COURT ARCHIVE

Supreme Court Of India judgments

59,837 judgments · page 2,265 of 2,992

Supreme Court30 Jan 1990Dismissed

Hira Lal and another Vs Gajjan and others

Supreme Court Of India · AIR 1990 SC 723 : (1990) 1 AWC 286 Supp : (1990) 1 JT 95 : (1990) RD 75 : (1990) 3 SCC 285 : (1990) 1 SCR 164 : (1990) 1 UJ 561

Civil Procedure Code, 1908 (CPC) — Section 100(1)Uttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 3Uttar Pradesh Land Revenue Act, 1901 — Section 28, 33

Supreme Court30 Jan 1990Allowed

Indian Piston Limited Vs The Collector of Central Excise

Supreme Court Of India · AIR 1990 SC 977 : (1990) 27 ECC 1 : (1990) 46 ELT 3 : (1990) 1 JT 99 : (1990) 1 SCALE 79 : (1990) 1 SCC 470 : (1990) 1 SCR 157 : (1990) 1 UJ 363

Central Excises and Salt Act, 1944 — Section 4, 4(1)

Supreme Court30 Jan 1990allowed

Patasibai and Others Vs Ratanlal

Supreme Court Of India · (1990) 92 BOMLR 228 : (1990) 3 JT 68 : (1990) 1 SCALE 279 : (1990) 2 SCC 42 : (1990) 1 SCR 172

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(a)

Supreme Court25 Jan 1990allowed

Anil Kumar Vs Nanak Chandra Verma

Supreme Court Of India · AIR 1990 SC 1215 : (1991) 2 BC 135 : (1990) 3 SCC 603

Transfer of Property Act, 1882 — Section 106

Supreme Court25 Jan 1990Disposed Of

Municipal Corporation, Jabalpur Vs Krishi Upaj Mandi Samiti and another

Supreme Court Of India · AIR 1990 SC 601 : (1990) JLJ 184 : (1990) 1 JT 82 : (1990) MPLJ 303 : (1990) 2 SCC 33 : (1990) 1 SCR 144

Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226Madhya Pradesh Municipal Corporation Act, 1956 — Section 2(2), 415, 7

Supreme Court25 Jan 1990Dismissed

M/s. Dutta Cycle Stores and others Vs Smt. Gita Devi Sultania and others

Supreme Court Of India · AIR 1990 SC 656 : (1990) 38 BLJR 381 : (1990) 1 JT 79 : (1990) 1 PLJR 36 : (1990) 1 SCALE 70 : (1990) 1 SCC 586 : (1990) 1 SCR 152 : (1990) 1 UJ 508

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Constitution of India, 1950 — Article 136

Supreme Court24 Jan 1990Disposed Of

E.V. Raghavan Vs The Secretary to Government and Others

Supreme Court Of India · (1990) 2 KLJ 93

Constitution of India, 1950 — Article 226Kerala Co-operative Societies Act, 1969 — Section 82, 87

Supreme Court24 Jan 1990Allowed

P.V.G. Raju Guru Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1990 SC 650 : (1990) 1 JT 86 : (1990) 1 SCALE 72 : (1990) 2 SCC 61 : (1990) 1 SCR 134 : (1990) 1 UJ 565

Supreme Court24 Jan 1990dismissed

Sanat Kumar Agarwal Vs Smt. Nandini Agarwal

Supreme Court Of India · AIR 1990 SC 594 : (1990) 1 DMC 377 : (1990) JLJ 310 : (1990) 1 JT 90 : (1990) 1 SCALE 76 : (1990) 1 SCC 475 : (1990) 2 UJ 358

Hindu Marriage Act, 1955 — Section 13(1)

Supreme Court24 Jan 1990Disposed Of

Abdul Sattar Abdul Kadar Shaikh Vs Union of India (UOI) and Others

Supreme Court Of India · (1990) 1 Crimes 385 : (1990) 1 GLR 660 : (1990) 1 JT 75 : (1990) 1 SCALE 64 : (1990) 1 SCC 480

Constitution of India, 1950 — Article 22(5)

Supreme Court23 Jan 1990allowed

Jain Exports Pvt. Ltd. and Another Vs Union of India (UOI) and Others

Supreme Court Of India · (1990) 47 ELT 213 : (1992) 1 SCALE 36 : (1993) 3 SCC 87 Supp

Customs Act, 1962 — Section 125, 131(1)

Supreme Court23 Jan 1990Disposed Of

Mangilal Vyas Vs State of Rajasthan

Supreme Court Of India · (1990) 1 BC 220 : (1990) 1 Crimes 377 : (1990) 1 JT 74 : (1990) 1 SCALE 63 : (1990) SCC 21 Supp : (1990) 1 SCC 21 Supp : (1991) 2 ShimLC 123 : (1990) 1 WLN 4

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 408, 409

Supreme Court22 Jan 1990Dismissed

Ramesh Chand and another Vs Punjab National Bank and others

Supreme Court Of India · AIR 1990 SC 1147

Supreme Court19 Jan 1990Allowed

The Managing Director, J. and K. Handicrafts, Jammu Vs M/s. Good Luck Carpets

Supreme Court Of India · AIR 1990 SC 864 : (1990) 4 SCC 740

Civil Procedure Code, 1908 (CPC) — Section 34Jammu and Kashmir Arbitration and Conciliation Act, 2002 — Section 20

Supreme Court19 Jan 1990Dismissed

Vasudeva Panicker and Others Vs A.V. Viswanath Iyer and Others

Supreme Court Of India · (1990) 1 JT 49 : (1990) 1 SCALE 42 : (1990) 2 SCC 278 : (1990) 1 UJ 559

Kerala Land Reforms Act, 1963 — Section 3(1)

Supreme Court18 Jan 1990Dismissed

Kubic Darusz Vs Union of India (UOI) and Others

Supreme Court Of India · (1990) CriLJ 796 : (1990) 1 Crimes 397 : (1990) 48 ELT 171 : (1990) 1 JT 38 : (1990) 1 SCC 568 : (1990) 1 SCR 98

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2, 3Constitution of India, 1950 — Article 22(5)

Supreme Court18 Jan 1990Partly Allowed

State of Maharashtra Vs Chandraprakash Kewalchand Jain Stree Atyachar Virodhi Parishad, Maharashtra State Vs Chandraprakash Kewalchand Jain, Police-Sub-Inspector, Nagpur and another

Supreme Court Of India · (1990) 14 ACR 212 : AIR 1990 SC 658 : (1990) 92 BOMLR 205 : (1990) CriLJ 889 : (1990) 1 Crimes 724 : (1990) 1 JT 61 : (1990) 1 SCALE 33 : (1990) 1 SCC 550 : (1990) 1 SCR 115

Constitution Of India, 1950 — Article 136Bombay Police Act, 1951 — Section 110, 117, 118Code Of Criminal Procedure, 1973 — Section 47(2), 53(2), 162

Supreme Court18 Jan 1990Dismissed

Smt. Manju Tiwari Vs Dr. Rajendra Tiwari and another

Supreme Court Of India · AIR 1990 SC 1156 : (1990) 38 BLJR 1294

Supreme Court17 Jan 1990Allowed

Rukmani Devi and Others Vs Om Prakash and Others

Supreme Court Of India · (1990) ACJ 687

Supreme Court17 Jan 1990Allowed

The Revenue Officer and others Vs Prafulla Kumar Pati and others

Supreme Court Of India · AIR 1990 SC 727 : (1990) 69 CLT 732 : (1990) 1 JT 155 : (1990) 1 SCALE 124 : (1990) 2 SCC 162 : (1990) 1 SCR 88 : (1990) 1 UJ 390

Constitution of India, 1950 — Article 341Orissa Land Reforms Act, 1960 — Section 22, 23Registration Act, 1908 — Section 17(1)