Supreme Court19 Aug 1992dismissed

Bahadur Singh and another Vs State of Punjab

Supreme Court Of India · AIR 1993 SC 70 : AIR 1992 SC 70 : (1992) CriLJ 3709 : (1992) 3 Crimes 573 : (1992) 5 JT 134 : (1992) 2 SCALE 201 : (1992) 4 SCC 503

Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
Supreme Court19 Aug 1992Allowed

Kuldip Singh Vs State of Punjab

Supreme Court Of India · AIR 1992 SC 1944 : (1992) CriLJ 3592 : (1992) 3 Crimes 575 : (1992) 4 JT 528 : (1992) 2 SCALE 193 : (1992) 3 SCC 1 Supp : (1992) 2 UJ 628

Penal Code, 1860 (IPC) — Section 302
Supreme Court19 Aug 1992Dismissed

Tej Singh Rao Vs State of Maharashtra

Supreme Court Of India · AIR 1993 SC 1227 : AIR 1992 SC 1227 : (1992) 4 JT 520 : (1992) 2 SCALE 199 : (1992) 2 SCC 554 Supp : (1992) 3 SCR 929 : (1992) 2 UJ 677

Constitution of India, 1950 — Article 226, 227, 366, 372
Supreme Court19 Aug 1992dismissed

Sat Pal alias Sadhu Vs State of Haryana and Another

Supreme Court Of India · AIR 1993 SC 1218 : AIR 1992 SC 1218 : (1993) 1 ALT(Cri) 61 : (1993) CriLJ 314 : (1992) 4 JT 530 : (1993) 3 SCALE 246 : (1992) 2 SCALE 203 : (1992) 4 SCC 172 : (1992) 3 SCR 898 : (1992) 2 UJ 634

Penal Code, 1860 (IPC) — Section 302, 53A, 55
Supreme Court19 Aug 1992dismissed

M/s. Cochin Shipping co. Vs E.S.I. Corporation

Supreme Court Of India · AIR 1993 SC 252 : AIR 1992 SC 252 : (1992) 65 FLR 676 : (1992) 4 JT 602 : (1992) 2 KLT 576 : (1992) LabIC 2577 : (1993) 2 LLJ 795 : (1992) 2 SCALE 221 : (1992) 4 SCC 245 : (1992) 3 SCR 909 : (1992) 2 UJ 660

Sea Customs Act, 1878 — Section 202
Supreme Court14 Aug 1992dismissed

Gurdev Singh Vs State of Punjab

Supreme Court Of India · AIR 1992 SC 1924 : (1992) CriLJ 3447 : (1992) 4 JT 562 : (1992) 2 SCALE 168 : (1992) 2 SCC 551 Supp : (1992) 2 UJ 642

Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court14 Aug 1992Disposed Of

Mafabhai Nagarbhai Raval Vs State of Gujarat

Supreme Court Of India · (1992) ACR 540 : AIR 1992 SC 2186 : (1992) CriLJ 3710 : (1992) 4 JT 555 : (1993) 1 PLJR 34 : (1992) 2 SCALE 170 : (1992) 4 SCC 69 : (1992) 2 UJ 637

Penal Code, 1860 (IPC) — Section 300, 302