Supreme Court Of India Judgments

Supreme Court17 Apr 1984Dismissed

Karnail Singh Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1984 SC 1352 : (1984) 49 FLR 247 : (1984) 1 SCALE 720 : (1984) 3 SCC 524 : (1984) 16 UJ 705

Air Force Pension Regulations, 1961 — Regulation 265, 282Constitution of India, 1950 — Article 16

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Supreme Court16 Apr 1984Disposed Of

Hiralal Vs State of Jammu and Kashmir

Supreme Court Of India · AIR 1984 SC 1239 : (1984) CriLJ 995 : (1984) 1 SCALE 642 : (1984) SCC 682 Supp : (1984) 16 UJ 1030

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Supreme Court12 Apr 1984Allowed

Vijay Narain Singh Vs State of Bihar and Others

Supreme Court Of India · AIR 1984 SC 1334 : (1984) 32 BLJR 348 : (1984) CriLJ 909 : (1984) 1 Crimes 914 : (1984) 1 SCALE 736 : (1984) 3 SCC 14 : (1984) 3 SCR 435

Bihar Control of Crimes Act, 1981 — Section 12, 12(2), 2Constitution of India, 1950 — Article 22, 32Penal Code, 1860 (IPC) — Section 120B, 144, 201, 294, 302

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Supreme Court12 Apr 1984Dismissed

Delhi Veterinary Association Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1984 SC 1221 : (1984) 49 FLR 159 : (1984) LabIC 860 : (1984) 1 SCALE 663 : (1984) 3 SCC 1 : (1984) 3 SCR 429 : (1984) 16 UJ 596

Constitution of India, 1950 — Article 14, 15, 32

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Supreme Court11 Apr 1984Allowed

Smt. Surinder Kaur Sandhu Vs Harbax Singh Sandhu and Another

Supreme Court Of India · AIR 1984 SC 1224 : (1984) 1 Crimes 928 : (1984) 1 SCALE 616 : (1984) 3 SCC 698 : (1984) 3 SCR 422

Criminal Procedure Code, 1973 (CrPC) — Section 97Hindu Minority and Guardianship Act, 1956 — Section 6

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Supreme Court06 Apr 1984Dismissed

Hari Singh and Others Vs State of U.P. and Others

Supreme Court Of India · AIR 1984 SC 1020 : (1984) 1 SCALE 625 : (1984) 2 SCC 624 : (1984) 3 SCR 417 : (1984) 16 UJ 648

Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 17(4), 4, 4(1), 6, 9

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Supreme Court05 Apr 1984Dismissed

Koshal Kumar Gupta and Others Vs State of Jammu & Kashmir and Others

Supreme Court Of India · AIR 1984 SC 1056 : (1984) 32 BLJR 367 : (1984) 1 SCALE 661 : (1984) 2 SCC 652 : (1984) 3 SCR 407 : (1984) 16 UJ 645

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Supreme Court05 Apr 1984Disposed Of

R.S. Nayak and P.S. Samant Vs A.R. Antulay

Supreme Court Of India · AIR 1984 SC 991 : (1984) 3 SCC 86

Criminal Law (Amendment) Act, 1952 — Section 8(1), 8(3)Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 246, 247, 407

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Supreme Court04 Apr 1984Allowed

Union of India (UOI) and Another Vs Avtar Singh and Another

Supreme Court Of India · AIR 1984 SC 1048 : (1984) 1 SCALE 822 : (1984) 3 SCC 589 : (1984) 3 SCR 391 : (1984) 16 UJ 1011

Punjab Refugees (Registration of Land Claims) Act, 1948 — Section 33

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Supreme Court02 Apr 1984Dismissed

Manmohan Kalia Vs Yash and Others

Supreme Court Of India · AIR 1984 SC 1161 : (1984) 1 SCALE 621 : (1984) 3 SCC 499 : (1984) 3 SCR 383 : (1984) 16 UJ 622

Representation of the People Act, 1951 — Section 123, 123(4)

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Supreme Court29 Mar 1984dismissed

Sanwat Vs Deputy Director of Consolidation and Others

Supreme Court Of India · AIR 1984 SC 1413 : (1984) 3 SCC 568 : (1984) 16 UJ 553

Constitution of India, 1950 — Article 133(1)(a)

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Supreme Court29 Mar 1984dismissed

Shiromani Gurdwara Prabhandhak Committee, Amritsar Vs Mahant Kirpa Ram and Others

Supreme Court Of India · AIR 1984 SC 1059 : (1984) 1 SCALE 572 : (1984) 2 SCC 614 : (1984) 3 SCR 372 : (1984) 16 UJ 613

Sikh Gurdwaras Act, 1925 — Section 16(2), 7(1)

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Supreme Court29 Mar 1984Disposed Of

Associated Cement Companies Ltd. Vs T.C. Shrivastava and Others Rama Shanker and Others Vs T.C. Shrivastava and Another

Supreme Court Of India · AIR 1984 SC 1227 : (1984) 49 FLR 102 : (1985) JLJ 453 : (1984) LabIC 864 : (1984) 2 LLJ 105 : (1984) 1 SCALE 596 : (1984) SCC 87 Supp : (1984) 1 SCC 87 Supp : (1984) 3 SCR 361 : (1984) 1 SLJ 657 : (1984) 16 UJ 627

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Supreme Court27 Mar 1984allowed

Sudhir Chandra Sarkar Vs Tata Iron and Steel Co. Ltd. and Others

Supreme Court Of India · AIR 1984 SC 1064 : (1984) 49 FLR 1 : (1984) LabIC 790 : (1984) 2 LLJ 223 : (1984) 1 SCALE 586 : (1984) 3 SCC 369 : (1984) 3 SCR 325 : (1984) 16 UJ 986

Constitution of India, 1950 — Article 136, 14Gratuity Rules, 1989 — Rule 10Industrial Employment (Standing Orders) Act, 1946 — Section 4

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Supreme Court27 Mar 1984allowed

Life Insurance Corporation of India Vs Raja Vasireddy Komalavalli Kamba and Others

Supreme Court Of India · (1984) ACJ 345 : AIR 1984 SC 1014 : (1984) 56 CompCas 174 : (1984) 1 SCALE 561 : (1984) 2 SCC 719 : (1984) 3 SCR 350 : (1984) 16 UJ 1040

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Supreme Court27 Mar 1984ALLOWED

Smt. Bimla Devi Vs First Additional District Judge and Others Kailash Nandan Prasad Vs Additional District Judge, Moradabad and Others

Supreme Court Of India · AIR 1984 SC 1376 : (1984) 1 SCALE 578 : (1984) 2 SCC 582 : (1984) 3 SCR 315 : (1984) 16 UJ 1055

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Amendment Act, 1976 — Section 14

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Supreme Court27 Mar 1984Allowed

Union of India (UOI) and Others Vs Oswal Woollen Mills Ltd. and Others

Supreme Court Of India · AIR 1984 SC 1264 : (1984) 2 CompLJ 205 : (1985) 4 ECC 97 : (1984) 18 ELT 284 : (1985) 154 ITR 135 : (1984) 1 SCALE 568 : (1984) 2 SCC 646 : (1984) 3 SCR 342

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Supreme Court26 Mar 1984Dismissed

Bihari Chowdhary and Another Vs State of Bihar and Others

Supreme Court Of India · AIR 1984 SC 1043 : (1984) 32 BLJR 219 : (1984) 1 SCALE 536 : (1984) 2 SCC 627 : (1984) 3 SCR 309 : (1984) 16 UJ 619

Civil Procedure Code, 1908 (CPC) — Section 80

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Supreme Court26 Mar 1984Dismissed

Manoj Krishna Nayak and Others Vs State of Orissa and Others

Supreme Court Of India · AIR 1984 SC 1002 : (1984) 2 LLJ 25 : (1984) SCC 216 Supp : (1984) 1 SCC 216 Supp : (1984) 16 UJ 555

Constitution of India, 1950 — Article 226, 309

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Supreme Court24 Mar 1984Dismissed

P. Kasilingam Vs P.S.G. College of Technology and Others

Supreme Court Of India · (1984) 03 SC CK 0026

Constitution of India, 1950 — Article 356, 357(1)Grant-in-Aid Code of the Madras Technical Education Department — Article 3Tamil Nadu Private Colleges (Regulation) Act, 1976 — Section 1(3), 17, 2(8), 5, 5(3)

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