COURT ARCHIVE

Supreme Court Of India judgments

59,837 judgments · page 2,317 of 2,992

Supreme Court17 Feb 1988Disposed Of

Upadhyaya Hargovind Devshanker Vs Dhirendrasinh Virbhadrasinhji Solanki and Others

Supreme Court Of India · AIR 1988 SC 915 : (1988) 1 GLR 690 : (1988) 1 JT 350 : (1988) 1 SCALE 342 : (1988) 2 SCC 1 : (1988) 2 SCR 1043 : (1988) 1 UJ 671

Constitution of India, 1950 — Article 136, 226, 327, 329Representation of the People Act, 1951 — Section 80

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Supreme Court17 Feb 1988Disposed Of

Laxmi Commercial Bank Ltd. Vs B. Dhara Singh and Co. Ltd.

Supreme Court Of India · (1988) 1 JT 605 : (1989) 2 SCC 387 Supp

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Supreme Court16 Feb 1988Disposed Of

Administrator General of West Bengal Vs Collector, Varanasi

Supreme Court Of India · AIR 1988 SC 943 : (1988) 1 JT 529 : (1988) 1 SCALE 484 : (1988) 2 SCC 150 : (1988) 2 SCR 1025 : (1988) 1 UJ 642

Land Acquisition (Amendment) Act, 1972 — Section 23(2)Land Acquisition Act, 1894 — Section 23, 23(2)

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Supreme Court16 Feb 1988dismissed

Ramesh Dalal Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1988 SC 775 : (1988) 90 BOMLR 116 : (1988) 1 JT 361 : (1988) 1 SCALE 327 : (1988) 1 SCC 668 : (1988) 2 SCR 1011 : (1988) 2 UJ 107

Cinematograph Act, 1952 — Section 5B(1)Constitution of India, 1950 — Article 21, 25, 32Penal Code, 1860 (IPC) — Section 153A

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Supreme Court16 Feb 1988Disposed Of

Government of Andhra Pradesh Vs Anabeshahi Wine and Distilleries Pvt. Ltd.

Supreme Court Of India · AIR 1988 SC 771 : (1988) 16 ECC 176 : (1988) 1 JT 358 : (1988) 1 SCALE 337 : (1988) 2 SCC 25

Constitution of India, 1950 — Article 133(1), 14, 19(1), 298

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Supreme Court15 Feb 1988Dismissed

Collector of Central Excise, Bombay-II Vs Kiran Spinning Mills

Supreme Court Of India · AIR 1988 SC 871 : (1988) 16 ECC 3 : (1988) 16 ECR 115 : (1988) 34 ELT 5 : (1988) 1 JT 369 : (1988) 1 SCALE 356 : (1988) 2 SCC 348 : (1988) 2 SCR 1006 : (1988) 69 STC 226

Central Excises and Salt Act, 1944 — Section 35

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Supreme Court12 Feb 1988Disposed Of

Doypack Systems Pvt. Ltd. Vs Union of India (UOI) and Ors

Supreme Court Of India · AIR 1988 SC 782 : (1989) 65 CompCas 1 : (1988) 1 CompLJ 225 : (1988) 36 ELT 201 : (1988) 1 JT 304 : (1988) 1 SCALE 273 : (1988) 2 SCC 299 : (1988) 2 SCR 962 : (1988) 2 UJ 54

Swadeshi Cotton Mills Company Limited (Acquisition and Transfer of Undertakings) Act, 1986 — Section 2, 27, 3, 4, 4(1)

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Supreme Court12 Feb 1988Disposed Of

State of Gujarat and Anr Vs Punjabhai Nathubhai and Ors

Supreme Court Of India · (1988) 2 GLR 1241 : (1988) 1 JT 471 : (1988) 1 SCALE 335 : (1988) 2 SCC 478 : (1988) 1 UJ 473

Land Acquisition (Amendment and Validation) Act, 1967 — Section 4(2)Land Acquisition Act, 1894 — Section 4, 6

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Supreme Court12 Feb 1988Dismissed

Bhagwat Singh Jaswant Singh Vs State of Gujarat

Supreme Court Of India · (1988) 1 JT 603 : (1989) 2 SCC 300 Supp

Constitution of India, 1950 — Article 133(1)

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Supreme Court12 Feb 1988Disposed Of

Bareilly Development Authority Vs Methodist Church of India and Another

Supreme Court Of India · (1988) 2 JT 19

Uttar Pradesh Urban Planning and Development Act, 1973 — Section 27, 28

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Supreme Court11 Feb 1988Disposed Of

Charity Commissioner, Maharashtra Vs Niranjan and Ors

Supreme Court Of India · AIR 1988 SC 2162 : (1988) 3 JT 113 : (1988) 1 SCALE 797 : (1988) 2 SCC 506 : (1988) 2 SCR 949 : (1988) 2 UJ 7

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Supreme Court11 Feb 1988Allowed

State of Punjab Vs Raj Kumar

Supreme Court Of India · AIR 1988 SC 805 : (1988) CriLJ 914 : (1988) 1 JT 476 : (1988) 1 SCALE 319 : (1988) 1 SCC 701 : (1988) 2 SCR 936

Criminal Procedure Code, 1973 (CrPC) — Section 4, 5Penal Code, 1860 (IPC) — Section 161Police Act, 1861 — Section 12, 7

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Supreme Court10 Feb 1988Disposed Of

Bakhtawar Singh Bal Kishan Vs Union of India (UOI) and Ors

Supreme Court Of India · AIR 1988 SC 1003 : (1988) 2 ARBLR 155 : (1988) 1 JT 467 : (1988) 1 SCALE 527 : (1988) 2 SCC 293 : (1988) 1 UJ 556

Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 298, 299

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Supreme Court10 Feb 1988allowed

State of U.P. and Another Vs Engineering Traders

Supreme Court Of India · (1988) 1 JT 485 : (1989) 2 SCC 416 Supp

Uttar Pradesh Sales Tax (Amendment and Validation) Act, 1975 — Section 31

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Supreme Court10 Feb 1988Dismissed

Vidya Parkash Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1988 SC 705 : (1988) 1 JT 284 : (1989) LabIC 1205 : (1988) 1 SCALE 313 : (1988) 2 SCC 459 : (1988) 2 SCR 953 : (1988) 1 UJ 588

Army Act, 1950 — Section 108, 116, 39, 71Army Rules, 1954 — Rule 39(2)Constitution of India, 1950 — Article 14, 21

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Supreme Court10 Feb 1988

National Museum Non-gazetted Employees'' Association and Another Vs Union of India (UOI) and Others

Supreme Court Of India · (1988) 36 BLJR 499 : (1988) 1 JT 495

Constitution of India, 1950 — Article 32

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Supreme Court10 Feb 1988Dismissed

J.B. Sharma Vs State of M.P. and Another

Supreme Court Of India · (1988) JLJ 164

Civil Procedure Code, 1908 (CPC) — Section 100

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Supreme Court09 Feb 1988Dismissed

Sultan and Others Vs Ganesh and Others

Supreme Court Of India · AIR 1988 SC 716 : (1988) 1 JT 277 : (1988) 1 SCALE 304 : (1988) 1 SCC 664 : (1988) 1 UJ 442

Rajasthan Rent Restriction Act, 1950 — Section 13Transfer of Property Act, 1882 — Section 108

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Supreme Court09 Feb 1988allowed

National Insurance Co. Ltd., New Delhi Vs Jugal Kishore and Others

Supreme Court Of India · (1988) 1 ACC 327 : (1988) ACJ 270 : AIR 1988 SC 719 : (1988) 63 CompCas 847 : (1988) 1 JT 265 : (1988) 94 PLR 128 : (1988) 1 SCALE 268 : (1988) 1 SCC 626 : (1988) 2 SCR 910

Motor Vehicles Act, 1939 — Section 110C, 110D, 95, 95(2)

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Supreme Court09 Feb 1988Allowed

Kashmiri Lal and Others Vs State Bank of Patiala

Supreme Court Of India · AIR 1989 SC 566 : (1988) 1 JT 293 : (1988) 2 LLJ 217 : (1988) 1 SCALE 318 : (1988) 1 SCC 596

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