COURT ARCHIVE

Supreme Court Of India judgments

59,833 judgments · page 2,427 of 2,992

Supreme Court02 Mar 1983

Labourers Working on Salal Hydro Project Vs State of Jammu and Kashmir and Others

Supreme Court Of India · AIR 1984 SC 177 : (1984) 49 FLR 30 : (1983) LabIC 502 : (1983) 1 LLJ 494 : (1984) 1 SCALE 680 : (1983) 1 SCALE 216 : (1983) 2 SCC 181 : (1983) 2 SCR 473

Constitution of India, 1950 — Article 24Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 12(1), 16, 17, 18Inter State Migrant Workmen (Regulation of Employment and conditions of Service) Act, 1979 &mdash

Supreme Court02 Mar 1983Disposed Of

Smt. Periyakkal and Others Vs Smt. Dakshyani

Supreme Court Of India · AIR 1983 SC 428 : (1983) 31 BLJR 231 : (1983) 1 SCALE 213 : (1983) 2 SCC 127 : (1983) 2 SCR 467

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 3, Order 21 Rule 5, Order 21 Rule 5(1), Order 21 Rule 90, Order 21 Rule 92

Supreme Court01 Mar 1983Dismissed

Col. D.D. Joshi and Others Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1983 SC 420 : (1983) LabIC 530 : (1983) 2 LLJ 14 : (1983) 1 SCALE 226 : (1983) 2 SCC 235 : (1983) 2 SCR 448 : (1983) 1 SLJ 427

Constitution of India, 1950 — Article 14, 16, 32

Supreme Court25 Feb 1983Allowed

Purna and Another Vs State of Uttar Pradesh

Supreme Court Of India · (1983) 7 ACR 390 : AIR 1984 SC 454 : (1984) CriLJ 187 : (1983) 1 Crimes 973 : (1983) 1 SCALE 236 : (1984) 2 SCC 393

Penal Code, 1860 (IPC) — Section 379, 395

Supreme Court25 Feb 1983Allowed

Heels Shoe Company Vs Mrs Mumtaz Begum

Supreme Court Of India · (1983) 1 SCALE 244 : (1984) SCC 503 Supp : (1984) 1 SCC 503 Supp

Supreme Court24 Feb 1983Allowed

Rameshwar Prasad and Others Vs State of Uttar Pradesh and Others

Supreme Court Of India · AIR 1983 SC 383 : (1983) 1 SCALE 152 : (1983) 2 SCC 195 : (1983) 2 SCR 418

Motor Vehicles Act, 1939 — Section 1A, 1B, 1C, 1D, 1E

Supreme Court22 Feb 1983Dismissed

Solanki Chimanbhai Ukabhai Vs State of Gujarat

Supreme Court Of India · AIR 1983 SC 484 : (1983) CriLJ 822 : (1983) 1 Crimes 625 : (1983) 2 GLR 870 : (1983) 1 SCALE 198 : (1983) 2 SCC 174

Penal Code, 1860 (IPC) — Section 302

Supreme Court22 Feb 1983Disposed Of

V.S. Murty and Others Vs Deputy Chief Accounts Officer and Others

Supreme Court Of India · AIR 1983 SC 403 : (1983) LabIC 495 : (1983) 1 LLJ 357 : (1983) 1 SCALE 169 : (1983) 2 SCC 115 : (1983) 2 SCR 404 : (1983) 1 SLJ 445

Andhra Pradesh Ministerial Service Rules, 1961 — Rule 3(2), 36

Supreme Court21 Feb 1983Dismissed

State of Madhya Pradesh Vs Ramashanker Raghuvanshi and Another

Supreme Court Of India · AIR 1983 SC 374 : (1983) 31 BLJR 220 : (1983) LabIC 511 : (1983) 1 LLJ 299 : (1983) MPLJ 270 : (1983) 1 SCALE 134 : (1983) 2 SCC 145 : (1983) 2 SCR 393 : (1983) 1 SLJ 392

Constitution of India, 1950 — Article 14, 16, 311

Supreme Court21 Feb 1983Disposed Of

Nawab Ali alias Hawab Ali Newar Vs Smt. Hira Devi Bodhia

Supreme Court Of India · (1983) 1 SCALE 778 : (1983) 2 SCC 256 : (1983) 2 SCR 256

Supreme Court18 Feb 1983Allowed

State of Kerala Vs Jay Engineering Works Limited, Ernakulam

Supreme Court Of India · AIR 1983 SC 369 : (1983) 1 SCALE 151 : (1983) 2 SCC 81 : (1983) 2 SCR 361 : (1983) 53 STC 97

Kerala General Sales Tax Rules, 1963 — Rule 9

Supreme Court18 Feb 1983Allowed

Panchdeo Narain Srivastava Vs Km. Jyoti Sahay and Another

Supreme Court Of India · AIR 1983 SC 462 : (1983) 1 SCALE 719 : (1984) SCC 594 Supp : (1984) 1 SCC 594 Supp

Civil Procedure Code, 1908 (CPC) — Section 115

Supreme Court18 Feb 1983Disposed Of

Deputy Commissioner of Sales Tax (Law), Board of Revenue (Taxes), Ernakulam Vs Motor Industries Co., Ernakulam

Supreme Court Of India · AIR 1983 SC 370 : (1983) 1 SCALE 145 : (1983) 2 SCC 108 : (1983) 2 SCR 384 : (1983) 53 STC 98

Kerala General Sales Tax Act, 1963 — Section 2, 5Kerala General Sales Tax Rules, 1963 — Rule 9

Supreme Court18 Feb 1983Allowed

Ravindra Ishwardas Sethna and Another Vs Official Liquidator, High Court, Bombay and Another

Supreme Court Of India · (1983) 1 SCALE 784 : (1984) SCC 605 Supp : (1984) 1 SCC 605 Supp

Supreme Court18 Feb 1983Allowed

Ashok Service center and Others Vs State of Orissa

Supreme Court Of India · AIR 1983 SC 394 : (1983) 1 SCALE 123 : (1983) 2 SCC 82 : (1983) 2 SCR 363 : (1983) 53 STC 1

Orissa Sales Tax Act, 1947 — Section 1, 2, 2(dd), 2(f), 2(i), 2(2), 3, 3B, 3(c), 4, 4(1), 4(2), 4(3), 4(4), 4(5), 4A, 5, 6, 7, 8, 8(2), 9, 9A, 9B, 9C, 10, 13Orissa Additional Sales Tax Act, 1975 — Section 2(b), 3, 3(1), 3(2)

Supreme Court17 Feb 1983Allowed

Dr. Avtar Singh Vs Medical Superintendent, Rajindra Hospital Patiala and Others

Supreme Court Of India · (1983) 1 LLJ 363 : (1983) 1 SCALE 177 : (1983) 2 SCC 298 : (1983) 1 SLJ 363

Supreme Court17 Feb 1983Disposed Of

Kanhaiyalal Vs Rameshwar and Others

Supreme Court Of India · AIR 1983 SC 503 : (1983) JLJ 420 : (1983) MhLj 801 : (1983) MPLJ 614 : (1983) 1 SCALE 242 : (1983) 2 SCC 260

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 8

Supreme Court16 Feb 1983Allowed

T.V. Vatheeswaran Vs State of Tamil Nadu

Supreme Court Of India · AIR 1983 SC 361(2) : (1983) CriLJ 481 : (1983) 2 MLJ 39 : (1983) 1 SCALE 115 : (1983) 2 SCC 68 : (1983) 2 SCR 348

Constitution of India, 1950 — Article 14, 161, 19, 21, 72

Supreme Court15 Feb 1983Disposed Of

Sheela Barse Vs State of Maharashtra

Supreme Court Of India · AIR 1983 SC 378 : (1983) CriLJ 642 : (1983) 1 Crimes 602 : (1983) 1 SCALE 140 : (1983) 2 SCC 96 : (1983) 2 SCR 337

Constitution of India, 1950 — Article 14, 21, 39ACriminal Procedure Code, 1973 (CrPC) — Section 54

Supreme Court14 Feb 1983Disposed Of

Raj Kumar Vs Prescribed Authority, Moradabad and Others

Supreme Court Of India · (1983) 1 SCALE 240 : (1983) 2 SCC 254