Supreme Court Of India Judgments

Supreme Court06 Sept 1990Allowed

The State of Sikkim and others Vs Sonam Lama and others etc.

Supreme Court Of India · AIR 1991 SC 534 : (1991) LabIC 30 : (1991) 1 SCC 179 Supp

Constitution of India, 1950 — Article 21Sikkim Government Service Rules, 1974 — Rule 99(1)

Supreme Court06 Sept 1990Dismissed

Dr (Mrs) Kirti Deshmankar Vs Union of India (UOI) and Others

Supreme Court Of India · (1991) JLJ 111 : (1991) 5 JT 291 : (1990) 2 SCALE 471 : (1991) 1 SCC 104 : (1990) 1 SCR 355 Supp

Constitution of India, 1950 — Article 226

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Supreme Court05 Sept 1990Allowed

J.K. Aggarwal Vs Haryana Seeds Development Corporation Ltd. and others

Supreme Court Of India · AIR 1991 SC 1221 : (1991) 5 JT 191 : (1991) LabIC 1008 : (1991) 2 LLJ 412 : (1991) 1 SCALE 488 : (1991) 2 SCC 283 : (1990) 3 SCR 13 Supp : (1991) 3 SLJ 161 : (1991) 1 UJ 633

Punjab Civil Services (Punishment and Appeal) Rules, 1952 — Rule 7(5)

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Supreme Court05 Sept 1990Allowed

Indira Bai Vs Nand Kishore

Supreme Court Of India · AIR 1991 SC 1055 : (1990) 4 JT 163 : (1991) 1 LW 5 : (1991) 1 LW 15 : (1990) 2 SCALE 445 : (1990) 4 SCC 668 : (1990) 1 SCR 349 Supp

Rajasthan Pre-emption Act, 1966 — Section 8

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Supreme Court05 Sept 1990Dismissed

Shanti Prasad Agarwalla and others Vs Union of India and others

Supreme Court Of India · AIR 1991 SC 814 : (1991) 2 SCC 296 Supp

Civil Procedure Code, 1908 (CPC) — Section 86Constitution of India, 1950 — Article 32

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Supreme Court05 Sept 1990Dismissed

Gurumukhsing Narayansing Chadda Vs Ganpati Narsinga Lamdade and others

Supreme Court Of India · AIR 1990 SC 2281 : (1990) 92 BOMLR 554 : (1991) 5 JT 13 : (1990) 2 SCALE 449 : (1991) 1 SCC 27 Supp

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 29, 40, 70Constitution of India, 1950 — Article 136

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Supreme Court05 Sept 1990Dismissed

Action Committee South Eastern Railway Pensioners and Another Vs Union of India (UOI) and Others

Supreme Court Of India · (1991) 5 JT 8 : (1990) 2 SCALE 456 : (1991) 2 SCC 544 Supp : (1990) 3 SLJ 147 : (1991) 1 UJ 114 : (1990) 3 UPLBEC 1509

Constitution of India, 1950 — Article 14, 32

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Supreme Court04 Sept 1990Allowed

Faridabad Complex Administration Vs Hindustan Milkfood Manufacturers Ltd. and another

Supreme Court Of India · AIR 1991 SC 355 : (1991) 2 SCC 262 Supp

Constitution of India, 1950 — Article 265

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Supreme Court04 Sept 1990Dismissed

M/s. Hyderabad Commercials Vs India Bank and others

Supreme Court Of India · AIR 1991 SC 247 : (1991) 2 SCALE 825 : (1991) 2 SCC 340 Supp

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Supreme Court04 Sept 1990Dismissed

Jute of Corporation of India Ltd. Vs Commissioner of Income Tax and another

Supreme Court Of India · AIR 1991 SC 241 : (1990) 88 CTR 66 : (1991) 31 ECC 360 : (1991) 51 ELT 176 : (1991) 187 ITR 688 : (1990) 4 JT 346 : (1991) 2 SCC 744 Supp : (1990) 1 SCR 340 Supp

Constitution of India, 1950 — Article 136Income Tax Act, 1922 — Section 31Income Tax Act, 1961 — Section 251(1), 256(1)

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Supreme Court04 Sept 1990Disposed Of

Delhi Transport Corporation Vs D.T.C. Mazdoor Congress and Others

Supreme Court Of India · AIR 1991 SC 101 : (1991) 1 CompLJ 1 : (1990) 3 JT 725 : (1991) LabIC 91 : (1991) 1 LLJ 395 : (1991) 1 SCC 600 Supp : (1990) 1 SCR 142 Supp : (1991) 1 SLJ 56

Air India Employees Service Regulations, 2000 — Regulation 44A, 48Bihar Government Servants Conduct Rules, 1976 — Rule 4ABihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Amendment Act, 1962 &mda

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Supreme Court04 Sept 1990Allowed

Saraswati Industrial Syndicate Ltd. Vs Commissioner of Income Tax

Supreme Court Of India · AIR 1991 SC 70 : (1990) 3 CompLJ 200 : (1990) 88 CTR 61 : (1990) 186 ITR 278 : (1990) 4 JT 353 : (1990) SCC 675 Supp : (1990) 1 SCC 675 Supp : (1990) 1 SCR 332 Supp : (1990) 2 UJ 633

Companies Act, 1956 — Section 391, 394Income Tax Act, 1961 — Section 41, 41(1)

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Supreme Court04 Sept 1990Disposed Of

State of U.P. and others etc. Vs Janta In. Udyog and others etc.

Supreme Court Of India · AIR 1991 SC 477 : (1991) 2 SCC 506 Supp

Essential Commodities Act, 1955 — Section 2, 3, 5

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Supreme Court31 Aug 1990dismissed

Tirath Ram Ahuja P. Ltd. Vs Commissioner of Income Tax

Supreme Court Of India · (1990) 186 ITR 428

Income Tax Act, 1961 — Section 256(1), 256(2)

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Supreme Court31 Aug 1990dismissed

Dr. Dinesh Kumar and others Vs Moti Lal Nehru Medical College, Allahabad and others

Supreme Court Of India · AIR 1990 SC 2030 : (1990) 3 JT 707 : (1990) 2 SCALE 454 : (1990) 4 SCC 627 : (1990) 1 SCR 135 Supp : (1990) 2 UJ 665 : (1991) 1 UPLBEC 539

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Supreme Court31 Aug 1990dismissed

Harish Chandra and Another Vs Mohd. Ismail and Others

Supreme Court Of India · (1990) 3 JT 688 : (1990) 2 SCALE 452 : (1990) 4 SCC 493 : (1990) 2 UJ 514

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 3

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Supreme Court31 Aug 1990dismissed

Sait Rikhaji Furtarnal and another Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1991 SC 354 : (1991) 1 PLJR 66 : (1991) 1 SCC 202 Supp

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Supreme Court31 Aug 1990Allowed

U.P. Junior Doctor''s Action Committee Vs Dr. B. Sheetal Nandwani and others

Supreme Court Of India · AIR 1991 SC 909(1) : (1990) 2 UJ 671 : (1990) 2 UPLBEC 1321

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Supreme Court31 Aug 1990Allowed

R. Appavoo (dead) by L.Rs. Vs Sree Dharna Vinayakan Dharmaraja Devasthanam

Supreme Court Of India · AIR 1991 SC 432 : (1991) 1 MLJ 41 : (1991) 2 SCC 337 Supp

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Supreme Court31 Aug 1990Disposed Of

Tek Chand (Dead) by Lrs. and Others Vs Union of India (UOI) and Others

Supreme Court Of India · (1990) 4 JT 68 : (1990) 4 SCC 495 : (1990) 1 SCR 126 Supp : (1990) 2 ShimLC 322 : (1990) 2 UJ 669

Land Acquisition Act, 1894 — Section 23

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