COURT ARCHIVE

Supreme Court Of India judgments

59,798 judgments · page 2,585 of 2,990

Supreme Court26 Aug 1975Allowed

Bapubhai Mohanbhai Vs Mahila Sahakari Udyog Mandir Nagardas Narandas Vs Mahila Sahakari Udyog Mandir

Supreme Court Of India · AIR 1975 SC 2128 : (1975) 16 GLR 1092 : (1975) 2 SCC 492 : (1976) 1 SCR 411 : (1975) 7 UJ 741

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 12(1), 13, 13(1), 15Constitution of India, 1950 — Article 133(1)

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Supreme Court26 Aug 1975Allowed

State of Andhra Pradesh and Another Vs Potta Sanyasi Rao and Others

Supreme Court Of India · AIR 1975 SC 2030 : (1976) 2 AnWR 12 : (1975) 2 SCC 480 : (1976) 1 SCR 423 : (1975) 7 UJ 745

Essential Commodities Act, 1955 — Section 2, 3, 5

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Supreme Court26 Aug 1975Dismissed

Shiv Charan Singh Vs Maharaj Kumar Sri Brijendra Pal

Supreme Court Of India · AIR 1976 SC 785 : (1976) 2 SCC 928 : (1976) 1 SCR 416 : (1975) 7 UJ 749

Representation of the People Act, 1951 — Section 77

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Supreme Court22 Aug 1975

Carew and Company Ltd. Vs Union of India (UOI)

Supreme Court Of India · AIR 1975 SC 2260 : (1976) 46 CompCas 121 : (1975) 2 SCC 791 : (1976) 1 SCR 379

Monopolies and Restrictive Trade Practices Act, 1969 — Section 2, 22, 23, 23(4), 31

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Supreme Court22 Aug 1975dismissed

Raja Ram and Others Vs State of U.P. and Others

Supreme Court Of India · AIR 1976 SC 732 : (1975) 2 SCC 478 : (1975) 7 UJ 815

Uttar Pradesh Municipalities Act, 1916 — Section 30

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Supreme Court22 Aug 1975dismissed

Ishwru Yatayat Co-op. Society Vs State Transport Appellate Authority and Others

Supreme Court Of India · (1975) 2 SCC 685 : (1976) 1 SCR 407 : (1975) 7 UJ 739

Motor Vehicles Act, 1988 — Section 46

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Supreme Court22 Aug 1975Allowed

Aluminium Corporation of India Ltd. Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1975 SC 2279 : (1978) 2 ELT 452 : (1975) 2 SCC 472 : (1976) 1 SCR 400 : (1975) 7 UJ 723

Central Excise Rules, 1944 — Rule 8(1)

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Supreme Court22 Aug 1975Dismissed

V.A. Subhadra Vs A. Satyavana and Others State of Kerala and Another Vs A. Satyavan and Another

Supreme Court Of India · AIR 1975 SC 1913 : (1975) LabIC 1448 : (1975) 2 LLJ 532 : (1975) 4 SCC 624 : (1976) 1 SCR 375 : (1975) 7 UJ 727

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Supreme Court22 Aug 1975Allowed

Puran Vs State of Rajasthan

Supreme Court Of India · AIR 1976 SC 912 : (1976) CriLJ 674 : (1976) 1 SCC 28 : (1975) 7 UJ 657

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

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Supreme Court22 Aug 1975Dismissed

Nizamuddin Ahmed Vs Narbada Prasad and Others

Supreme Court Of India · AIR 1975 SC 1909 : (1976) JLJ 6 : (1976) 1 SCC 1 : (1975) 7 UJ 730

Representation of the People Act, 1951 — Section 123(1), 123(3), 123(7)

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Supreme Court21 Aug 1975dismissed

Shyam Sundar Pramanick Vs Moni Mohan Sadhukhan and Others

Supreme Court Of India · AIR 1976 SC 977 : (1975) 4 SCC 668 : (1975) 7 UJ 716

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Supreme Court21 Aug 1975dismissed

State of Mysore and Others Vs V.K. Kangan and Others State of Mysore and Others Vs Narasimha Ram Naik

Supreme Court Of India · AIR 1975 SC 2190 : (1976) 2 SCC 895 : (1976) 1 SCR 369 : (1975) 7 UJ 719

Land Acquisition Act, 1894 — Section 5A(2)Tamil Nadu Land Acquisition Rules — Rule 3

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Supreme Court20 Aug 1975Allowed

Muluwa and Others Vs The State of Madhya Pradesh

Supreme Court Of India · AIR 1976 SC 989 : (1976) CriLJ 717 : (1976) 1 SCC 37 : (1975) 7 UJ 692

Criminal Procedure Code, 1973 (CrPC) — Section 107, 164Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324

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Supreme Court20 Aug 1975Dismissed

The Cooper Engineering Limited Vs Shri P.P. Mundhe

Supreme Court Of India · AIR 1975 SC 1900 : (1975) 31 FLR 188 : (1975) LabIC 1441 : (1975) 2 LLJ 379 : (1975) 2 SCC 661 : (1976) 1 SCR 361

Industrial Disputes Act, 1947 — Section 15

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Supreme Court20 Aug 1975Dismissed

Howrah Insurance Co. Ltd. Vs Sochindra Mohan Das Gupta

Supreme Court Of India · AIR 1975 SC 2051 : (1975) 2 SCC 523 : (1976) 1 SCR 356 : (1975) 7 UJ 713

Civil Procedure Code, 1908 (CPC) — Section 145, 150

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Supreme Court19 Aug 1975Allowed

Karuppanna Thevar and Others Vs The State of Tamil Nadu

Supreme Court Of India · AIR 1976 SC 980 : (1976) CriLJ 708 : (1976) 1 SCC 31

Penal Code, 1860 (IPC) — Section 302, 34

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Supreme Court19 Aug 1975Dismissed

Ernakulam Mills Ltd. Vs State of Kerala

Supreme Court Of India · AIR 1975 SC 2054 : (1975) 4 SCC 845 : (1975) 7 UJ 710

Constitution of India, 1950 — Article 133

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Supreme Court19 Aug 1975Allowed

The Dhanrajgirji Hospital Vs The Workmen

Supreme Court Of India · AIR 1975 SC 2032 : (1975) 31 FLR 301 : (1975) LabIC 1488 : (1975) 2 LLJ 409 : (1975) 4 SCC 621 : (1975) 7 UJ 707

Industrial Disputes Act, 1947 — Section 2

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Supreme Court19 Aug 1975Disposed Of

Sri K. Ramadas Shenoy Vs The Chief Officer, Town Municipal Council, Udipi and Others

Supreme Court Of India · AIR 1976 SC 994 : (1976) CriLJ 722 : (1976) 1 SCC 24 : (1975) 7 UJ 705

Contempt of Courts Act, 1971 — Section 12

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Supreme Court19 Aug 1975Dismissed

Pt. Lila Ram Vs The Union of India and Others Birla Cotton Spg. and Wvg. Mills Vs Delhi Administration

Supreme Court Of India · AIR 1975 SC 2112 : (1975) 2 SCC 547 : (1976) 1 SCR 341 : (1975) 7 UJ 697

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 23, 4, 4(1), 5A, 5A(1)

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