Supreme Court19 Sept 1986Disposed Of

Kaghulir Singh and Others Vs The State of Bihar

Supreme Court Of India · (1986) 23 KLJ 857

Constitution of India, 1950 — Article 136, 21, 32Criminal Law (Amendment) Act, 1938 — Section 6Criminal Procedure Code, 1973 (CrPC) — Section 162(2), 165A, 167, 167(2), 309(2)
Supreme Court19 Sept 1986Dismissed

V. Sridharan Nair Vs State of Kerala and Others

Supreme Court Of India · AIR 1986 SC 2201 : (1986) JT 470 : (1987) LabIC 634 : (1987) 1 LLJ 13 : (1986) 2 SCALE 468 : (1986) 4 SCC 357 : (1986) 3 SCR 1098 : (1987) 2 SLJ 204 : (1986) 2 UJ 749

Constitution of India, 1950 — Article 226, 32
Supreme Court18 Sept 1986Dismissed

M. Asghar Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1987 SC 165 : (1986) 60 CompCas 1101 : (1986) 1 JT 464 : (1987) 1 LLJ 440 : (1986) 2 SCALE 429 : (1986) 4 SCC 283 : (1987) 3 SLJ 207 : (1986) 2 UJ 589

Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 21, 5
Supreme Court17 Sept 1986Allowed

State of Maharashtra Vs Smt. Banabai and Another

Supreme Court Of India · AIR 1987 SC 173 : (1986) JT 467 : (1986) 2 SCALE 444 : (1986) 4 SCC 281 : (1986) 2 UJ 587

Constitution of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 19Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 10, 13, 2(11), 2(4), 21(1)
Supreme Court12 Sept 1986Dismissed

C.G. Ghanshamdas and Others Vs Collector of Madras

Supreme Court Of India · AIR 1987 SC 180 : (1986) 1 JT 432 : (1987) 1 MLJ 25 : (1986) 2 SCALE 414 : (1986) 4 SCC 305 : (1986) 3 SCR 754 : (1986) 2 UJ 722

Civil Procedure Code, 1908 (CPC) — Section 2(14)Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 11, 3, 4, 5, 6Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 51
Supreme Court11 Sept 1986Dismissed

Smt. Madhu Khanna Vs Administrator, Union Territory of Delhi and Others

Supreme Court Of India · AIR 1987 SC 48 : (1987) CriLJ 318 : (1987) 12 ECC 284 : (1986) 26 ELT 197 : (1986) JT 401 : (1986) 2 SCALE 394 : (1986) 4 SCC 240

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 9(1)Constitution of India, 1950 — Article 22(5), 226, 32