Supreme Court07 Feb 1979Dismissed
Abadhraj Dukharam Pande and Another etc. Vs State of Maharashtra
Supreme Court Of India · AIR 1979 SC 1703
COURT ARCHIVE
Supreme Court Of India judgments
59,817 judgments · page 2,506 of 2,991
Supreme Court07 Feb 1979Allowed
Karam Chand Vs Municipal Corporation of Delhi
Supreme Court Of India · AIR 1979 SC 1707 : (1979) CriLJ 1385 : (1979) 4 SCC 752 : (1980) SCC(Cri) 178
Prevention of Food Adulteration Act, 1954 — Section 16, 7
Supreme Court06 Feb 1979Allowed
Workmen of Dodsal Private Ltd. Vs Dodsal Private Ltd. and Another
Supreme Court Of India · AIR 1979 SC 1072 : (1979) 38 FLR 178 : (1979) 4 SCC 535 : (1979) 11 UJ 344
Constitution of India, 1950 — Article 226
Supreme Court06 Feb 1979Dismissed
Jagat Singh Kishor Singh Darbar and Others Vs State of Gujarat
Supreme Court Of India · AIR 1979 SC 857 : (1979) CriLJ 851 : (1979) 20 GLR 608 : (1979) 4 SCC 307 : (1979) SCC(Cri) 1046 : (1979) 3 SCR 33 : (1979) 11 UJ 788
Bombay Prevention of Gambling Act, 1887 — Section 3, 7
Supreme Court06 Feb 1979Dismissed
State of Maharashtra Vs Annappa Bandu Kavatage
Supreme Court Of India · AIR 1979 SC 1410 : (1979) CriLJ 1089 : (1979) 4 SCC 715 : (1980) SCC(Cri) 155 : (1979) 11 UJ 323
Penal Code, 1860 (IPC) — Section 302, 364, 369
Supreme Court06 Feb 1979Dismissed
Manumiya Vs State of Gujarat
Supreme Court Of India · AIR 1979 SC 1706 : (1979) CriLJ 1384 : (1979) 4 SCC 717 : (1980) SCC(Cri) 157
Penal Code, 1860 (IPC) — Section 333
Supreme Court06 Feb 1979Dismissed
Sri Tarkeshwar Sio Thakur Jiu Vs Dar Dass Dey and Co. and Others
Supreme Court Of India · AIR 1979 SC 1669 : (1979) 3 SCC 106 : (1979) 3 SCR 18
Easements Act, 1882 — Section 52General Clauses Act, 1897 — Section 3(26)Mines Act, 1952 — Section 2
Supreme Court06 Feb 1979Dismissed
Munshi Ram and Others Vs Municipal Committee, Chheharta
Supreme Court Of India · AIR 1979 SC 1250 : (1979) 118 ITR 488 : (1979) 3 SCC 83 : (1979) 3 SCR 463 : (1979) 11 UJ 443
Civil Procedure Code, 1908 (CPC) — Section 9Partnership Act, 1932 — Section 4
Supreme Court05 Feb 1979Dismissed
Erinti Seethayya and Others Vs Revenue Divisional Officer and Others
Supreme Court Of India · AIR 1979 SC 1411 : (1979) 4 SCC 534 : (1979) 11 UJ 313
Land Acquisition Act, 1894 — Section 18, 4
Supreme Court05 Feb 1979Dismissed
State of Rajasthan Vs Raghubir Singh and Others
Supreme Court Of India · AIR 1979 SC 852 : (1979) 3 SCC 102 : (1979) 3 SCR 6
Constitution of India, 1950 — Article 133(1)
Supreme Court05 Feb 1979Dismissed
Union of India (UOI) and Others Vs Shanti Swarup and Others Baldev Krishan and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1979 SC 1548 : (1980) 41 FLR 50 : (1979) LabIC 1121 : (1980) 1 LLJ 502 : (1980) 1 SCC 254 : (1979) 11 UJ 333
Supreme Court02 Feb 1979Dismissed
S. Mohan Lal Vs R. Kondiah
Supreme Court Of India · AIR 1979 SC 1132 : (1979) 2 SCC 616 : (1979) 3 SCR 12 : (1979) 11 UJ 338
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
Supreme Court02 Feb 1979Dismissed
State of Uttar Pradesh Vs Ashok Kumar and Another
Supreme Court Of India · AIR 1979 SC 874 : (1979) CriLJ 905 : (1979) 3 SCC 1 : (1979) SCC(Cri) 606 : (1979) 3 SCR 1
Penal Code, 1860 (IPC) — Section 302
Supreme Court31 Jan 1979dismissed
Ratilal Prithviraj Bafna and Others Vs Purshottam Krishnaji Kane and Others
Supreme Court Of India · AIR 1979 SC 1290 : (1979) CriLJ 855 : (1979) 4 SCC 559 : (1980) SCC(Cri) 126 : (1979) 11 UJ 388
Supreme Court31 Jan 1979Allowed
Raman Kalia and Another Vs State of Gujarat
Supreme Court Of India · AIR 1979 SC 1261 : (1979) CriLJ 1074 : (1979) 4 SCC 641 : (1980) SCC(Cri) 153
Penal Code, 1860 (IPC) — Section 323
Supreme Court31 Jan 1979dismissed
K.B. Shukla and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1979 SC 1136 : (1979) LabIC 906 : (1979) 4 SCC 673 : (1979) 11 UJ 396
Constitution of India, 1950 — Article 14, 16Delhi, Himachal Pradesh and Andaman and Nicobar Islands Civil Service Rules, 1965 — Rule 29, 31, 5, 5(3)
Supreme Court31 Jan 1979Dismissed
Manilal Girdharilal Shah Vs State of Gujarat
Supreme Court Of India · AIR 1979 SC 1343 : (1979) CriLJ 1117 : (1979) 4 SCC 716 : (1980) SCC(Cri) 156 : (1979) 11 UJ 393
Penal Code, 1860 (IPC) — Section 471
Supreme Court30 Jan 1979Dismissed
Padmini Bai Vs Tangavva and Others
Supreme Court Of India · AIR 1979 SC 1142 : (1979) 4 SCC 486 : (1979) 11 UJ 223
Constitution of India, 1950 — Article 136
Supreme Court30 Jan 1979Allowed
K. Lakshmana Rao Vs Public Prosecutor, State of Andhra Pradesh and Another
Supreme Court Of India · AIR 1979 SC 1324 : (1979) CriLJ 1067 : (1979) 4 SCC 638 : (1980) SCC(Cri) 147 : (1979) 11 UJ 882
Penal Code, 1860 (IPC) — Section 354
Supreme Court30 Jan 1979Allowed
Hind Construction Contractors by its Sole Proprietor Bhikamchand Mulchand Jain (Dead) by Lrs Vs State of Maharashtra
Supreme Court Of India · AIR 1979 SC 720 : (1979) 2 SCC 70 : (1979) 2 SCR 1147
Civil Procedure Code, 1908 (CPC) — Section 80