Supreme Court07 Apr 1988Allowed

V.K. Agarwal, Assistant Collector of Customs Vs Vasantraj Bhagwanji Bhatia and Others

Supreme Court Of India · AIR 1988 SC 648 : (1988) 64 CompCas 664 : (1988) CriLJ 1106 : (1988) 2 Crimes 6 : (1988) 16 ECC 164 : (1988) 35 ELT 26 : (1988) 2 GLR 1227 : (1988) 2 JT 39 : (1988) 1 SCALE 648 : (1988) 3 SCC 467 : (1988) 3 SCR 450 : (1988) 2 UJ 115

Constitution of India, 1950 — Article 134(1), 20(2)Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 236, 237, 244, 260Customs Act, 1962 — Section 111, 135
Supreme Court07 Apr 1988Dismissed

Mohan Laxman Hede Vs Noormohamed Adam Shaikh

Supreme Court Of India · AIR 1988 SC 1111 : (1988) 90 BOMLR 182 : (1988) 2 JT 56 : (1988) 1 SCALE 656 : (1988) 2 SCC 481 : (1988) 3 SCR 461 : (1988) 1 UJ 694

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)Transfer of Property Act, 1882 — Section 106
Supreme Court06 Apr 1988Dismissed

Bhupinder Singh Vs State of Punjab

Supreme Court Of India · AIR 1988 SC 1011 : (1988) CriLJ 1097 : (1988) 2 Crimes 665 : (1988) 2 JT 23 : (1988) 1 SCALE 678 : (1988) 3 SCC 513 : (1988) 3 SCR 409

Criminal Procedure Code, 1973 (CrPC) — Section 293Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court05 Apr 1988Dismissed

Union of India (UOI) and Another Vs L.K. Ahuja and Co.

Supreme Court Of India · AIR 1988 SC 1172 : (1988) 1 ARBLR 375 : (1988) 2 JT 82 : (1988) 1 SCALE 710 : (1988) 3 SCC 76 : (1988) 3 SCR 402 : (1988) 1 UJ 702

Arbitration Act, 1940 — Section 20(1)Civil Procedure Code, 1908 (CPC) — Section 70Limitation Act, 1963 — Article 137