COURT ARCHIVE

Supreme Court Of India judgments

59,822 judgments · page 2,478 of 2,992

Supreme Court15 Apr 1980Dismissed

Nepal Singh Vs State of U.P and Ors

Supreme Court Of India · AIR 1980 SC 1459 : (1980) LabIC 747 : (1980) 2 LLJ 61 : (1980) 2 LLJ 161 : (1980) 3 SCC 288 : (1980) 3 SCR 613

Constitution of India, 1950 — Article 311, 311(2)

Read judgment

Supreme Court14 Apr 1980Dismissed

Municipality, Faridkot Vs Chander Bhan and Others

Supreme Court Of India · (1982) 1 SCC 479

Read judgment

Supreme Court14 Apr 1980Disposed Of

Jangli and Another Vs Deputy Director of Consolidation and Others

Supreme Court Of India · (1982) 1 SCC 478

Read judgment

Supreme Court14 Apr 1980Allowed

Oil and Natural Gas Commission and Ors Vs Dr. Md. S. Iskender Ali

Supreme Court Of India · AIR 1980 SC 1242 : (1980) LabIC 698 : (1980) 2 LLJ 155 : (1980) 3 SCC 428 : (1980) 3 SCR 603

Constitution of India, 1950 — Article 311, 311(2)

Read judgment

Supreme Court11 Apr 1980Dismissed

R.R. Verma and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1980 SC 1461 : (1980) 2 LLJ 152 : (1980) 3 SCC 402 : (1980) 3 SCR 478 : (1980) 12 UJ 627

All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 3Constitution of India, 1950 — Article 226

Read judgment

Supreme Court11 Apr 1980Dismissed

Dejapada Das and Another Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1980 SC 2031 : (1980) 3 SCC 412 : (1980) 3 SCR 586 : (1980) 12 UJ 691

Coal Mines (Nationalisation) Act, 1973 — Section 5Coal Mines (Nationalisation) Amendment Act, 1976 — Section 3(3)Constitution of India, 1950 — Article 14, 141

Read judgment

Supreme Court11 Apr 1980Dismissed

Mahindra Nath Shukla and Others Vs State of Bihar and Others Jugal Kishore Jayswal Vs Pradit Gupta and Another

Supreme Court Of India · AIR 1980 SC 1308 : (1980) 41 FLR 385 : (1980) 3 SCC 353 : (1980) 3 SCR 595

Coal Mines (Nationalisation) Act, 1973 — Section 2(5)Coal Mines (Nationalisation) Amendment Act, 1976 — Section 3(3)Coking Coal Mines (Nationalisation) Act, 1972 — Section 3

Read judgment

Supreme Court11 Apr 1980Partly Allowed

Jiwan Kishore Vs Delhi Transport Corporation and Another

Supreme Court Of India · AIR 1980 SC 1251 : (1980) 41 FLR 275 : (1981) 1 LLJ 271 : (1980) 12 UJ 696

Read judgment

Supreme Court11 Apr 1980Dismissed

Amrik Singh and Ors Vs Union of India and Ors

Supreme Court Of India · AIR 1980 SC 1447 : (1980) LabIC 735 : (1980) 3 SCC 393 : (1980) 3 SCR 485

All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 3Police Service (Cadre) Rules, 1954 — Rule 9Regulation of Seniority Rules, 1954 — Rule 3(3)

Read judgment

Supreme Court11 Apr 1980Disposed Of

V.C. Shukla and Others Vs State (Delhi Administration)

Supreme Court Of India · AIR 1980 SC 1382 : (1980) CriLJ 965 : (1980) 2 SCC 665 : (1980) SCC(Cri) 561

Criminal Procedure Code, 1973 (CrPC) — Section 154, 177, 178, 179, 180Penal Code, 1860 (IPC) — Section 109, 120, 120A, 120B

Read judgment

Supreme Court11 Apr 1980Dismissed

Harjeet Singh Ors. Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1980 SC 1275 : (1980) LabIC 725 : (1980) 2 LLJ 143 : (1980) 3 SCC 205 : (1980) 3 SCR 459

All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 3All India Services Act, 1951 — Section 2, 2A, 3, 3(1)Constitution of India, 1950 — Article 14, 16, 226, 312(1), 312(2)

Read judgment

Supreme Court10 Apr 1980Allowed

Sultan Salahuddin Owasi Vs Mohd. Osman Shaheed and Others

Supreme Court Of India · AIR 1980 SC 1347 : (1980) 3 SCC 281 : (1980) 3 SCR 439

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2, 116, 87, 87(1)Representation of the People Act, 1951 — Section 116, 87

Read judgment

Supreme Court10 Apr 1980Allowed

Parasram Harnand Rao Vs Shanti Parsad Narinder Kumar Jain and Another

Supreme Court Of India · AIR 1980 SC 1655 : (1980) 3 SCC 565 : (1980) 3 SCR 444 : (1980) 12 UJ 719

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Delhi Rent Control Act, 1958 — Section 14(1), 25

Read judgment

Supreme Court10 Apr 1980Allowed

Rajendra Narain Singh and Others Vs State of Bihar and Others

Supreme Court Of India · AIR 1980 SC 1246 : (1980) LabIC 703 : (1980) 2 LLJ 138 : (1980) 3 SCC 217 : (1980) 3 SCR 450

Bihar Police Services (Recruitment) Rules, 1953 — Rule 3Constitution of India, 1950 — Article 14, 309

Read judgment

Supreme Court09 Apr 1980Dismissed

Hari Datt Kainthla and Another Vs State of Himachal Pradesh and Others

Supreme Court Of India · AIR 1980 SC 1426 : (1980) 2 LLJ 128 : (1980) 3 SCC 189 : (1980) 3 SCR 364 : (1980) 1 SLJ 646

Constitution of India, 1950 — Article 16, 226, 233, 235, 309Foreign Jurisdiction (Extra Provincial Jurisdiction) Act, 1947 — Section 3, 4

Read judgment

Supreme Court09 Apr 1980Allowed

Mahalaxmi Sugar Mills Co. Vs Commissioner of Income Tax , Delhi

Supreme Court Of India · AIR 1980 SC 754 : (1980) 123 ITR 429 : (1980) 3 SCC 475 : (1980) 3 SCR 421

Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 10(2), 36(1), 37, 66(A)(2)Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961 — Section 3(3)

Read judgment

Supreme Court09 Apr 1980Allowed

Kona Prabhakara Rao Vs M. Seshagiri Rao and Another M. Seshagiri Rao Vs Kona Prabhakara Rao and Another

Supreme Court Of India · AIR 1981 SC 658 : (1982) 1 SCC 442 : (1980) 12 UJ 715

Read judgment

Supreme Court09 Apr 1980Dismissed

Liquidator of Mahamudabad Properties P. Ltd. Vs Commissioner of Income Tax, West Bengal-II

Supreme Court Of India · AIR 1980 SC 758 : (1980) 16 CTR 192 : (1980) 124 ITR 31 : (1980) 3 SCC 482 : (1980) 3 SCR 428 : (1980) 12 UJ 573

Income Tax Act, 1961 — Section 22, 23, 24

Read judgment

Supreme Court09 Apr 1980Disposed Of

Gurbaksh Singh Sibbia and Others Vs State of Punjab Sarbajit Singh and Another Vs State of Punjab

Supreme Court Of India · AIR 1980 SC 1632 : (1980) 82 BOMLR 518 : (1980) CriLJ 1125 : (1980) 2 SCC 565 : (1980) SCC(Cri) 465 : (1980) 3 SCR 383

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 204(1), 437, 437(1), 437(3)Evidence Act, 1872 — Section 27

Read judgment

Supreme Court08 Apr 1980Dismissed

Devi Prasad and ors Vs Government of Andhra Pradesh and ors Rajaram Mohan and ors Vs State of Andhra Pradesh and ors

Supreme Court Of India · AIR 1980 SC 1185 : (1980) LabIC 708 : (1980) 12 UJ 688

Constitution of India, 1950 — Article 14, 309

Read judgment