COURT ARCHIVE

Supreme Court Of India judgments

59,817 judgments · page 2,498 of 2,991

Supreme Court04 May 1979Dismissed

Dalbir Singh and Others Vs State of Punjab

Supreme Court Of India · AIR 1979 SC 1384 : (1979) CriLJ 1058 : (1979) 3 SCC 745 : (1979) 3 SCR 1059

Constitution of India, 1950 — Article 141Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 354(3), 366(1), 368, 374(2)Penal Code, 1860 (IPC) — Section 302

Supreme Court04 May 1979Allowed

Cloth Traders (P) Ltd. Vs Additional Commissioner of Income Tax , Gujarat-I

Supreme Court Of India · AIR 1979 SC 1691 : (1979) 10 CTR 393 : (1979) 118 ITR 243 : (1979) 3 SCC 538 : (1979) 3 SCR 984

Finance (Amendment) Act, 1965 — Section 99Finance (Amendment) Act, 1966 — Section 85AFinance (Amendment) Act, 1968 — Section 31, 31(2), 31(3)

Supreme Court03 May 1979Allowed

B.N. Nagarajan and Others Vs State of Karnataka and Others

Supreme Court Of India · AIR 1979 SC 1676 : (1979) LabIC 1206 : (1979) 2 LLJ 209 : (1979) 4 SCC 507 : (1979) 3 SCR 937 : (1979) 11 UJ 518

Constitution of India, 1950 — Article 162, 309Mysore Government Servants (Probation) Rules, 1957 — Rule 2Mysore Government Servants (Seniority) Rules, 1957 — Rule 2

Supreme Court03 May 1979Allowed

Indian Overseas Bank, Madras Vs Chemical Construction Company and Others

Supreme Court Of India · AIR 1979 SC 1514 : (1979) 4 SCC 358 : (1979) 3 SCR 920

Civil Procedure Code, 1908 (CPC) — Section 10, 24, 25Criminal Procedure Code, 1973 (CrPC) — Section 406

Supreme Court03 May 1979Allowed

Janardan Dattuappa Bondre Vs Govind Prasad Shivprasad Choudhary and Others Keshavrao Jaiwantrao Bahekar Vs Returning Officer and Others

Supreme Court Of India · AIR 1979 SC 1617 : (1979) MhLj 526 : (1979) MPLJ 508 : (1979) 4 SCC 516 : (1979) 3 SCR 897 : (1979) 11 UJ 532

Conduct of Elections Rules, 1961 — Rule 56Representation of the People Act, 1951 — Section 97

Supreme Court03 May 1979Allowed

State of Tamil Nadu Vs V. Krishnaswami Naidu and Another

Supreme Court Of India · AIR 1979 SC 1255 : (1979) CriLJ 1069 : (1979) 4 SCC 5 : (1979) SCC(Cri) 887 : (1979) 3 SCR 928

Code Of Criminal Procedure, 1973 — Section 3, 32, 155, 155(2), 156, 157, 167, 173, 193, 262, 263, 264, 265, 338, 350, 549Indian Penal Code, 1860 — Section 161, 162, 163, 164, 165, 165(A)Prevention Of Corruption Act, 1947 — Section 5

Supreme Court03 May 1979Allowed

Sassoon J. David and Co. Pvt. Ltd., Bombay Vs Commissioner of Income Tax , Bombay

Supreme Court Of India · AIR 1979 SC 1441 : (1979) 10 CTR 383 : (1979) 118 ITR 261 : (1979) 3 SCC 524 : (1979) 3 SCR 878 : (1979) 11 UJ 566

Income Tax Act, 1922 — Section 10, 10(2), 66(1), 66(2)Income Tax Act, 1961 — Section 37, 37(1)

Supreme Court03 May 1979Allowed

Gujarat State Transport Corporation Vs Valji Mulji Soneji and Others

Supreme Court Of India · AIR 1980 SC 64 : (1979) 20 GLR 810 : (1979) 3 SCC 202 : (1979) 3 SCR 905 : (1979) 11 UJ 558

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 4Land Acquisition (Amendment and Validation) Act, 1967 — Section 4(2)Land Acquisition Act, 1894 — Section 4, 6

Supreme Court02 May 1979Allowed

Chettian Veetil Ammad and Another Vs Taluk Land Board and Others

Supreme Court Of India · AIR 1979 SC 1573 : (1980) 1 SCC 499 : (1979) 3 SCR 839

Constitution of India, 1950 — Article 136Kerala Land Reforms (Amendment) Act, 1969 — Section 66Kerala Land Reforms (Amendment) Act, 1971 — Section 1, 12

Supreme Court01 May 1979Allowed

Union of India (UOI) and Others Vs Valluri Basavaiah Chowdhary and Others Maharao Sahib Shri Bhim Singhji Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1979 SC 1415 : (1979) 3 SCC 324 : (1979) 3 SCR 802

Constitution of India, 1950 — Article 158, 168, 249, 250, 250(1)Urban Land (Ceiling and Regulation) Act, 1976 — Section 2

Supreme Court01 May 1979Allowed

State of Gujarat and Another Vs Patel Ramjibhai Danabhai and Others

Supreme Court Of India · AIR 1979 SC 1098 : (1979) 3 SCC 347 : (1979) 3 SCR 788 : (1979) 44 STC 137 : (1979) 11 UJ 509

Bombay Sales Tax Act, 1953 — Section 14(6), 15Bombay Sales Tax Act, 1959 — Section 33(6), 35, 36(6)Constitution of India, 1950 — Article 14

Supreme Court01 May 1979Dismissed

K.S. Dharmadatan Vs Central Government and Others

Supreme Court Of India · AIR 1979 SC 1495 : (1979) CriLJ 1127 : (1979) 4 SCC 204 : (1979) SCC(Cri) 958 : (1979) 3 SCR 832 : (1979) 11 UJ 800

Penal Code, 1860 (IPC) — Section 120, 34Prevention of Corruption Act, 1988 — Section 6

Supreme Court30 Apr 1979Disposed Of

Nimeon Sangma and Others Vs Home Secretary, Government of Meghalaya and Others

Supreme Court Of India · AIR 1979 SC 1518 : (1979) CriLJ 941 : (1980) 1 SCC 700 : (1980) SCC(Cri) 328 : (1979) 3 SCR 785 : (1979) 11 UJ 809

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167, 209, 309Penal Code, 1860 (IPC) — Section 302, 395

Supreme Court30 Apr 1979Allowed

Pohalya Motya Valvi Vs State of Maharashtra

Supreme Court Of India · AIR 1979 SC 1949 : (1979) CriLJ 1310 : (1980) 1 SCC 530 : (1980) SCC(Cri) 261

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34

Supreme Court27 Apr 1979Allowed

Bhikalal Ramjibhai Zavsri Vs State of Maharashtra

Supreme Court Of India · AIR 1981 SC 476 : (1980) CriLJ 1474 : (1980) 1 SCC 491 : (1980) SCC(Cri) 253 : (1979) 11 UJ 670

Penal Code, 1860 (IPC) — Section 34, 420

Supreme Court26 Apr 1979Allowed

Mahadeo and Others Vs State of Maharashtra

Supreme Court Of India · AIR 1980 SC 102 : (1980) CriLJ 189 : (1980) 1 SCC 490 : (1980) SCC(Cri) 254 : (1979) 11 UJ 660

Penal Code, 1860 (IPC) — Section 302, 34

Supreme Court26 Apr 1979dismissed

S. Hardip Singh and Another Vs Income Tax Officer, Amritsar and Others

Supreme Court Of India · AIR 1979 SC 1453 : (1979) 12 CTR 147 : (1979) 118 ITR 57 : (1979) 3 SCC 345 : (1979) 3 SCR 781 : (1979) 11 UJ 537

Income Tax Act, 1961 — Section 179

Supreme Court26 Apr 1979dismissed

N.M.A. Abdul Mithalif Vs Syed Bibi Ammal and Ors

Supreme Court Of India · (1979) 11 UJ 545

Limitation Act, 1963 — Article 59

Supreme Court26 Apr 1979Allowed

Har Gobind and Others Vs State of Haryana

Supreme Court Of India · AIR 1979 SC 1760 : (1979) CriLJ 1334 : (1979) 4 SCC 482 : (1980) SCC(Cri) 98 : (1979) 11 UJ 661

Criminal Procedure Code, 1973 (CrPC) — Section 109, 467, 476

Supreme Court26 Apr 1979Allowed

Satto and Others Vs State of U.P.

Supreme Court Of India · AIR 1979 SC 1519 : (1979) CriLJ 943 : (1979) 2 SCC 628 : (1979) SCC(Cri) 534 : (1979) 3 SCR 768

Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 376Uttar Pradesh Children Act, 1951 — Section 2(13), 21, 22, 30, 33