Krishna District Co-operative Marketing Society Limited, Vijayawada Vs N.V. Purnachandra Rao and Others
Supreme Court Of India · AIR 1987 SC 1960 : (1987) 3 JT 197 : (1987) LabIC 1651 : (1987) 2 LLJ 365 : (1987) 2 SCALE 175 : (1987) 4 SCC 99 : (1987) 3 SCR 728 : (1987) 3 SLJ 68 : (1987) 2 UJ 663
