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Supreme Court Of India judgments

59,837 judgments · page 2,196 of 2,992

Supreme Court04 Feb 1992Disposed Of

Nand Kumar Singh Vs State of Bihar

Supreme Court Of India · (1992) ACR 717 : AIR 1992 SC 1939 : (1992) 40 BLJR 302 : (1992) CriLJ 3587 : (1992) 1 JT 456 : (1993) 1 PLJR 44 : (1992) 1 SCALE 287 : (1992) 2 SCC 111 Supp : (1992) 1 UJ 569

Insurance Act, 1938 — Section 104Penal Code, 1860 (IPC) — Section 120B, 420, 468, 477APrevention of Corruption Act, 1947 — Section 5(1), 5(2)
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Supreme Court04 Feb 1992Dismissed

Raymond Synthetics Ltd. and others Vs Union of India and others

Supreme Court Of India · AIR 1992 SC 847 : (1992) 73 CompCas 762 : (1992) 1 JT 463 : (1992) 1 SCALE 264 : (1992) 2 SCC 255 : (1992) 1 SCR 481

Companies Act, 1956 — Section 2(31), 3(2), 4, 5, 51Constitution of India, 1950 — Article 226Securities Contracts (Regulation) Act, 1956 — Section 22
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Supreme Court31 Jan 1992Allowed

Smt. A.N. Kapoor Vs Smt. Pushpa Talwar

Supreme Court Of India · AIR 1992 SC 799 : (1992) 1 JT 348 : (1992) 1 SCALE 204 : (1992) 2 SCC 80 : (1992) 1 SCR 472 : (1992) 1 UJ 685

Delhi Rent Control Act, 1958 — Section 14(1)
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Supreme Court31 Jan 1992dismissed

Ganga Dayal Singh Vs State of Bihar

Supreme Court Of India · AIR 1994 SC 859 : (1994) CriLJ 951 : (1994) 1 PLJR 108

Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 366A
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Supreme Court31 Jan 1992Dismissed

Bhagwan Swaroop Vs State of Madhya Pradesh

Supreme Court Of India · AIR 1992 SC 675 : (1992) CriLJ 777 : (1992) 1 Crimes 666 : (1992) 3 JT 16 : (1992) 1 SCALE 202 : (1992) 2 SCC 406 : (1992) 1 SCR 466

Penal Code, 1860 (IPC) — Section 109, 29, 302, 307, 451
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Supreme Court30 Jan 1992Dismissed

Peerless General Finance and Investment Co. Limited and Another Vs Reserve Bank of India Reserve Bank of India and Others Vs Timex Finance and Investment Co. Ltd. and Others and Timex Financial and Investment Co

Supreme Court Of India · AIR 1992 SC 1033 : (1992) 75 CompCas 12 : (1991) CriLJ 1391 : (1992) 1 JT 405 : (1992) 1 SCALE 216 : (1992) 2 SCC 343 : (1992) 1 SCR 406

Constitution of India, 1950 — Article 121, 13(1), 13(2), 136, 14Evidence Act, 1872 — Section 114Reserve Bank of India Act, 1934 — Section 45J, 45K, 45K(3), 45L
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