Supreme Court14 Jan 1992Disposed Of

Smt. Kumari Vs State of Tamil Nadu and others

Supreme Court Of India · (1992) ACJ 283 : AIR 1992 SC 2069 : (1992) 2 JT 16 : (1992) 2 OLR 493 : (1992) 102 PLR 546 : (1992) 1 SCALE 427 : (1992) 2 SCC 223 : (1992) 1 UJ 527

Constitution of India, 1950 — Article 226
Supreme Court13 Jan 1992Allowed

Kewal Krishan and others Vs Dina Nath

Supreme Court Of India · AIR 1993 SC 881 : AIR 1992 SC 881 : (1990) 1 ITR 183 : (1992) 3 JT 606 : (1992) 2 SCC 51 : (1990) 1 SCR 243

Jammu and Kashmir Houses and Shops Rent Control Act, 1966 — Section 12(i)
Supreme Court13 Jan 1992Allowed

State of Karnataka Vs Venkatesh and others

Supreme Court Of India · AIR 1992 SC 674 : (1992) CriLJ 707 : (1992) 1 Crimes 625 : (1992) 1 JT 99 : (1992) 1 SCALE 31 : (1992) 1 SCC 539 Supp

Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 448
Supreme Court10 Jan 1992Allowed

Ram Chandra Vs State of U.P. and others

Supreme Court Of India · AIR 1994 SC 27 : (1994) RD 487 : (1995) 4 SCC 533 Supp

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)Uttar Pradesh Tenancy Act, 1939 — Section 49
Supreme Court09 Jan 1992Disposed Of

Om Prakash and another Vs Jai Prakash

Supreme Court Of India · AIR 1992 SC 885 : (1992) 1 JT 81 : (1992) 2 LW 699 : (1992) 2 MLJ 38 : (1993) RD 414 : (1992) 1 SCALE 4 : (1992) 1 SCC 710 : (1992) 1 SCR 15 : (1992) 1 UJ 696

Benami Transactions (Prohibition) Act, 1988 — Section 4Constitution of India, 1950 — Article 136
Supreme Court07 Jan 1992Dismissed

Dr. P.K. Jaiswal Vs Ms. Debi Mukherjee and others

Supreme Court Of India · AIR 1992 SC 749 : (1992) 1 JT 315 : (1992) LabIC 580 : (1992) 1 SCALE 120 : (1992) 2 SCC 148 : (1992) 1 SCR 1 : (1992) 1 UJ 731 : (1992) 2 UPLBEC 1070

Constitution of India, 1950 — Article 136