Supreme Court20 Aug 1990Allowed
Kehar Singh Vs Yash Pal and others
Supreme Court Of India · AIR 1990 SC 2212
Punjab Municipal Act, 1911 — Section 244
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,249 of 2,992
Supreme Court17 Aug 1990Allowed
Union of India and another Vs Paras Laminates (P) Ltd.
Supreme Court Of India · AIR 1991 SC 696 : (1990) 87 CTR 180 : (1990) 30 ECR 305 : (1990) 49 ELT 322 : (1990) 186 ITR 722 : (1990) 3 JT 510 : (1990) 2 SCALE 283 : (1990) 4 SCC 453 : (1990) 3 SCR 789 : (1991) 80 STC 263 : (1990) 2 UJ 557
Customs Act, 1962 — Section 129
Supreme Court17 Aug 1990Dismissed
S.V. Sivaswami Servai Vs Hafez Motor Transport (Firm) and others,
Supreme Court Of India · AIR 1991 SC 911 : (1990) 3 JT 518 : (1991) 1 MLJ 29 : (1990) 2 SCALE 275 : (1990) 4 SCC 459 : (1990) 3 SCR 802
Motor Vehicles Act, 1939 — Section 47(3)
Supreme Court17 Aug 1990Allowed
U.P. State Road Transport Corporation Vs Muniruddin
Supreme Court Of India · (1991) 61 FLR 656 : (1990) 3 JT 494 : (1990) 2 SCALE 250 : (1990) 4 SCC 464 : (1990) 3 SCR 777 : (1990) 3 SLJ 144 : (1990) 2 UJ 496 : (1991) 2 UPLBEC 788 : (1990) 3 UPLBEC 1964
Constitution of India, 1950 — Article 136Income Tax Act, 1961 — Section 89
Supreme Court17 Aug 1990Dismissed
Dr. Y.S. Parmar University of Horiculture and Forestry and another Vs Raj Kumar Thakur
Supreme Court Of India · AIR 1991 SC 952 : (1990) 3 JT 549 : (1990) 2 SCALE 336 : (1990) SCC 364 Supp : (1990) 1 SCC 364 Supp : (1990) 3 SCR 772 : (1990) 2 UJ 561
Supreme Court17 Aug 1990Allowed
Gopinder Singh Vs The Forest Department of Himachal Pradesh and others
Supreme Court Of India · AIR 1991 SC 433 : (1990) 3 JT 561 : (1990) 2 SCALE 334 : (1990) SCC 272 Supp : (1990) 1 SCC 272 Supp : (1990) 3 SCR 797 : (1990) 2 UJ 564
Constitution of India, 1950 — Article 226Himachal Pradesh Nautor Land Rules, 1968 — Rule 7
Supreme Court17 Aug 1990dismissed
Bagh Amberpet Welfare Society Vs Tulsi Cooperative Housing Society and Others
Supreme Court Of India · (1990) 3 JT 497 : (1990) 2 SCALE 253 : (1990) 4 SCC 468 : (1990) 3 SCR 782 : (1990) 2 ShimLC 313 : (1990) 3 UPLBEC 1967
Land Acquisition Act, 1894 — Section 4, 6
Supreme Court16 Aug 1990Dismissed
Bihar Census Employees Welfare Association and others Vs Union of India and others
Supreme Court Of India · AIR 1991 SC 1016 : (1991) LabIC 69 : (1991) 2 PLJR 43 : (1991) 2 SCC 460 Supp
Administrative Tribunals Act, 1985 — Section 19Central Administrative Tribunal Rules, 1987 — Rule 4(5)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
Supreme Court13 Aug 1990Dismissed
A.K. Chatterjee and another Vs Union of India and others
Supreme Court Of India · AIR 1991 SC 996 : (1991) LabIC 478
Supreme Court13 Aug 1990Dismissed
B.L. Samdaria Vs Harak Chand Jain and others
Supreme Court Of India · AIR 1990 SC 2213 : (1991) 1 SCC 193 Supp
Advocates Act, 1961 — Section 36, 38, 44Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 136
Supreme Court13 Aug 1990Dismissed
Chhetriya Pardushan Mukti Sangharsh Samiti Vs State of U.P. and others
Supreme Court Of India · AIR 1990 SC 2060 : (1990) 3 JT 685 : (1990) 2 LW 561 : (1990) 3 SCALE 332 : (1990) 4 SCC 449 : (1990) 3 SCR 739 : (1990) 2 UJ 566
Air (Prevention and Control of Pollution) Act, 1981 — Section 21Constitution of India, 1950 — Article 21, 32
Supreme Court10 Aug 1990allowed
Syndicate Bank Scheduled Castes and Scheduled Tribes Employees Association (Regd.), through its General Secretary, K.S. Badlia and Others Vs Union of India (UOI), through its Additional Secretary, Ministry of Finance (Deptt. of Economic Affa
Supreme Court Of India · (1990) 3 JT 468 : (1990) 2 LLJ 354 : (1990) 2 SCALE 229 : (1990) SCC 350 Supp : (1990) 1 SCC 350 Supp : (1990) 3 SCR 713 : (1990) 2 UJ 600 : (1990) 2 UPLBEC 1298
Supreme Court10 Aug 1990Disposed Of
Dr. Triloki Nath Singh Vs Dr. Bhagwan Din Misra and others
Supreme Court Of India · AIR 1990 SC 2063 : (1991) 61 FLR 648 : (1990) 3 JT 513 : (1990) 2 SCALE 268 : (1990) 4 SCC 510 : (1990) 3 SCR 727 : (1991) 2 SLJ 85 : (1990) 2 UJ 522 : (1990) 2 UPLBEC 1082
Uttar Pradesh State Universities Act, 1973 — Section 31(5), 66
Supreme Court10 Aug 1990Disposed Of
Din Dayal Vs The State of Delhi (Admn.) (Union Territory of Delhi)
Supreme Court Of India · AIR 1991 SC 44 : (1990) CriLJ 2677 : (1991) 2 SCC 220 Supp
Penal Code, 1860 (IPC) — Section 392
Supreme Court10 Aug 1990Allowed
Faiyaz Ahmed and others Vs State of Bihar
Supreme Court Of India · AIR 1990 SC 2147 : (1990) CriLJ 2241 : (1991) 1 SCC 186 Supp : (1991) 1 UJ 316
Penal Code, 1860 (IPC) — Section 34, 365, 366, 368
Supreme Court10 Aug 1990Dismissed
Yogesh Kumar and others Vs M/s. Bharat Petroleum Corpn. Ltd. and others
Supreme Court Of India · AIR 1990 SC 2216 : (1990) 3 JT 529 : (1990) 2 SCALE 278 : (1990) 4 SCC 49 : (1990) 3 SCR 736 : (1990) 2 UJ 533
Petroleum Rules, 1976 — Rule 144, 151
Supreme Court10 Aug 1990Disposed Of
Prem Lata and Others Vs State of Punjab
Supreme Court Of India · AIR 1991 SC 69 : (1991) 1 SCC 201 Supp : (1991) 2 UJ 460
Penal Code, 1860 (IPC) — Section 173, 186, 34, 353, 504
Supreme Court10 Aug 1990Dismissed
Mahadav Kalekar and Others Vs State Bank of Hyderabad and Others
Supreme Court Of India · (1990) 3 JT 450 : (1990) 2 LLJ 362 : (1990) 2 SCALE 227 : (1990) 4 SCC 174 : (1990) 3 SLJ 15 : (1990) 3 UPLBEC 2046
Supreme Court10 Aug 1990Disposed Of
Awadhesh Mishra Vs Lakhan Sao and another
Supreme Court Of India · AIR 1990 SC 2217 : (1991) 1 PLJR 39 : (1991) 2 SCC 417 Supp
Bihar Buildings (Lease, Rent and Eviction) Control Ordinance, 1982 — Section 15
Supreme Court08 Aug 1990Dismissed
Collector of Customs and Central Excise, Bhubneshwar, District Puri Vs Paradip Port Trust and Another
Supreme Court Of India · AIR 1990 SC 1897 : (1990) 70 CLT 821 : (1990) CriLJ 2673 : (1990) 30 ECR 161 : (1990) 49 ELT 328 : (1990) 3 JT 447 : (1990) 2 SCALE 224 : (1990) 4 SCC 250 : (1990) 3 SCR 705 : (1990) 2 UJ 500
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 111, 112, 113, 114, 115