COURT ARCHIVE

Supreme Court Of India judgments

59,809 judgments · page 2,537 of 2,991

Supreme Court06 May 1977Allowed

Mohammad Giasuddin Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1977 SC 1926 : (1977) CriLJ 1557 : (1977) 3 SCC 287 : (1978) 1 SCR 153

Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 248(2), 357, 360Penal Code, 1860 (IPC) — Section 420

Supreme Court06 May 1977Allowed

Ram Lakhan Singh and Others Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1977 SC 1936(1) : AIR 1977 SC 1936 : (1977) CriLJ 1566(1) : (1977) 3 SCC 268 : (1978) 1 SCR 125(1)

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 107Evidence Act, 1872 — Section 54

Supreme Court06 May 1977Allowed

R.S. Kallolimath Vs State of Mysore and Another

Supreme Court Of India · AIR 1977 SC 1980 : (1977) 3 SCC 425 : (1978) 1 SCR 145 : (1977) 1 SLJ 478 : (1977) 9 UJ 401

Constitution of India, 1950 — Article 133(1), 136

Supreme Court06 May 1977Allowed

The Trustees for the Improvement of Calcutta Vs Chandra Sekhar Mallick and Others

Supreme Court Of India · AIR 1977 SC 2034 : (1977) 3 SCC 448 : (1978) 1 SCR 136 : (1977) 9 UJ 394

Calcutta Improvement Act, 1911 — Section 137(3), 39, 78A, 78G, 86Constitution of India, 1950 — Article 14

Supreme Court04 May 1977Allowed

S.B. Patwardhan and Another Vs State of Maharashtra and Others

Supreme Court Of India · AIR 1977 SC 2051 : (1977) LabIC 1367 : (1977) 3 SCC 399 : (1977) 3 SCR 775 : (1977) 1 SLJ 457

Constitution of India, 1950 — Article 14, 16, 166, 309

Supreme Court04 May 1977Dismissed

Joseph Peter Vs State of Goa, Daman and Diu

Supreme Court Of India · AIR 1977 SC 1812 : (1977) 3 SCC 280 : (1978) ShimLC 131 : (1977) 9 UJ 601

Criminal Procedure Code, 1973 (CrPC) — Section 354(3), 377, 4(1)Goa, Daman and Diu (Judicial Commissioners Court) Regulations, 1963 — Regulation 8(1)

Supreme Court04 May 1977Disposed Of

The Anakapalle Co-operative Agricultural and Industrial Society Ltd. and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1977 SC 2041 : (1977) 4 SCC 130 : (1977) 9 UJ 431

Levy Sugar Price Equalisation Fund Act, 1976 — Section 3(3), 3(4), 3(5)

Supreme Court03 May 1977Allowed

Controller of Estate Duty, Madras Vs Alladi Kuppuswamy

Supreme Court Of India · AIR 1977 SC 2069 : (1977) 108 ITR 439 : (1977) SCC 480 : (1977) 3 SCC 385

Estate Duty Act, 1953 — Section 39, 7(1), 7(2)Hindu Womens Right to Property Act, 1937 — Section 3(2), 3(3), 39

Supreme Court03 May 1977Dismissed

Firm Panjumal Daulatram Vs Sakhi Gopal

Supreme Court Of India · AIR 1977 SC 2077 : (1977) 3 SCC 284 : (1977) 3 SCR 767 : (1977) 9 UJ 380

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)

Supreme Court03 May 1977Dismissed

The Commissioner of Wealth Tax, Andhra Pradesh, Hyderabad Vs Trustees of H.E.H. Nizam''s Family Hyderabad

Supreme Court Of India · AIR 1977 SC 2103 : (1977) 108 ITR 555 : (1977) SCC 457 : (1977) 3 SCC 362 : (1977) 3 SCR 735

Wealth Tax Act, 1957 — Section 3, 21, 21(1), 21(4),Indian Income Tax Act, 1922 — Section 41, 41(2),Income tax Act, 1961 — Section 161, 161(2)

Supreme Court03 May 1977Dismissed

Bharwad Bhikha Natha and Others Vs State of Gujarat State of Gujarat Vs Bharwad Bhikha Natha and Seven Ors.

Supreme Court Of India · AIR 1977 SC 1768 : (1977) CriLJ 1160 : (1977) 3 SCC 221 : (1977) 9 UJ 384

Penal Code, 1860 (IPC) — Section 149, 300, 302, 304, 323

Supreme Court03 May 1977Dismissed

State of West Bengal and Others Vs Manmal Bhutoria and Others

Supreme Court Of India · AIR 1977 SC 1772 : (1977) CriLJ 1164 : (1977) 3 SCC 440 : (1977) 3 SCR 758

Constitution of India, 1950 — Article 14Criminal Law (Amendment) Act, 1952 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 190(1)

Supreme Court03 May 1977Dismissed

Panjumal Daulatram (Firm) Vs Sakhi Gopal

Supreme Court Of India · (1977) JLJ 705

Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12, 12(1)

Supreme Court28 Apr 1977dismissed

Takkaseela Pedda Subba Reddi Vs Pujari Padmavathamma and Others

Supreme Court Of India · AIR 1977 SC 1789 : (1977) 3 SCC 337 : (1977) 3 SCR 692 : (1977) 9 UJ 423

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64

Supreme Court28 Apr 1977dismissed

Tarlok Singh Vs State of Punjab

Supreme Court Of India · AIR 1977 SC 1747 : (1977) CriLJ 1139 : (1977) 3 SCC 218 : (1977) 3 SCR 711 : (1977) 9 UJ 517

Criminal Procedure Code, 1973 (CrPC) — Section 235, 235(2)Penal Code, 1860 (IPC) — Section 302

Supreme Court28 Apr 1977dismissed

Tarulata Shyam and Others Vs Commissioner of Income Tax, West Bengal

Supreme Court Of India · AIR 1977 SC 1802 : (1977) 108 ITR 345 : (1977) SCC 445 : (1977) 3 SCC 305 : (1977) 3 SCR 697 : (1977) 9 UJ 450

Income Tax Act, 1922 — Section 12, 12(1B), 16(2), 2(6A), 23A

Supreme Court25 Apr 1977Allowed

P. Chitharanja Menon and Others Vs A. Balakrishnan and Others

Supreme Court Of India · AIR 1977 SC 1720 : (1977) LabIC 1215 : (1977) 3 SCC 255 : (1977) 3 SCR 687 : (1977) 9 UJ 420

Supreme Court22 Apr 1977Dismissed

Mahadeo Ganpat Badavane and Others Vs State of Maharashtra

Supreme Court Of India · AIR 1977 SC 1756 : (1977) CriLJ 1148 : (1977) 3 SCC 264 : (1977) 9 UJ 376

Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 323

Supreme Court22 Apr 1977Dismissed

The Superintendent of Post Offices and Others Vs P.K. Rajamma

Supreme Court Of India · AIR 1977 SC 1677 : (1977) 43 CLT 653 : (1977) 35 FLR 1 : (1977) LabIC 908 : (1977) 3 SCC 94 : (1977) 3 SCR 678 : (1977) 9 UJ 417

Constitution of India, 1950 — Article 311(2)

Supreme Court22 Apr 1977Dismissed

Life Insurance Corporation of India Vs Kota Ramabrahmam and Others

Supreme Court Of India · AIR 1977 SC 1704 : (1977) 2 AnWR 51 : (1977) 47 CompCas 677 : (1977) 3 SCC 33 : (1977) 3 SCR 683 : (1977) 9 UJ 392

Life Insurance Corporation Act, 1956 — Section 7, 7(1), 7(2), 9, 9(1)Tamil Nadu Agriculturists Relief Act, 1938 — Section 4