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Supreme Court Of India judgments

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Supreme Court21 Jan 1993Disposed Of

State Bank of India Vs G.K. Deshak

Supreme Court Of India · AIR 1993 SC 2447 : (1993) CriLJ 1995 : (1993) 1 CTC 368 : (1993) JT 451 Supp : (1994) 1 LLJ 368 : (1994) 1 SCC 70 Supp

Constitution of India, 1950 — Article 226
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Supreme Court18 Jan 1993dismissed

Prafulla Kumar Swain Vs Prakash Chandra Misra and Others

Supreme Court Of India · (1993) 1 JT 360 : (1993) LabIC 853 : (1993) 1 LLJ 749 : (1993) 1 SCALE 162 : (1993) 3 SCC 181 Supp : (1993) 1 SCR 241

Constitution of India, 1950 — Article 162, 166, 309Forest Service (Appointment by Promotion) Regulations, 1966 — Regulation 12, 5, 5(3)General Clauses Act, 1897 — Section 6
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Supreme Court14 Jan 1993Allowed

Yeshwant Singh Kothari and Others Vs State Bank of Indore and Others

Supreme Court Of India · (1993) 1 BC 146 : (1993) 1 BLJR 395 : (1993) JLJ 211 : (1993) 1 JT 247 : (1994) 1 LLJ 313 : (1993) 1 SCALE 121 : (1993) 2 SCC 592 Supp : (1993) 1 SCR 208 : (1993) 1 UPLBEC 696

State Bank of India (Subsidiary Banks) Act, 1959 — Section 11(1), 63, 63(1)State Bank of Indore (Officers) Service Regulations, 1979 — Regulation 19, 19(1)
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