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Supreme Court Of India judgments

59,822 judgments · page 2,472 of 2,992

Supreme Court04 Aug 1980allowed

State of Haryana Vs Tej Ram

Supreme Court Of India · AIR 1980 SC 1496 : (1980) CriLJ 1057 : (1981) SCC(Cri) 257

Criminal Procedure Code, 1973 (CrPC) — Section 100, 288Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 302, 323, 34, 449
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Supreme Court04 Aug 1980Dismissed

Hansmukh Vs The State of Gujarat & ors

Supreme Court Of India · AIR 1981 SC 28 : (1980) CriLJ 1286 : (1981) 2 SCC 175 : (1981) SCC(Cri) 387 : (1981) 1 SCR 353

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(3)Constitution of India, 1950 — Article 19, 21, 22(5), 32
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Supreme Court01 Aug 1980Dismissed

Kewal Krishan Vs Suraj Bhan and Another

Supreme Court Of India · AIR 1980 SC 1780 : (1980) CriLJ 1271 : (1981) SCC(Cri) 438

Criminal Procedure Code, 1973 (CrPC) — Section 173, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 302, 307
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Supreme Court01 Aug 1980Dismissed

Bishnudayal Vs State of Bihar

Supreme Court Of India · AIR 1981 SC 39 : (1980) CriLJ 1297 : (1982) PLJR 1 : (1981) SCC(Cri) 283 : (1980) 12 UJ 887

Penal Code, 1860 (IPC) — Section 109, 366, 366A, 375, 376
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Supreme Court31 Jul 1980Disposed Of

Balkishan A. Devidayal etc Vs State of Maharashtra etc

Supreme Court Of India · AIR 1981 SC 379 : (1980) 82 BOMLR 471 : (1980) CriLJ 1424 : (1980) 4 SCC 600 : (1981) SCC(Cri) 62 : (1981) 1 SCR 175

Civil Procedure Code, 1908 (CPC) — Section 132, 133Criminal Procedure Code, 1973 (CrPC) — Section 10, 11, 12, 13, 14Evidence Act, 1872 — Section 145, 162, 162(1), 165, 21
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Supreme Court31 Jul 1980Disposed Of

Minerva Mills Ltd. & ors Vs Union of India & ors

Supreme Court Of India · AIR 1980 SC 1789 : (1980) 3 SCC 625 : (1980) 2 SCC 591 : (1981) 1 SCR 206 : (1980) 12 UJ 727

Constitution (Forty-Second Amendment) Act, 1976 — Section 4Constitution of India, 1950 — Article 13, 14, 19, 31, 31C, 31A, 39
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