Supreme Court07 Jan 1983Disposed Of
Mehta Madan Lal Vs National Insurance Company Limited and Others
Supreme Court Of India · (1983) ACJ 348 : AIR 1983 SC 1136 : (1983) CriLJ 1653 : (1983) 1 SCALE 28 : (1983) 2 SCC 262
COURT ARCHIVE
Supreme Court Of India judgments
59,830 judgments · page 2,430 of 2,992
Supreme Court07 Jan 1983Disposed Of
Savithri Amma Seethamma Vs Aratha Karthy and Others
Supreme Court Of India · AIR 1983 SC 318 : (1983) KLT 379 : (1983) 1 SCALE 706 : (1983) 1 SCC 401
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 21
Supreme Court06 Jan 1983Allowed
Bansropan Singh and Others Vs State of Bihar
Supreme Court Of India · AIR 1983 SC 166 : (1983) CriLJ 223 : (1983) PLJR 25 : (1983) 1 SCALE 9 : (1983) 1 SCC 225
Penal Code, 1860 (IPC) — Section 145, 147, 148, 149, 302
Supreme Court06 Jan 1983Disposed Of
Administrator, District Board Gaya Vs Suleman Mian and Others
Supreme Court Of India · (1983) 31 BLJR 285 : (1983) PLJR 99 : (1983) 1 SCALE 104 : (1983) 2 SCC 269
Prevention of Food Adulteration Act, 1954 — Section 16(1), 20(1)
Supreme Court06 Jan 1983Dismissed
State of Karnataka Vs Venkataravanappa and Others
Supreme Court Of India · (1983) 1 SCALE 705 : (1984) SCC 624 Supp : (1984) 1 SCC 624 Supp
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 148, 149, 224, 225, 332
Supreme Court06 Jan 1983Allowed
Keshav Sitaram Sali Vs State of Maharashtra
Supreme Court Of India · AIR 1983 SC 291 : (1983) CriLJ 436 : (1983) 1 SCALE 704 : (1983) 1 SCC 390
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 109, 379Probation of Offenders Act, 1958 — Section 3, 4
Supreme Court05 Jan 1983Dismissed
Ramawati Devi Vs State of Bihar
Supreme Court Of India · (1983) 7 ACR 170 : AIR 1983 SC 164 : (1983) CriLJ 221 : (1983) 1 Crimes 637 : (1983) 1 SCALE 1 : (1983) 1 SCC 211
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302
Supreme Court05 Jan 1983Dismissed
Vishwa Nath Vs State of Jammu and Kashmir
Supreme Court Of India · (1983) 7 ACR 385 : AIR 1983 SC 174 : (1983) 1 Crimes 635 : (1983) 1 SCALE 3 : (1983) 1 SCC 215
Ranbir Penal Code, 1989 — Section 409
Supreme Court04 Jan 1983allowed
State of Punjab Vs Mann Singh and Another
Supreme Court Of India · (1983) 7 ACR 387 : AIR 1983 SC 172 : (1983) CriLJ 229 : (1983) 1 Crimes 645 : (1983) 1 SCALE 5 : (1983) 1 SCC 207
Penal Code, 1860 (IPC) — Section 304, 323, 34
Supreme Court04 Jan 1983Allowed
Ramchandra Mahapatra Vs State of Orissa
Supreme Court Of India · AIR 1983 SC 508 : (1983) CriLJ 857 : (1983) 2 Crimes 213 : (1983) 1 SCALE 703 : (1983) 2 SCC 275
Contempt of Courts Act, 1971 — Section 12(1), 19
Supreme Court04 Jan 1983
Sonia Bahera Vs State of Orissa
Supreme Court Of India · AIR 1983 SC 491 : (1983) CriLJ 829 : (1983) 1 SCALE 712 : (1983) 2 SCC 327
Penal Code, 1860 (IPC) — Section 302
Supreme Court04 Jan 1983Dismissed
Ranjit Singh, Niranjan Singh and Karam Singh Vs Popat Rambaji Sonavane and Others Popat Rambhaji Sonavane and Others Vs State of Maharashtra and Another
Supreme Court Of India · AIR 1983 SC 292 : (1983) CriLJ 437 : (1983) 1 Crimes 623 : (1983) 1 SCALE 97 : (1983) 1 SCC 298
Penal Code, 1860 (IPC) — Section 341, 395, 504, 506
Supreme Court17 Dec 1982Allowed
Hari Ram Vs State of Haryana
Supreme Court Of India · AIR 1983 SC 185 : (1983) CriLJ 346 : (1982) 2 SCALE 1337 : (1983) 1 SCC 193
Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court17 Dec 1982
Vithal Bhimashah Koli Vs State of Maharashtra
Supreme Court Of India · AIR 1983 SC 179 : (1982) 2 SCALE 1325 : (1983) 1 SCC 431
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 201
Supreme Court17 Dec 1982Dismissed
Suresh Bhojraj Chelani Vs State of Maharashtra Narain T. Mirchandani Vs State of Maharashtra
Supreme Court Of India · AIR 1983 SC 181 : (1983) CriLJ 342 : (1982) 2 SCALE 1332 : (1983) 1 SCC 382
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 8, 9Constitution of India, 1950 — Article 14
Supreme Court17 Dec 1982
D.S. Nakara and Others Vs Union of India (UOI)
Supreme Court Of India · AIR 1983 SC 130 : (1983) 31 BLJR 122 : (1983) 1 LLJ 104 : (1982) 2 SCALE 1213 : (1983) 1 SCC 305 : (1983) 2 SCR 165 : (1983) 1 SLJ 131
Central Services (Pension) Rules, 1972 — Rule 34Constitution of India, 1950 — Article 14, 148, 309, 32, 38(1)
Supreme Court17 Dec 1982Allowed
Official Liquidator Vs Parthasarathi Sinha and Others
Supreme Court Of India · AIR 1983 SC 188 : (1983) 53 CompCas 163 : (1982) 2 SCALE 1317 : (1983) 1 SCC 538 : (1983) 2 SCR 211
Civil Procedure Code, 1908 (CPC) — Section 2(11), 50Companies Act, 1956 — Section 543, 634, 635
Supreme Court16 Dec 1982Dismissed
State of Kerala Vs Thomas alias Boby
Supreme Court Of India · (1982) 2 SCALE 1395 : (1986) 2 SCC 411
Supreme Court16 Dec 1982dismissed
British India Corporation Ltd. Vs Market Committee, Dhariwal and Another
Supreme Court Of India · AIR 1983 SC 162 : (1982) 2 SCALE 1339 : (1983) 1 SCC 196 : (1983) 2 SCR 159
Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 29(7)Punjab Agricultural Produce Markets Act, 1961 — Section 23
Supreme Court16 Dec 1982dismissed
Sheonandan Paswan Vs State of Bihar and Others
Supreme Court Of India · AIR 1983 SC 194 : AIR 1983 SC 1125 : (1983) 31 BLJR 645 : (1983) CriLJ 348 : (1984) 1 Crimes 147 : (1983) 2 SCALE 126 : (1983) 2 SCALE 120 : (1982) 2 SCALE 1241 : (1983) 1 SCC 438 : (1983) 4 SCC 104 : (1983) 2 SCR 61
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 2, 209(1), 209(2), 24, 24(8)Penal Code, 1860 (IPC) — Section 109, 120B, 121A, 147, 148