Supreme Court28 Nov 1975Dismissed

Mohammad Ibrahim Vs B. Rama Rao

Supreme Court Of India · AIR 1976 SC 1822 : (1976) CriLJ 1385 : (1976) 2 SCC 33 : (1976) SCC(Cri) 233

Criminal Procedure Code, 1973 (CrPC) — Section 479Penal Code, 1860 (IPC) — Section 193, 500
Supreme Court27 Nov 1975Dismissed

Bagal Kot Cement Co. Vs State of Mysore

Supreme Court Of India · AIR 1976 SC 357 : (1976) 1 SCC 336 : (1976) 2 SCR 852 : (1976) 37 STC 73 : (1976) 8 UJ 80

Central Sales Tax Act, 1956 — Section 2, 6, 9(2)Mysore Sales Tax Act, 1957 — Section 2(k), 23
Supreme Court26 Nov 1975Allowed

Smt. Sushila Devi Vs Ramanandan Prasad and Others

Supreme Court Of India · AIR 1976 SC 177 : (1976) 9 PLJR 445 : (1976) 1 SCC 361 : (1976) 2 SCR 845

Bihar Tenancy Act, 1885 — Section 66(2), 87Constitution of India, 1950 — Article 133(1)Kosi Area (Restoration of Lands to Riayat) Act, 1951 — Section 13, 15, 16, 2, 3
Supreme Court26 Nov 1975Disposed Of

The Raipur Manufacturing Co. Ltd. Vs Okhabhai Devrajbhai Patni

Supreme Court Of India · AIR 1976 SC 683 : (1976) 32 FLR 65 : (1976) LabIC 486 : (1976) 1 LLJ 215 : (1976) 1 SCC 346 : (1976) 2 SCR 818

Bombay Industrial Relations Act, 1946 — Section 42, 42(4), 78, 78(1), 78(1)(A)Bombay Industrial Relations Rules, 1947 — Rule 53, 53(1), 53(2)Constitution of India, 1950 — Article 226
Supreme Court25 Nov 1975dismissed

Mohd. Fiazuddin Khan Vs Govt. of India and Others

Supreme Court Of India · AIR 1976 SC 361 : (1976) 2 SCC 139 : (1976) 2 SCR 779 : (1976) 8 UJ 61

Constitution of India, 1950 — Article 31, 31(5)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 12, 12(2), 13