Supreme Court08 Apr 1993Dismissed
Satyanarayan M. Sakaria Vs Vithaldas Shyamlal Jhaveri and Another
Supreme Court Of India · (1994) 1 SCC 614 Supp
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,142 of 2,992
Supreme Court08 Apr 1993Disposed Of
Rivadeneyta Ricardo Agustin Vs Government of the National Capital Territory of Delhi and Others
Supreme Court Of India · (1994) 1 SCC 597 Supp
Supreme Court08 Apr 1993Dismissed
Rajendra Sales Corporation Vs Indermull Himtaji
Supreme Court Of India · (1994) 2 SCC 286
Supreme Court08 Apr 1993
C.P. Kalra Vs Air India through its Managing Director, Bombay and Others
Supreme Court Of India · (1995) 1 LLJ 164 : (1994) 1 SCC 454 Supp
Supreme Court08 Apr 1993Dismissed
U.P. State Agro Industrial Corporation Vs Additional Commissioner of Income Tax
Supreme Court Of India · AIR 1994 SC 735 : (1993) 113 CTR 62 : (1993) 201 ITR 707 : (1994) 1 SCC 636 Supp : (1993) 69 TAXMAN 533
Supreme Court08 Apr 1993Allowed
Auditor General of India and others Vs G. Ananta Rajeswara Rao
Supreme Court Of India · AIR 1994 SC 1521 : (1994) LabIC 754 : (1994) 2 LLJ 812 : (1994) 1 SCC 192
Central Civil Services (Pension) Rules, 1972 — Rule 36Constitution of India, 1950 — Article 14, 16(2)
Supreme Court08 Apr 1993Allowed
Tarun Bharat Sangh Vs U.O.I. and Others
Supreme Court Of India · (1993) 3 JT 1 : (1993) 2 SCALE 441 : (1993) 3 SCC 115 Supp : (1993) 3 SCR 21
Forest (Conservation) Act, 1980 — Section 2Rajasthan Minor Mineral Concession Rules, 1986 — Rule 4(6)
Supreme Court08 Apr 1993Allowed
State of Punjab Vs Gurdarshan Singh Grewal
Supreme Court Of India · AIR 1993 SC 2482 : (1993) 2 LLJ 694 : (1994) 2 SCC 107 Supp
Constitution of India, 1950 — Article 136, 311
Supreme Court08 Apr 1993Dismissed
Baby Kandayanathil Vs State of Kerala
Supreme Court Of India · AIR 1993 SC 2275 : (1993) CriLJ 2605 : (1993) JT 517 Supp : (1993) 3 SCC 667 Supp
Penal Code, 1860 (IPC) — Section 201, 25(1), 302, 34
Supreme Court07 Apr 1993Dismissed
State of Punjab Vs Mohri Ram and Others Buta Ram Vs State of Punjab and Others
Supreme Court Of India · (1994) 1 SCC 632 Supp
Supreme Court07 Apr 1993Allowed
Mineral and Metal Trading Corporation Vs R.C. Mishra and others
Supreme Court Of India · AIR 1994 SC 1523 : (1993) 115 CTR 547 : (1993) 65 ELT 474 : (1993) 201 ITR 851 : (1993) 4 JT 222 : (1993) 2 SCALE 643 : (1993) 3 SCC 29 Supp : (1993) 3 SCR 12 : (1993) 69 TAXMAN 527
Foreign Exchange Regulation Act, 1947 — Section 12Income Tax Act, 1961 — Section 280C, 280Z
Supreme Court07 Apr 1993Allowed
Delhi Development Authority Vs H.C. Khurana
Supreme Court Of India · AIR 1993 SC 1488 : (1993) 2 JT 695 : (1993) LabIC 1115 : (1993) 2 LLJ 303 : (1993) 2 LLJ 302 : (1993) 2 SCALE 464 : (1993) 3 SCC 196 : (1993) 2 SCR 1033 : (1993) 2 UPLBEC 1421
Supreme Court07 Apr 1993Dismissed
J.S. Jadhav Vs Mustafa Haji Mohamed Yusuf and others
Supreme Court Of India · AIR 1993 SC 1535 : (1993) 2 BLJR 858 : (1993) 2 GLR 1784 : (1993) 2 JT 652 : (1993) 2 LLJ 1225 : (1994) 1 MLJ 34 : (1993) 2 SCALE 429 : (1993) 2 SCC 562 : (1993) 2 SCR 1006 : (1993) 2 UPLBEC 1229
Advocates Act, 1961 — Section 36, 37, 38
Supreme Court07 Apr 1993Dismissed
Tarjinder Singh Vs State of Haryana
Supreme Court Of India · AIR 1994 SC 503
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 34Terrorist and Disruptive Activities (Prevention) Act, 1985 — Section 19, 6(1)
Supreme Court07 Apr 1993Allowed
Tamil Nadu Government Statistics Ministerial Staff Association Vs The Commissioner of Statistics and others
Supreme Court Of India · AIR 1993 SC 2552 : (1993) 2 JT 636 : (1993) 2 MLJ 133 : (1993) 2 SCALE 433 : (1993) 4 SCC 420 Supp
Tamil Nadu General Subordinate Service Special Rules — Rule 2(a), 4
Supreme Court07 Apr 1993Allowed
Shri Inacio Martins, Deceased through LRs. Vs Narayan Hari Naik and others
Supreme Court Of India · AIR 1993 SC 1756 : (1993) 2 ALT 29 : (1993) 95 BOMLR 492 : (1993) 2 JT 723 : (1993) 2 LW 21 : (1993) 2 LW 1 : (1993) 2 SCALE 480 : (1993) 3 SCC 123 : (1993) 2 SCR 1015
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 6Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(3), 11
Supreme Court07 Apr 1993Dismissed
Kapildeo Singh and Others Vs State of Bihar
Supreme Court Of India · (1993) 41 BLJR 779 : (1993) 2 Crimes 894 : (1993) 2 JT 646 : (1995) 1 PLJR 75 : (1993) 2 SCALE 500 : (1993) 3 SCC 372 Supp : (1993) 3 SCR 1
Penal Code, 1860 (IPC) — Section 148, 149, 302, 324, 326
Supreme Court06 Apr 1993Dismissed
Commissioner of Income Tax, Madras Vs Brakes India Ltd.
Supreme Court Of India · (1993) 111 CTR 319 : (1993) 201 ITR 647 : (1993) 2 JT 662 : (1993) 2 SCALE 423 : (1993) 3 SCC 51 Supp : (1993) 2 SCR 993 : (1993) 67 TAXMAN 543
Income Tax Act, 1961 — Section 10, 30, 31, 32, 33
Supreme Court06 Apr 1993Partly Allowed
Rao Narain Singh (dead) by L.R.s. Vs Union of India
Supreme Court Of India · AIR 1993 SC 1557 : (1993) 2 JT 610 : (1993) 2 MLJ 76 : (1993) 2 SCALE 400 : (1993) 3 SCC 60 : (1993) 2 SCR 969
Defence of India Act, 1962 — Section 29, 36Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8
Supreme Court06 Apr 1993Dismissed
Salem Co-operative Central Bank Limited Vs Commissioner of Income Tax
Supreme Court Of India · AIR 1993 SC 1517 : (1993) 111 CTR 394 : (1993) 201 ITR 697 : (1993) 3 JT 181 : (1993) 2 SCALE 460 : (1993) 4 SCC 200 Supp : (1993) 2 SCR 997 : (1993) 68 TAXMAN 33
Income Tax Act, 1922 — Section 10(2)(vii)