Supreme Court10 Mar 1992Allowed
Gujarat State Road Transport Corpn., and another Vs Mulu Amra
Supreme Court Of India · AIR 1994 SC 112 : (1994) 2 LLJ 552 : (1995) 4 SCC 548 Supp
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,191 of 2,992
Supreme Court10 Mar 1992Dismissed
Commissioner of Income Tax, Bangalore Vs Vasudeo V. Dempo Commissioner of Wealth Tax, Bangalore Vs Sudin Pandurang Timblo (Smt)
Supreme Court Of India · (1993) 110 CTR 237 : (1992) 196 ITR 216 : (1993) 1 SCC 612 Supp : (1993) 66 TAXMAN 151
Wealth Tax Act, 1957 — Section 5, 5(1), 5(1A)
Supreme Court09 Mar 1992Disposed Of
Purewal and Associates and another Vs Punjab National Bank and others
Supreme Court Of India · AIR 1993 SC 954 : AIR 1992 SC 954 : (1993) 3 SCC 309 Supp
Supreme Court06 Mar 1992Dismissed
Chinnam Chandrajah Vs State of Andhra Pradesh
Supreme Court Of India · AIR 1994 SC 959 : (1994) CriLJ 1210
Penal Code, 1860 (IPC) — Section 302
Supreme Court06 Mar 1992Dismissed
State of U.P. Vs Hardeo and others
Supreme Court Of India · (1992) ACR 432 : AIR 1992 SC 1854 : (1992) CriLJ 3160 : (1992) 2 JT 324 : (1993) 1 SCC 473 Supp
Penal Code, 1860 (IPC) — Section 396, 412
Supreme Court06 Mar 1992Dismissed
Superintendent of Customs Vs Bhanabhai Khalpabhai Patel and another
Supreme Court Of India · AIR 1992 SC 1583 : (1992) CriLJ 2516 : (1995) 76 ELT 508 : (1993) 2 GLR 1045 : (1992) 2 JT 305 : (1993) 1 SCC 475 Supp
Customs Act, 1962 — Section 108, 135
Supreme Court06 Mar 1992Dismissed
Vinay Krishna Vs Keshav Chandra and another
Supreme Court Of India · AIR 1993 SC 957 : AIR 1992 SC 957 : (1993) 3 SCC 129 Supp
Specific Relief Act, 1877 — Section 42
Supreme Court06 Mar 1992Dismissed
Ashwani Kumar Dhingra Vs State of Punjab
Supreme Court Of India · AIR 1992 SC 974 : (1992) 2 JT 353 : (1992) 1 SCALE 555 : (1992) 2 SCC 592 : (1992) 2 SCR 39 : (1992) 1 UJ 780
Land Acquisition Act, 1894 — Section 18, 4, 6
Supreme Court06 Mar 1992Partly Allowed
Nagendra Pal Singh Vs State of U.P.
Supreme Court Of India · AIR 1993 SC 950 : AIR 1992 SC 950 : (1993) CriLJ 190 : (1993) 3 SCC 197 Supp
Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 323
Supreme Court06 Mar 1992Allowed
State of Rajasthan Vs Bhawani Singh and others
Supreme Court Of India · AIR 1992 SC 1018 : (1993) 1 ALT 57 : (1992) 3 JT 531 : (1992) 1 SCALE 687 : (1993) 1 SCC 306 Supp : (1992) 1 UJ 491
Supreme Court06 Mar 1992Dismissed
Jammi Raja Rao Vs Sri Anjaneyaswami Temple Valu etc.
Supreme Court Of India · AIR 1992 SC 1110 : (1992) 2 JT 470 : (1993) 1 LW 58 : (1993) 1 MLJ 9 : (1992) 1 SCALE 571 : (1992) 3 SCC 14 : (1992) 2 SCR 47
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 103, 77Limitation Act, 1963 — Section 10Madras Hindu Religious Endowments Act, 1926 — Section 18, 84, 9
Supreme Court06 Mar 1992Allowed
Union of India and others Vs M/s. Prabhat Kumar and Bros. and another
Supreme Court Of India · AIR 1994 SC 649 : (1994) 1 ARBLR 148 : (1995) 4 SCC 525 Supp
Arbitration Act, 1940 — Section 28
Supreme Court06 Mar 1992Dismissed
Biri Singh Vs State of U.P. and Others State of U.P. Vs Raj Kumar and Others
Supreme Court Of India · (1992) CriLJ 1510 : (1992) 1 Crimes 1000 : (1992) 2 JT 229 : (1992) 1 SCALE 558 : (1992) 2 SCC 264 Supp
Penal Code, 1860 (IPC) — Section 147, 148, 302, 307, 323
Supreme Court06 Mar 1992Disposed Of
The Chairman, Canara Bank, Bangalore Vs M.S. Jasra and others
Supreme Court Of India · AIR 1992 SC 1341 : AIR 1992 SC 1100 : (1992) 2 JT 203 : (1992) LabIC 1001 : (1992) 1 LLJ 777 : (1992) 1 SCALE 616 : (1992) 2 SCC 484 : (1992) 2 SCR 68 : (1992) 2 SLJ 160 : (1992) 2 UJ 173
Banking Regulation Act, 1949 — Section 36B, 45
Supreme Court05 Mar 1992Dismissed
Amrit Banaspati Co. Ltd. and another Vs State of Punjab and another
Supreme Court Of India · AIR 1992 SC 1075 : (1997) 68 ECR 551 : (1992) 59 ELT 13 : (1992) 2 JT 217 : (1993) 1 LW 236 : (1992) 1 SCALE 540 : (1992) 2 SCC 411 : (1992) 2 SCR 13 : (1992) 85 STC 493 : (1992) 1 UJ 599
Contract Act, 1872 — Section 2, 23Punjab General Sales Tax Act, 1948 — Section 12, 30
Supreme Court05 Mar 1992Allowed
Tamboli Ramanlal Motilal (dead) by L.Rs. Vs Ghanchi Chimanlal Keshavlal (dead) by L.Rs. and another
Supreme Court Of India · AIR 1992 SC 1236 : (1992) 1 BC 422 : (1993) 1 GLR 889 : (1992) 2 JT 525 : (1992) 1 SCALE 548 : (1993) 1 SCC 295 Supp : (1993) 1 SCC 295 : (1992) 1 UJ 509
Transfer of Property Act, 1882 — Section 41, 58
Supreme Court05 Mar 1992Allowed
Guro (Smt.) Vs Atma Singh and Others
Supreme Court Of India · (1993) 1 DMC 394 : (1992) 2 JT 125 : (1992) 2 LW 726 : (1992) 2 LW 72 : (1992) 2 MLJ 52 : (1992) 1 SCALE 552 : (1992) 2 SCC 507 : (1992) 2 SCR 30 : (1992) 2 UJ 21
Succession Act, 1925 — Section 63
Supreme Court05 Mar 1992Dismissed
Syndicate Bank Vs Vijay Kumar and others
Supreme Court Of India · AIR 1992 SC 1066 : (1992) 2 ARBLR 1 : (1992) 1 BC 324 : (1992) 74 CompCas 597 : (1992) 2 JT 136 : (1992) 1 SCALE 534 : (1992) 2 SCC 331 : (1992) 1 UJ 494
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 96Contract Act, 1872 — Section 126, 171
Supreme Court04 Mar 1992Dismissed
Gurdeep Singh Vs Jaswant Singh and others
Supreme Court Of India · AIR 1992 SC 987 : (1992) CriLJ 1283 : (1992) 2 JT 123 : (1992) 1 SCALE 547 : (1992) 3 SCC 103 Supp
Penal Code, 1860 (IPC) — Section 302, 304, 326, 34
Supreme Court04 Mar 1992Allowed
Ramesh Hirachand Kundanmal Vs Municipal Corporation of Greater Bombay and Others
Supreme Court Of India · (1992) 94 BOMLR 853 : (1992) 2 JT 116 : (1992) 2 LW 720 : (1992) 2 MLJ 55 : (1992) RD 227 : (1992) 1 SCALE 530 : (1992) 2 SCC 524 : (1992) 2 SCR 1 : (1992) 2 UJ 181
Bombay Municipal Corporation Act, 1888 — Section 351Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)