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Supreme Court Of India judgments

59,834 judgments · page 2,331 of 2,992

Supreme Court14 Sept 1987Allowed

Raj Kumar Dey and Others Vs Tarapada Dey and Others

Supreme Court Of India · AIR 1987 SC 2195 : (1988) 2 ARBLR 151 : (1987) 1 CALLT 58 : (1987) 3 JT 555 : (1987) 2 SCALE 551 : (1987) 4 SCC 398 : (1988) 1 SCR 118

Limitation Act, 1963 — Section 15Registration Act, 1908 — Section 23, 25
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Supreme Court11 Sept 1987Dismissed

Rashpal Malhotra Vs Mrs Satya Rajput and Another

Supreme Court Of India · AIR 1979 SC 1704 : (1987) 3 JT 546 : (1987) 2 SCALE 516 : (1987) 4 SCC 391 : (1988) 1 SCR 110

Civil Procedure Code, 1908 (CPC) — Order 30 Rule 10Constitution of India, 1950 — Article 136East Punjab Urban Rent Restriction Act, 1949 — Section 13
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Supreme Court11 Sept 1987Allowed

Central Bank of India Vs State of Gujarat and Others

Supreme Court Of India · AIR 1987 SC 2320 : (1988) 63 CompCas 638 : (1988) 2 GLR 800 : (1987) 3 JT 552 : (1987) 3 KarLJ 95 : (1987) 2 SCALE 510 : (1987) 4 SCC 407 : (1988) 1 SCR 106

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, Order 41 Rule 5(1)
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Supreme Court09 Sept 1987Dismissed

Richpal Singh and Others Vs Dalip

Supreme Court Of India · AIR 1987 SC 2205 : (1987) 3 JT 516 : (1987) 3 KarLJ 33 : (1987) 2 SCALE 527 : (1987) 4 SCC 410 : (1988) 1 SCR 93

Civil Procedure Code, 1908 (CPC) — Section 11Punjab Tenancy Act, 1887 — Section 77(3)
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Supreme Court08 Sept 1987Dismissed

Krishnan Nair and Others Vs Ghouse Basha

Supreme Court Of India · AIR 1987 SC 2199 : (1987) 3 JT 588 : (1987) 2 SCALE 572 : (1987) 4 SCC 404 : (1988) 1 SCR 65 : (1988) 1 UJ 173

Partnership Act, 1932 — Section 4Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)
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Supreme Court08 Sept 1987Disposed Of

Vasant Kumar Jaiswal Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1987 SC 2322 : (1987) 3 JT 550 : (1987) 3 KarLJ 106 : (1987) LabIC 1919 : (1988) 1 LLJ 322 : (1987) PLJR 77 : (1987) 2 SCALE 509 : (1987) 4 SCC 450 : (1988) 1 SCR 73

Madhya Pradesh Civil Services (General Conditions of Service) Rules, 1961 — Rule 12
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