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Supreme Court Of India judgments

59,837 judgments · page 2,306 of 2,992

Supreme Court09 Aug 1988Dismissed

G.S. Dhara Singh Vs E.K. Thomas and Others

Supreme Court Of India · AIR 1988 SC 1829 : (1988) 3 JT 310 : (1988) 2 SCALE 648 : (1988) 4 SCC 565 : (1988) 2 SCR 258 Supp : (1989) 1 SLJ 121 : (1988) 2 UJ 508

Constitution of India, 1950 — Article 136Trade Unions Act, 1926 — Section 15, 18
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Supreme Court09 Aug 1988Dismissed

Jaywant S. Kulkarni and others Vs Minochar Dosabhai Shroff and others

Supreme Court Of India · AIR 1988 SC 1817 : (1988) 90 BOMLR 288 : (1988) 3 JT 360 : (1988) MhLj 828 : (1988) 2 SCALE 384 : (1988) 4 SCC 108 : (1988) 2 SCR 296 Supp : (1988) 2 UJ 494

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(2), 12(3)Transfer of Property Act, 1882 — Section 106
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Supreme Court08 Aug 1988Dismissed

Dilbagrai Punjabi Vs Sharad Chandra

Supreme Court Of India · AIR 1988 SC 1858 : (1988) 2 CALLT 34 : (1988) 3 JT 308 : (1988) MPJR 65 : (1988) 2 SCALE 523 : (1988) 2 SCR 276 Supp : (1988) 2 UJ 512

Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 12(1)
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Supreme Court08 Aug 1988Dismissed

Yogendra Murari Vs State of U.P. and Others

Supreme Court Of India · (1988) 12 ACR 537 : AIR 1988 SC 1835 : (1988) 36 BLJR 592 : (1988) CriLJ 1825 : (1988) 3 Crimes 174 : (1988) 3 JT 351 : (1988) 2 SCALE 275 : (1988) 4 SCC 559 : (1988) 2 SCR 251 Supp

Constitution of India, 1950 — Article 22(5), 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 161National Security Act, 1980 — Section 3
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Supreme Court04 Aug 1988Dismissed

Indian Rayon Corporation Ltd. Vs Raunaq and Company Pvt. Ltd.

Supreme Court Of India · AIR 1988 SC 2054 : (1989) 2 ARBLR 441 : (1989) 1 CALLT 57 : (1989) 1 CompLJ 101 : (1988) 3 JT 482 : (1988) 2 SCALE 739 : (1988) 4 SCC 31 : (1988) 2 SCR 231 Supp : (1988) 2 UJ 627

Arbitration Act, 1940 — Section 14(2), 17, 30Civil Procedure Code, 1908 (CPC) — Order 3 Rule 5
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Supreme Court03 Aug 1988Disposed Of

Surinder Nath Kapoor Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1988 SC 1777 : (1988) 72 CTR 75 : (1988) 173 ITR 469 : (1988) 3 JT 285 : (1988) 2 SCALE 318 : (1988) 2 SCR 211 Supp : (1988) 39 TAXMAN 374 : (1988) 2 UJ 498 : (1988) 2 WLN 132

Income Tax Act, 1961 — Section 131, 222, 223, 224, 225Income Tax Rules, 1962 — Rule 61, 86(1)
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Supreme Court03 Aug 1988Disposed Of

Kehar Singh and Others Vs State (Delhi Administration)

Supreme Court Of India · AIR 1988 SC 1883 : (1988) 36 BLJR 633 : (1989) CriLJ 1 : (1988) 3 JT 191 : (1988) 2 SCALE 117 : (1988) 3 SCC 609 : (1988) 2 SCR 24 Supp

Commissions of Inquiry Act, 1952 — Section 3, 6Constitution of India, 1950 — Article 136, 136(1), 19(1), 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 164(2), 164(3), 173
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Supreme Court02 Aug 1988

Birad Mal Singhvi Vs Anand Purohit

Supreme Court Of India · AIR 1988 SC 1796 : (1988) 3 JT 389 : (1988) 2 SCALE 328 : (1988) 2 SCR 1 Supp : (1988) 2 UJ 442 : (1988) 2 WLN 88

Constitution of India, 1950 — Article 173Evidence Act, 1872 — Section 35, 74Representation of the People Act, 1951 — Section 33(5), 36, 36(2), 36(4), 80
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Supreme Court02 Aug 1988Dismissed

Collector of Central Excise, Madras Vs Indian Oxygen Ltd.

Supreme Court Of India · AIR 1988 SC 1873 : (1988) 18 ECC 172 : (1988) 36 ELT 730 : (1988) 3 JT 334 : (1988) 2 SCALE 599 : (1988) 4 SCC 139 : (1988) 1 SCR 761 Supp : (1989) 72 STC 118 : (1988) 2 UJ 529

Central Excise Rules, 1944 — Rule 8Central Excises and Salt Act, 1944 — Section 11A, 35L, 4, 4(1)
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Supreme Court02 Aug 1988Allowed

Lichhamadevi Vs State of Rajasthan

Supreme Court Of India · AIR 1988 SC 1785 : (1988) 36 BLJR 765 : (1988) CriLJ 1812 : (1988) 3 Crimes 1 : (1988) 4 JT 42 : (1988) 2 SCALE 297 : (1988) 4 SCC 456 : (1988) 2 WLN 31

Penal Code, 1860 (IPC) — Section 302
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