Subhash Chand Jain Vs 1st Additional District and Sessions Judge, Saharanpur and Others
Supreme Court Of India · AIR 1989 SC 1070 : (1989) 1 JT 408 : (1989) 1 SCALE 483 : (1989) 2 SCC 110 : (1989) 1 SCR 837 : (1989) 1 UJ 665
COURT ARCHIVE
59,837 judgments · page 2,291 of 2,992
Supreme Court Of India · AIR 1989 SC 1070 : (1989) 1 JT 408 : (1989) 1 SCALE 483 : (1989) 2 SCC 110 : (1989) 1 SCR 837 : (1989) 1 UJ 665
Supreme Court Of India · AIR 1989 SC 1049 : (1989) 58 FLR 573 : (1989) 1 JT 383 : (1989) 2 LLJ 567 : (1989) 1 SCALE 450 : (1989) 1 SCC 236 Supp : (1989) 2 SLJ 64 : (1989) 1 UJ 628
Supreme Court Of India · AIR 1989 SC 879 : (1989) 1 JT 375 : (1989) 1 SCALE 477 : (1989) 2 SCC 162 Supp : (1989) 1 UJ 576
Supreme Court Of India · AIR 1989 SC 1596 : (1989) 1 JT 361 : (1989) 1 SCALE 461 : (1989) 1 SCC 302 Supp : (1989) 1 SCR 817 : (1989) 1 UJ 625
Supreme Court Of India · AIR 1989 SC 1071 : (1989) 58 FLR 546 : (1989) 1 JT 359 : (1989) 2 LLJ 155 : (1989) 1 SCALE 459 : (1989) 1 SCC 244 Supp : (1989) 1 SCR 791 : (1989) 2 SLJ 56 : (1989) 1 UJ 622
Supreme Court Of India · AIR 1989 SC 1119 : (1989) 2 BLJR 85 : (1989) JT 34 Supp : (1989) 1 SCALE 464 : (1989) 2 SCC 192 : (1989) 1 SCR 796 : (1989) 73 STC 353 : (1989) 1 UJ 684
Supreme Court Of India · AIR 1989 SC 1141 : (1989) JT 21 Supp : (1989) 1 SCALE 497 : (1989) 3 SCC 56 : (1989) 1 SCR 767 : (1989) 2 UJ 1
Supreme Court Of India · (1989) 1 ACC 372 : (1989) ACJ 517 : AIR 1989 SC 1074 : (1989) 66 CompCas 36 : (1989) 1 JT 353 : (1989) 1 LW 411 : (1989) 95 PLR 420 : (1989) 1 SCALE 485 : (1989) 2 SCC 140 : (1989) 1 SCR 761 : (1989) 1 UJ 731
Supreme Court Of India · (1989) 1 JT 380 : (1989) 1 SCALE 446 : (1989) 3 SCC 282 : (1989) 1 UJ 700
Supreme Court Of India · (1989) 1 JT 356 : (1989) 1 SCALE 455 : (1989) 2 SCC 112 : (1989) 1 SCR 756 : (1989) 1 UJ 559
Supreme Court Of India · AIR 1989 SC 1076 : (1989) 1 JT 368 : (1989) 1 SCALE 439 : (1989) 2 SCC 116 : (1989) 1 SCR 743 : (1989) 1 UJ 523
Supreme Court Of India · AIR 1989 SC 829 : (1989) 58 FLR 503 : (1989) 1 JT 364 : (1989) LabIC 993 : (1989) 1 SCALE 432 : (1989) 1 SCC 273 Supp : (1989) 1 SCR 736 : (1989) 1 UJ 562
Supreme Court Of India · (1989) ACJ 427 : AIR 1989 SC 885 : (1989) 2 Crimes 483 : (1989) 1 JT 308 : (1989) 1 SCALE 370 : (1989) 2 SCC 132 : (1989) 1 SCR 718 : (1989) 1 UJ 616
Supreme Court Of India · AIR 1989 SC 1058 : (1989) 2 Crimes 305 : (1989) JT 15 Supp : (1989) 2 KLT 243 : (1989) 1 SCALE 425 : (1989) 2 SCC 208
Supreme Court Of India · AIR 1989 SC 1042(1) : (1989) 1 JT 292 : (1989) 1 SCALE 376 : (1989) 1 SCC 246 Supp : (1989) 1 UJ 697
Supreme Court Of India · (1989) 02 SC CK 0008
Supreme Court Of India · AIR 1989 SC 1247 : (1989) 40 ELT 257 : (1989) 177 ITR 97 : (1989) 1 JT 275 : (1989) 1 LW 430 : (1989) MPLJ 156 : (1989) 1 SCALE 358 : (1989) 2 SCC 95 : (1989) 1 SCR 621 : (1989) 1 UJ 530
Supreme Court Of India · (1989) 1 CompLJ 284 : (1989) 76 CTR 36 : (1989) 176 ITR 535 : (1989) 1 JT 304 : (1989) 1 SCALE 421 : (1989) 2 SCC 31(1) : (1989) 2 SCC 31 : (1989) 1 SCR 638
Supreme Court Of India · AIR 1990 SC 273 : (1989) 1 JT 296 : (1989) MPJR 546 : (1989) 2 SCALE 768 : (1989) 1 SCC 674 : (1989) 1 SCR 730 : (1989) 1 UJ 589
Supreme Court Of India · AIR 1989 SC 890 : (1989) 2 ARBLR 6 : (1989) 1 CompLJ 289 : (1989) 1 JT 339 : (1989) 1 KLT 534 : (1989) 1 SCALE 395 : (1989) 2 SCC 38 : (1989) 1 SCR 665 : (1989) 2 UJ 26