, 1860 (IPC) — Section 304, 323, 34

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Supreme Court21 Jul 1975Dismissed

Rikhi Ram and Another Vs Ram Kumar and Others

Supreme Court Of India · AIR 1975 SC 1869 : (1975) 2 SCC 318 : (1975) 7 UJ 546

Code Of Civil Procedure, 1908 — Order 41 Rule 27Punjab Pre-Emption Act, 1913 — Section 15, 15(1)(a)Punjab Security Of Land Tenures Act, 1953 — Section 9

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Supreme Court21 Jul 1975dismissed

Gafoora and Another Vs Deputy Director of Consolidation, Meerut and Others

Supreme Court Of India · AIR 1975 SC 1716 : (1975) RD 252 : (1975) 2 SCC 568 : (1975) 7 UJ 551

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11A, 12, 48, 8A, 9Uttar Pradesh Consolidation of Holdings Rules, 1954 — Rule 25

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