Supreme Court27 Mar 1992Allowed

Union of India and others Vs A.N. Saxena

Supreme Court Of India · AIR 1992 SC 1233 : (1992) 2 JT 532 : (1992) LabIC 1139 : (1993) 2 LLJ 747 : (1992) 1 SCALE 800 : (1992) 3 SCC 124 : (1992) 2 SCR 364 : (1992) 1 UJ 744 : (1992) 2 UPLBEC 1017

Fundamental Rules — Rule 56
Supreme Court26 Mar 1992dismissed

Dharam Pal Vs State of Punjab

Supreme Court Of India · AIR 1992 SC 1852 : (1992) CriLJ 3149 : (1992) 2 JT 565 : (1993) 2 PLJR 78 : (1993) 1 SCC 517 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 379Penal Code, 1860 (IPC) — Section 300, 302
Supreme Court26 Mar 1992Allowed

Posts and Telegraphs Board and others Vs C.S.N. Murthy

Supreme Court Of India · AIR 1992 SC 1368 : (1992) 2 JT 357 : (1992) LabIC 1410 : (1993) 2 LLJ 866 : (1992) 1 SCALE 727 : (1992) 2 SCC 317 : (1992) 2 SCR 338 : (1992) 3 SLJ 16 : (1992) 1 UJ 549 : (1992) 2 UPLBEC 829

Fundamental Rules — Rule 56
Supreme Court26 Mar 1992Allowed

Bawa Singh Vs State of Punjab

Supreme Court Of India · AIR 1993 SC 292 : AIR 1992 SC 292 : (1993) CriLJ 49 : (1992) 2 JT 497 : (1993) 2 SCC 754 Supp

Penal Code, 1860 (IPC) — Section 302, 304, 313
Supreme Court26 Mar 1992Disposed Of

B. Hanumantha Rao Vs State of Andhra Pradesh

Supreme Court Of India · (1992) ACR 344 : AIR 1992 SC 1201 : (1958) 1 AnWR 56 : (1992) CriLJ 1552 : (1992) 1 Crimes 1278 : (1992) 2 JT 433 : (1992) 1 SCALE 736 : (1993) 1 SCC 323 Supp : (1992) 2 SCR 358 : (1992) 2 UJ 91

Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 4, 5(1), 5(2)
Supreme Court26 Mar 1992Allowed

Avtar Singh Vs State of Punjab

Supreme Court Of India · AIR 1992 SC 1524 : (1992) CriLJ 2518 : (1993) 1 SCC 581 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 165(5)Opium Act, 1978 — Section 9
Supreme Court24 Mar 1992Allowed

Anita Laxmi Narayan Singh Vs Laxmi Narain Singh

Supreme Court Of India · AIR 1992 SC 1148 : (1992) 94 BOMLR 236 : (1992) 2 DMC 202 : (1992) 2 JT 349 : (1993) 1 LW 31 : (1992) 1 SCALE 722 : (1992) 2 SCC 562 : (1992) 2 SCR 316 : (1992) 1 UJ 564

Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A