Supreme Court24 Sept 1992Allowed
Maniyeri Madhavan Vs Inspector of Police, Cannanore
Supreme Court Of India · AIR 1993 SC 356 : AIR 1992 SC 356 : (1992) 3 SCALE 1 : (1993) 2 SCC 501 Supp
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,170 of 2,992
Supreme Court24 Sept 1992dismissed
State of Tamil Nadu and others Vs M/s. Sanjeetha Trading Co. and others
Supreme Court Of India · AIR 1993 SC 237 : AIR 1992 SC 237 : (1992) 2 SCALE 635 : (1993) 1 SCC 236 : (1992) 1 SCR 840 Supp
Constitution of India, 1950 — Article 19(1), 301, 302, 303, 304Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Mysore Forest Act, 1900 — Section 37
Supreme Court23 Sept 1992Disposed Of
Santana Sahu Vs State of Orissa
Supreme Court Of India · (1995) 4 SCC 448 Supp
Supreme Court23 Sept 1992Allowed
Ramesh Kumar Vs State of Punjab
Supreme Court Of India · (1993) 2 SCC 49
Supreme Court23 Sept 1992Dismissed
Shanmugam Pillai Vs Sri La Sri Ambalavana and Others
Supreme Court Of India · (1995) 4 SCC 463 Supp
Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 8(1), 8(2)(i)(6)
Supreme Court23 Sept 1992Dismissed
Narayanarao (Dead) through Lrs. and Others Vs Sudarshan
Supreme Court Of India · (1995) 4 SCC 468 Supp
Supreme Court23 Sept 1992Allowed
Indian Airlines Corporation Vs Capt. K.C. Shukla and Others
Supreme Court Of India · (1992) 65 FLR 934 : (1992) 5 JT 565 : (1993) 1 LLJ 215 : (1992) 2 SCALE 587 : (1993) 1 SCC 17 : (1992) 1 SCR 811 Supp : (1993) 2 SLJ 2 : (1992) 2 UJ 796
Supreme Court23 Sept 1992Disposed Of
Shitla Prasad alias Baba Vs State of U.P.
Supreme Court Of India · AIR 1994 SC 1643
Criminal Procedure Code, 1973 (CrPC) — Section 379Penal Code, 1860 (IPC) — Section 300, 302, 304
Supreme Court23 Sept 1992Dismissed
Jaskaran Singh Vs State of Punjab
Supreme Court Of India · AIR 1994 SC 157 : (1993) CriLJ 3837
Criminal Procedure Code, 1973 (CrPC) — Section 379Penal Code, 1860 (IPC) — Section 302
Supreme Court23 Sept 1992Dismissed
International Airports Authority of India Workers'' Union Vs International Airports Authority of India and Others
Supreme Court Of India · (1992) JT 15 Supp : (1992) 2 SCALE 648 : (1993) 1 SCC 229 Supp : (1992) 2 UJ 686
Supreme Court22 Sept 1992dismissed
Secretary of the Government, Harijan and Tribal Welfare Dept., Bhubaneswar (Orissa), and another Vs Nityananda Pati
Supreme Court Of India · AIR 1993 SC 383 : AIR 1992 SC 383 : (1992) 2 SCALE 810 : (1993) 2 SCC 391 Supp : (1992) 2 UJ 688
Orissa Service Code, 1939 — Rule 71
Supreme Court22 Sept 1992Disposed Of
The Labour Contract, Co-operative Society, Palikur Vs Director of Mines and Geology, Hyderabad and others
Supreme Court Of India · AIR 1993 SC 147 : AIR 1992 SC 147 : (1992) 5 JT 648 : (1992) 2 SCALE 762 : (1993) 2 SCC 316 Supp : (1992) 1 SCR 802 Supp
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15
Supreme Court22 Sept 1992Allowed
Amarjit Singh and others Vs State of Punjab Balkar Singh and others Vs State of Punjab
Supreme Court Of India · AIR 1993 SC 229 : AIR 1992 SC 229 : (1992) CriLJ 3858 : (1992) 3 Crimes 549 : (1992) 5 JT 676 : (1992) 2 SCALE 720 : (1993) 2 SCC 254 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 87Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 307
Supreme Court22 Sept 1992Dismissed
State of Rajasthan and Others Vs Nandlal and Others
Supreme Court Of India · (1992) 5 JT 655 : (1992) 2 SCALE 755 : (1993) 1 SCC 681 Supp : (1992) 1 SCR 785 Supp
Supreme Court22 Sept 1992Allowed
Lakkappa Ningappa Ittappannavar and Others Vs State of Karnataka
Supreme Court Of India · (1993) 1 ALT(Cri) 7 : (1993) 1 ALT(Cri) 227 : (1992) 3 Crimes 540 : (1992) 5 JT 596 : (1992) 2 SCALE 724 : (1993) 2 SCC 755 Supp : (1992) 2 UJ 738
Penal Code, 1860 (IPC) — Section 302, 304
Supreme Court22 Sept 1992Allowed
Union of India and another Vs N.P. Thomas
Supreme Court Of India · AIR 1993 SC 1605 : (1993) LabIC 89 : (1993) 1 LLJ 1063 : (1992) 2 SCALE 657 : (1993) 1 SCC 704 Supp : (1992) 2 UJ 684
Supreme Court22 Sept 1992dismissed
Rajesh R. Khushlani Vs Mahendraprasad (Jt. Secretary, Ministry of Finance, Govt. of India) and Others Ramesh Khushlani Vs Mahendraprasad (Jt. Secretary, Ministry of Finance, Govt. of India) and Others @RESPONDEN
Supreme Court Of India · (1992) 3 Crimes 546 : (1993) JT 420 Supp : (1992) 2 SCALE 614 : (1993) 1 SCC 758 Supp
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
Supreme Court21 Sept 1992Disposed Of
Modern Food Industries (India) Ltd. and Another Vs Sachidanand Dass and Another
Supreme Court Of India · (1995) 4 SCC 464 Supp
Supreme Court19 Sept 1992Dismissed
Jasbir Kaur Vs State of Punjab
Supreme Court Of India · AIR 1993 SC 151 : AIR 1992 SC 151 : (1992) CriLJ 4043 : (1992) 2 SCALE 726 : (1993) 2 SCC 654 Supp
Penal Code, 1860 (IPC) — Section 302, 34Supreme Court (Enlargement of Criminal Appellate Jurisdiction) Act, 1970 — Section 2
Supreme Court18 Sept 1992Dismissed
S.B. Noronha Vs Union of India (UOI) and Others
Supreme Court Of India · (1993) 4 SCC 97 Supp