Supreme Court09 May 1980Disposed Of

Bachan Singh Vs State of Punjab

Supreme Court Of India · AIR 1980 SC 898 : (1980) CriLJ 636 : (1982) 1 SCALE 713 : (1980) 2 SCC 684 : (1980) SCC(Cri) 174 : (1983) 1 SCR 145

Criminal Procedure Code, 1973 (CrPC) — Section 129, 235(2), 306(2), 309(2), 354(3)Penal Code, 1860 (IPC) — Section 299, 300, 302, 303, 84
Supreme Court08 May 1980Allowed

Shri Manik Chand and Another Vs Shri Ramchandra

Supreme Court Of India · AIR 1981 SC 519 : (1981) MhLj 196 : (1981) MPLJ 1 : (1980) 4 SCC 22 : (1980) 3 SCR 1104 : (1980) 12 UJ 739

Contract Act, 1872 — Section 11, 8Hindu Minority and Guardianship Act, 1956 — Section 8Transfer of Property Act, 1882 — Section 55(5)
Supreme Court08 May 1980Allowed

Delhi Cloth and General Mills Co. Ltd. Vs State of Rajasthan and ors

Supreme Court Of India · AIR 1980 SC 1552 : (1980) 6 ELT 383 : (1980) 4 SCC 71 : (1980) 3 SCR 1109 : (1980) 46 STC 256 : (1980) WLN 476

Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 2(c), 3(1), 3(2)Constitution of India, 1950 — Article 136, 32Rajasthan Sales Tax Act, 1954 — Section 4(2)
Supreme Court08 May 1980Allowed

Fuzlunbi Vs K. Khader Vali and Anr

Supreme Court Of India · AIR 1980 SC 1730 : (1980) CriLJ 1249 : (1980) 4 SCC 125 : (1980) SCC(Cri) 916 : (1980) 3 SCR 1127

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 127(3)(b), 482
Supreme Court07 May 1980Disposed Of

Ram Saroop Rai Vs Lilavati

Supreme Court Of India · AIR 1982 SC 945 : (1980) 3 SCC 452 : (1980) 3 SCR 1034 : (1980) 12 UJ 601

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 2, 21, 24, 29
Supreme Court07 May 1980Dismissed

Jamnadas Dharamdas Vs Dr. J. Joseph Farreira and Anr

Supreme Court Of India · AIR 1980 SC 1605 : (1980) 3 SCC 569 : (1980) 3 SCR 1015 : (1980) 12 UJ 665

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 28Transfer of Property Act, 1882 — Section 114, 114A